Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 22 in The Orissa Opium Smoking Act, 1947 22. Bar of certain suits. - No suit shall lie in any Civil Court against the Government or any servant of the Government for any act in good faith done or ordered to be done in pursuance of this Act.
