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State of Karnataka - Section

Section 55 in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

55. Power of State Government to issue directions.- The State Government

may give such directions to the University as in its opinion are necessary or expedientfor carrying out the purposes of this Act or to give effect to any of the provisionscontained therein or of any rules or orders made thereunder and the Board ofGovernor or the Board of management, as the case may be, of the University shallcomply with every such direction.