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Delhi High Court - Orders

Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 5 January, 2026

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Manmeet Pritam Singh Arora

                          $~18 to 25
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         FAO(OS) (COMM) 173/2022 CM APPL. 30294/2022 CM APPL.
                                    30295/2022
                                    GODADDY.COM                       LLC                                                  .....Appellant
                                                                 Through:              Mr. Darpan Wadhwa, Senior
                                                                                       Advocate with Mr. Moazzam Khan,
                                                                                       Mr. Ashish Kabra, Mr. Pradhymn
                                                                                       Sharma, Mr. Nishint Kadur, Mr.
                                                                                       Brijesh Ujjainwal and Mr. Prince
                                                                                       Kumar, Advs.

                                                                  versus

                                    SNAPDEAL PRIVATE LIMITED AND ORS            .....Respondent
                                                 Through: Ms. Tanya Varma and Ms. Ruchika
                                                          Yadav, Advs. for R-1.
                                                          Mr. Vijay Joshi, CGSC and Mr.
                                                          Shubham Chaturvedi, Adv. for UoI.
                                                          Mr. Praveen Kumar Jain, Mr.
                                                          Abhinav Raghav, Mr. Yash Chauhan,
                                                          Advs. for R-32.
                                                          Mr. Vijay Joshi, CGSC and Mr.
                                                          Shubham Chaturvedi, Adv. for UoI.

                          +         FAO(OS) (COMM) 174/2022 CM APPL. 30300/2022 CM APPL.
                                    30301/2022
                                    ENDURANCE DOMAINS TECHNOLOGY LLP AND ORS
                                                                                                             .....Appellants
                                                                  Through:            Mr. Vishal Hablani, Adv.

                                                                  versus

                                    SNAPDEAL PRIVATE LIMITED AND ORS                                                .....Respondent




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/01/2026 at 20:31:57
                                                                   Through:            Ms. Tanya Varma and Ms. Ruchika
                                                                                      Yadav, Advs. for R-1.
                                                                                      Mr. Vijay Joshi, CGSC and Mr.
                                                                                      Shubham Chaturvedi, Adv. for UoI.
                                                                                      Mr. Praveen Kumar Jain, Mr.
                                                                                      Abhinav Raghav, Mr. Yash Chauhan,
                                                                                      Advs. for R-34.


                          +         FAO(OS) (COMM) 209/2022 CM APPL. 35847/2022 CM APPL.
                                    35849/2022
                                    SNAPDEAL LIMITED                                                                       .....Appellant
                                                                  Through:            Mr. Tanya Varma and Ms. Ruchika
                                                                                      Yadav, Advs.

                                                                  versus

                                    GODADDY.COM, LLC AND OTHERS                  .....Respondents
                                               Through:   Mr. Darpan Wadhwa, Senior
                                                          Advocate with Mr. Moazzam Khan,
                                                          Mr. Ashish Kabra, Mr. Pradhymn
                                                          Sharma, Mr. Nishint Kadur, Mr.
                                                          Brijesh Ujjainwal and Mr. Prince
                                                          Kumar, Advs for respondent nos. 1,
                                                          2, 4, 10, 23, 26 & 31.
                                                          Mr. Vishal Hablani, Adv for R-3.
                                                          Mr. Ripudama Bhardwaj, CGSC and
                                                          Ms. Pragati Trivedi, Adv for UoI.
                                                          Mr. Praveen Kumar Jain, Mr.
                                                          Abhinav Raghav, Mr. Yash Chauhan,
                                                          Advs


                          +         RFA(OS)(COMM) 3/2024 CM APPL. 4887/2024
                                    GODADDY.COM LLC                                                                          .....Appellant
                                                                 Through:              Mr. Mrinal Ojha, Mr. Debarshi




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/01/2026 at 20:31:57
                                                                                        Dutta, Mr. Arjun Mookerjee, Mr.
                                                                                       Nikhil Gupta, Mr. Shivam Tiwari,
                                                                                       Mr. Yogesh Singh and Ms. Anmol
                                                                                       Dhindsa, Advs.

                                                                  versus

                                    SPORTA TECHNOLOGIES PVT.LTD. & ORS.       .....Respondents
                                                Through: Mr. Prithvi Shingh, Mr. Rohan Krisha
                                                          Seth and Ms. Vanshika Singh, Advs.

                          +         FAO(OS) (COMM) 270/2023 CM APPL. 63992/2023
                                    GODADDY.COM LLC                                                                          .....Appellant
                                                                 Through:              Mr. Darpan Wadhwa, Senior
                                                                                       Advocate with Mr. Mrinal Ojha, Mr.
                                                                                       Debarshi    Dutta,   Mr.     Arjun
                                                                                       Mookerjee, Mr. Nikhil Gupta, Mr.
                                                                                       Shivam Tiwari, Mr. Yogesh Singh
                                                                                       and Ms. Anmol Dhindsa, Advs.

                                                                  versus

                                    SONY INTERACTIVE ENTERTAINMENT INC.
                                                                                                            .....Respondent
                                                                  Through:            Mr. Saif Khan, Mr. Prajjwal Kushwah
                                                                                      and Ms. Shayal Anand, Advs.

                          +         FAO(OS) (COMM) 279/2023 CM APPL. 66338/2023
                                    GODADDY COM LLC                                                                        .....Appellant
                                                                 Through:              Mr. Mrinal Ojha, Mr. Debarshi
                                                                                       Dutta, Mr. Arjun Mookerjee, Mr.
                                                                                       Nikhil Gupta, Mr. Shivam Tiwari,
                                                                                       Mr. Yogesh Singh and Ms. Anmol
                                                                                       Dhindsa, Advs.

                                                                  versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/01/2026 at 20:31:57
                                     JOCKEY INTERNATIONAL INC AND ORS           .....Respondents
                                                 Through: Mr. Saif Khan, Mr. Prajjwal Kushwah
                                                          and Ms. Shayal Anand, Advs.

                          +         FAO(OS) (COMM) 33/2024 CM APPL. 11711/2024
                                    GODADDY.COM LLC                                                                        .....Appellant
                                                                 Through:              Mr. Mrinal Ojha, Mr. Debarshi
                                                                                       Dutta, Mr. Arjun Mookerjee, Mr.
                                                                                       Nikhil Gupta, Mr. Shivam Tiwari,
                                                                                       Mr. Yogesh Singh and Ms. Anmol
                                                                                       Dhindsa, Advs.

                                                                  versus

                                    JOCKEY INTERNATIONAL INC & ORS.
                                                                                                            .....Respondent
                                                                  Through:            Mr. Saif Khan, Mr. Prajjwal Kushwah
                                                                                      and Ms. Shayal Anand, Advs.

                          +         FAO(OS) (COMM) 14/2024 CM APPL. 5483/2024
                                    GODADDY.COM LLC                                                                         .....Appellant
                                                                 Through:              Mr. Mrinal Ojha, Mr. Debarshi
                                                                                       Dutta, Mr. Arjun Mookerjee, Mr.
                                                                                       Nikhil Gupta, Mr. Shivam Tiwari,
                                                                                       Mr. Yogesh Singh and Ms. Anmol
                                                                                       Dhindsa, Advs.


                                                                  versus

                                    COLGATE PALMOLIVE COMPANY AND ORS .....Respondents
                                                Through: Mr. Sail Khan, Mr. Prajjwal
                                                         Kushwah, Mr. Achuttan Shree Kumar
                                                         and Mr. Shayal Anand, Advs.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/01/2026 at 20:31:57
                                     CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                    HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
                                    ARORA
                                                  ORDER

% 05.01.2026

1. We have heard Mr. Darpan Wadhwa, learned senior counsel for the appellant (GODADDY.COM LLC) in FAO(OS) (COMM) 173/2022, FAO(OS) (COMM) 270/2023 and respondent nos. 1, 2, 4, 10, 23, 26, 31 in FAO(OS) (COMM) 209/2022 for some time. Re-notify on 15.02.2026.

2. The date already fixed i.e., 06.01.2026 stands cancelled.

V. KAMESWAR RAO, J MANMEET PRITAM SINGH ARORA, J JANUARY 5, 2026 rk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/01/2026 at 20:31:57