Bombay High Court
Wasudeo S/O Jagdish Badge vs The Schedule Tribe Caste Certi. ... on 11 December, 2018
Author: Swapna Joshi
Bench: P.N. Deshmukh, Swapna Joshi
1112wp7596.18 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
Writ Petition No.7596 of 2018
(Wasudeo s/o. Jagdish Badge .vs. The Scheduled Tribe Caste Certificate Scrutiny Committee,
Gadchiroli)
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
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Mr.Ashwin Deshpande, Advocate for the petitioner.
CORAM : P. N. DESHMUKH &
MRS.SWAPNA JOSHI, JJ.
DATE : 11.12.2018.
Heard.
Issue notice to the respondent returnable on 22.1.2019.
Ms M.H.Deshmukh, learned Assistant Government Pleader waives service on behalf of respondent.
JUDGE JUDGE
*jaiswal
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