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Delhi High Court - Orders

Rajeev Sood And Ors vs Union Of India And Anr on 18 January, 2019

Bench: Chief Justice, V. Kameswar Rao

$~58
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 424/2019 & CM APPL.1936-1937/2019

       RAJEEV SOOD AND ORS.                          ..... Petitioners
                    Through:         Ms. Arunima Dwivedi, Adv.

                         versus

       UNION OF INDIA AND ANR.                  ..... Respondents
                     Through: Mr. K.V. Sree Mithun, Adv. for UOI

       CORAM:
       HON'BLE THE CHIEF JUSTICE
       HON'BLE MR. JUSTICE V. KAMESWAR RAO
                    ORDER

% 18.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.

List on 25.01.2019.

BY ORDER (COURT MASTER) JANUARY 18, 2019 ns