Madhya Pradesh High Court
Union Of India vs N.M. Raut on 10 December, 2021
Author: Chief Justice
Bench: Ravi Malimath
1 RP-26-2021
THE HIGH COURT OF JUDICATURE FOR MADHYA PRADESH,
AT JABALPUR
(DIVISION BENCH)
RP No. 26 of 2021
UNION OF INDIA AND OTHERS .....Petitioner
Versus
N.M. RAUT AND OTHERS .....Respondents
Coram :
Hon'ble Shri Justice Ravi Malimath, Chief Justice
Hon'ble Shri Justice Atul Sreedharan
Presence
:
Shri Shyam Krishna Mishra, Advocate for the petitioner.
Shri Vijay Kumar Tripathi, Advocate for the respondents.
ORDER (Oral)
(10-12-2021) Per: Ravi Malimath, Chief Justice On hearing learned counsels, we do not find any error apparent on the face of the record that calls for any interference. In the absence of any error, no interference can be made.
Consequently, this review petition is dismissed.
(RAVI MALIMATH) (ATUL SREEDHARAN)
CHIEF JUSTICE JUDGE
SKM
Digitally signed by
SANTOSH MASSEY
Date: 2021.12.13
15:05:44 +05'30'