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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 7(1)(i) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(i)list of all the long term subscriptions offered by it, along with distributor retail price of pay channels, distributor retail price of bouquets of pay channels, duration of such subscriptions and discount offered in network capacity fee:]