Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(6)] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(6)(g) in The M.P. Vat Act, 2002

(g)The penalty imposed under clause (c) shall be without prejudice to any other action under any other provision of this Act.