Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67J] [Entire Act] State of Rajasthan - Subsection Section 67J(5) in The Rajasthan Excise Rules, 1956 (5)Subject to the written sanction of the Excise Commissioner, licence under this rule may be granted in respect of group of shops jointly; and
