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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(2)(ii) in The Jammu and Kashmir Housing Board Act, 1976

(ii)under-take research on various problems connected with housing in general and find out in particular the economical methods of constructing houses suited to local conditions;