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[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 4 in The North-Eastern Areas (Reorganisation) Act, 1971

4. Establishment of the State of Tripura.

On and from the appointed [day] [i.e. 21-1-1972] there shall be established a new State, to be known as the State of Tripura, comprising the territories which immediately before that day were comprised in the Union territory of Tripura.