Delhi High Court - Orders
Rajeev Sood And Ors vs Union Of India And Anr on 18 January, 2019
Bench: Chief Justice, V. Kameswar Rao
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 424/2019 & CM APPL.1936-1937/2019
RAJEEV SOOD AND ORS. ..... Petitioners
Through: Ms. Arunima Dwivedi, Adv.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. K.V. Sree Mithun, Adv. for UOI
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 18.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.
List on 25.01.2019.
BY ORDER (COURT MASTER) JANUARY 18, 2019 ns