Delhi High Court - Orders
Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 5 January, 2026
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Manmeet Pritam Singh Arora
$~18 to 25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 173/2022 CM APPL. 30294/2022 CM APPL.
30295/2022
GODADDY.COM LLC .....Appellant
Through: Mr. Darpan Wadhwa, Senior
Advocate with Mr. Moazzam Khan,
Mr. Ashish Kabra, Mr. Pradhymn
Sharma, Mr. Nishint Kadur, Mr.
Brijesh Ujjainwal and Mr. Prince
Kumar, Advs.
versus
SNAPDEAL PRIVATE LIMITED AND ORS .....Respondent
Through: Ms. Tanya Varma and Ms. Ruchika
Yadav, Advs. for R-1.
Mr. Vijay Joshi, CGSC and Mr.
Shubham Chaturvedi, Adv. for UoI.
Mr. Praveen Kumar Jain, Mr.
Abhinav Raghav, Mr. Yash Chauhan,
Advs. for R-32.
Mr. Vijay Joshi, CGSC and Mr.
Shubham Chaturvedi, Adv. for UoI.
+ FAO(OS) (COMM) 174/2022 CM APPL. 30300/2022 CM APPL.
30301/2022
ENDURANCE DOMAINS TECHNOLOGY LLP AND ORS
.....Appellants
Through: Mr. Vishal Hablani, Adv.
versus
SNAPDEAL PRIVATE LIMITED AND ORS .....Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/01/2026 at 20:31:57
Through: Ms. Tanya Varma and Ms. Ruchika
Yadav, Advs. for R-1.
Mr. Vijay Joshi, CGSC and Mr.
Shubham Chaturvedi, Adv. for UoI.
Mr. Praveen Kumar Jain, Mr.
Abhinav Raghav, Mr. Yash Chauhan,
Advs. for R-34.
+ FAO(OS) (COMM) 209/2022 CM APPL. 35847/2022 CM APPL.
35849/2022
SNAPDEAL LIMITED .....Appellant
Through: Mr. Tanya Varma and Ms. Ruchika
Yadav, Advs.
versus
GODADDY.COM, LLC AND OTHERS .....Respondents
Through: Mr. Darpan Wadhwa, Senior
Advocate with Mr. Moazzam Khan,
Mr. Ashish Kabra, Mr. Pradhymn
Sharma, Mr. Nishint Kadur, Mr.
Brijesh Ujjainwal and Mr. Prince
Kumar, Advs for respondent nos. 1,
2, 4, 10, 23, 26 & 31.
Mr. Vishal Hablani, Adv for R-3.
Mr. Ripudama Bhardwaj, CGSC and
Ms. Pragati Trivedi, Adv for UoI.
Mr. Praveen Kumar Jain, Mr.
Abhinav Raghav, Mr. Yash Chauhan,
Advs
+ RFA(OS)(COMM) 3/2024 CM APPL. 4887/2024
GODADDY.COM LLC .....Appellant
Through: Mr. Mrinal Ojha, Mr. Debarshi
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/01/2026 at 20:31:57
Dutta, Mr. Arjun Mookerjee, Mr.
Nikhil Gupta, Mr. Shivam Tiwari,
Mr. Yogesh Singh and Ms. Anmol
Dhindsa, Advs.
versus
SPORTA TECHNOLOGIES PVT.LTD. & ORS. .....Respondents
Through: Mr. Prithvi Shingh, Mr. Rohan Krisha
Seth and Ms. Vanshika Singh, Advs.
+ FAO(OS) (COMM) 270/2023 CM APPL. 63992/2023
GODADDY.COM LLC .....Appellant
Through: Mr. Darpan Wadhwa, Senior
Advocate with Mr. Mrinal Ojha, Mr.
Debarshi Dutta, Mr. Arjun
Mookerjee, Mr. Nikhil Gupta, Mr.
Shivam Tiwari, Mr. Yogesh Singh
and Ms. Anmol Dhindsa, Advs.
versus
SONY INTERACTIVE ENTERTAINMENT INC.
.....Respondent
Through: Mr. Saif Khan, Mr. Prajjwal Kushwah
and Ms. Shayal Anand, Advs.
+ FAO(OS) (COMM) 279/2023 CM APPL. 66338/2023
GODADDY COM LLC .....Appellant
Through: Mr. Mrinal Ojha, Mr. Debarshi
Dutta, Mr. Arjun Mookerjee, Mr.
Nikhil Gupta, Mr. Shivam Tiwari,
Mr. Yogesh Singh and Ms. Anmol
Dhindsa, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/01/2026 at 20:31:57
JOCKEY INTERNATIONAL INC AND ORS .....Respondents
Through: Mr. Saif Khan, Mr. Prajjwal Kushwah
and Ms. Shayal Anand, Advs.
+ FAO(OS) (COMM) 33/2024 CM APPL. 11711/2024
GODADDY.COM LLC .....Appellant
Through: Mr. Mrinal Ojha, Mr. Debarshi
Dutta, Mr. Arjun Mookerjee, Mr.
Nikhil Gupta, Mr. Shivam Tiwari,
Mr. Yogesh Singh and Ms. Anmol
Dhindsa, Advs.
versus
JOCKEY INTERNATIONAL INC & ORS.
.....Respondent
Through: Mr. Saif Khan, Mr. Prajjwal Kushwah
and Ms. Shayal Anand, Advs.
+ FAO(OS) (COMM) 14/2024 CM APPL. 5483/2024
GODADDY.COM LLC .....Appellant
Through: Mr. Mrinal Ojha, Mr. Debarshi
Dutta, Mr. Arjun Mookerjee, Mr.
Nikhil Gupta, Mr. Shivam Tiwari,
Mr. Yogesh Singh and Ms. Anmol
Dhindsa, Advs.
versus
COLGATE PALMOLIVE COMPANY AND ORS .....Respondents
Through: Mr. Sail Khan, Mr. Prajjwal
Kushwah, Mr. Achuttan Shree Kumar
and Mr. Shayal Anand, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/01/2026 at 20:31:57
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH
ARORA
ORDER
% 05.01.2026
1. We have heard Mr. Darpan Wadhwa, learned senior counsel for the appellant (GODADDY.COM LLC) in FAO(OS) (COMM) 173/2022, FAO(OS) (COMM) 270/2023 and respondent nos. 1, 2, 4, 10, 23, 26, 31 in FAO(OS) (COMM) 209/2022 for some time. Re-notify on 15.02.2026.
2. The date already fixed i.e., 06.01.2026 stands cancelled.
V. KAMESWAR RAO, J MANMEET PRITAM SINGH ARORA, J JANUARY 5, 2026 rk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/01/2026 at 20:31:57