Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 159 in Aircraft Rules, 1937 159. Obstruction of authorised persons. - No person shall voluntarily obstruct any person in the exercise of his powers or in the discharge of his duties under these rules.
