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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(1)(d) in The M.P. Co-Operative Societies Act, 1960

(d)with the approval of the Registrar, with any other society with limited liability or in the purchase of the shares or securities or debentures thereof; or