Allahabad High Court
Dr. Om Prakash Srivastava And Others vs State Of U.P. Thru. Addl. Chief Secy. ... on 28 May, 2025
Author: Rajesh Singh Chauhan
Bench: Rajesh Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH Neutral Citation No. - 2025:AHC-LKO:30511 Reserved Court No. - 3 Case :- WRIT - A No. - 5617 of 2024 Petitioner :- Dr. Om Prakash Srivastava And Others Respondent :- State Of U.P. Thru. Addl. Chief Secy. Deptt. Of Finance Lko 3 Others Counsel for Petitioner :- Pradeep Agrawal Counsel for Respondent :- C.S.C. Alongwith WRIA/6190/2024 DR. SHYAM KISHORE TEWARI AND 98 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS PRADEEP AGRAWAL AMAR MANI TIWARI C.S.C. WRIA/6348/2024 BACHCHU LAL YADAV vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 5 OTHERS KAUSHLENDRA YADAV ANIL KUMAR YADAV C.S.C. GAURAV MEHROTRA WRIA/6399/2024 NAGENDRA SINGH AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS HARI SHANKER TEWARI AJAY TIWARI C.S.C. WRIA/6591/2024 UMA SHANKER SHARMA vs ADDITIONAL CHIEF SECRETARY(FINANCE)LKO AND 2 OTHERS SUMAN PANDEY C.S.C. WRIA/6593/2024 FAZAL UDDIN DANISH AND OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS SHAHID SALAM ASHUTOSH KUMAR SRIVASTAVA C.S.C. WRIA/6597/2024 BECHE LAL AND 4 OTHERS vs STATE OF U.P.THRU.ADDL.CHIEF.SECY.DEPTT.FINANCE.CIVIL.SECY.GOV.LKO . AND 4 OTHERS KAUSHLENDRA YADAV ANIL KUMAR YADAV C.S.C. GAURAV MEHROTRA WRIA/6601/2024 RAM DEV AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 9 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/6640/2024 VIJAY PRAKASH SRIVASTAVA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA AMAR MANI TIWARI C.S.C. WRIA/6707/2024 SUBHASH CHANDRA SHUKLA AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/6805/2024 RAM CHABILA SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF. SECY. DEPTT. OF FINANCE, LKO. AND 5 OTHERS PAWAN KUMAR SINGH GYAN SAGAR GUPTA C.S.C. WRIA/6842/2024 NARENDRA KUMAR GARG AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE, LKO. AND 3 OTHERS ANUJ DAYAL MUKESH KUMAR C.S.C. WRIA/7097/2024 DIGVIJAI SINGH AND 51 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. OF U.P. LKO AND 3 OTHERS PRADEEP AGRAWAL AMAR MANI TIWARI ALOK KUMAR GUPTA C.S.C. WRIA/7100/2024 VIRENDRA SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 5 OTHERS KAUSHLENDRA YADAV ANIL KUMAR YADAV C.S.C. WRIA/7105/2024 AMBIKA PRASAD YADAV AND 7 OTHERS vs STATE OF U.P THRU. PRIN. SECY. / CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS ARPAN PRAKASH SRIVASTAVA NAGARJUN PANDEY C.S.C. WRIA/7123/2024 KRISHNA GOPAL GUPTA AND 31 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 14 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/7176/2024 VISHWA NATH AND 22 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. CIVIL SECTT. LKO AND 5 OTHERS SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. WRIA/7219/2024 TULSI RAM UPADHYAYA vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. HOME LKO. AND 3 OTHERS RAJ KUMAR UPADHYAYA (R.K.UPADHYAYA) AJEET KUMAR MISHRA C.S.C. C.S.C. WRIA/7258/2024 DR. BRIJENDRA PAL AZAD SRIVASTAVA @ BRIJENDRA PAL AZAD AND 12 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS MANISH MISRA PRANENDRA MIRDHA SARVESH KUMAR SAXENA BHAVINI UPADHYAY C.S.C. WRIA/7260/2024 HARPAL SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS ANILESH TEWARI RAJAT SRIVASTAVA C.S.C. WRIA/7263/2024 JINENDRA KUMAR JAIN AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS VISHAL KUMAR UPADHYAY C.S.C. WRIA/7278/2024 NAVIN KUMAR KULSHRESHTHA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. NAMAMI GANGE AND RURAL WATER SUPPLY LKO. AND 2 OTHERS SAVITA JAIN C.S.C. SAMIR OM WRIA/7385/2024 DR. PUSHPA BAJPAI vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. MEDICAL AND HEALTH LKO. AND 3 OTHERS RAJ KUMAR UPADHYAYA (R.K.UPADHYAYA) C.S.C. WRIA/7414/2024 DR. ASHOK KUMAR JAIN AND 85 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE, LKO. AND 2 OTHERS HARI PRASAD GUPTA HARI RAM GUPTA DURGESH KUMAR VERMA C.S.C. WRIA/7447/2024 VINOD KUMAR SHUKLA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS KAUSHLENDRA YADAV ANIL KUMAR YADAV C.S.C. JOGENDRA NATH VERMA WRIA/7448/2024 RAM KRIPAL TIWARI AND ANOTHER vs STATE OF U.P. THRU. SECY. MINOR IRRIGATION AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/7457/2024 ATUL SHANKAR AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE, LKO. AND 4 OTHERS KAUSHLENDRA YADAV ANIL KUMAR YADAV C.S.C. GAURAV MEHROTRA WRIA/7472/2024 MUNNU LAL VERMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. PRIN. SECY. FINANCE DEPTT. LKO AND 4 OTHERS AVINASH TIWARI KAUSHLENDRA VERMA C.S.C. WRIA/7507/2024 DR. BHOLA LAL SRIVASTAVA vs STATE OF U.P. THRU. PRIN. SECY. ANIMAL HUSBANDRY AND 6 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/7509/2024 PAWAN KUMAR JAIN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO AND 2 OTHERS SUMAN PANDEY C.S.C. NEERAV CHITRAVANSHI WRIA/7512/2024 VEER BHAN SINGH AND 30 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 17 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/7531/2024 RADHEY LAL SHARMA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS PRADEEP AGRAWAL C.S.C. WRIA/7533/2024 SATYA NARAIN SRIVASTAVA AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/7539/2024 DR. SITA KANT PANDEY AND 7 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. ANIMAL HUSBANDRY, LKO. AND 7 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/7548/2024 SURYA LAL SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. APPOINTMENT PERSONNEL LKO AND 2 OTHERS JAY PRAKASH SINGH C.S.C. WRIA/7569/2024 SATISH CHANDRA SRIVASTAVA vs STATE OF U.P. THRU. PRIN. SECY. HORTICULTURE AND FOOD PROCESSING LKO AND 4 OTHERS ANURAG SRIVASTAVA ALOK KUMAR TRIPATHI C.S.C. WRIA/7580/2024 SURESH CHANDRA SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF WOMEN WELFARE U.P. LKO. AND 4 OTHERS ANURAG SRIVASTAVA ALOK KUMAR TRIPATHI C.S.C. WRIA/7584/2024 JAWAHAR LAL GUPTA AND 25 OTHERS vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS VINOD KUMAR C.S.C. WRIA/7587/2024 R.B. SINGH AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 10 OTHERS SHAHID SALAM KAVITA MISHRA ASHUTOSH KUMAR SRIVASTAVA C.S.C. WRIA/7602/2024 SAKET BIHARI SRIVASTAVA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE, LKO. AND 3 OTHERS M.K. DIXIT OM PRAKASH NAG C.S.C. WRIA/7658/2024 SHIV DAS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. (FINANCE) LKO. AND 2 OTHERS SUMAN PANDEY C.S.C. WRIA/7675/2024 GHANSHYAM DIWEDI AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE U.P. LKO. AND 2 OTHERS ASHISH MISHRA C.S.C. WRIA/7730/2024 JIYA LAL MANJHI AND ANOTHER vs STATE OF U.P. THRU. THE ADDL. CHIEF SECY. DEPTT. OF APPOINTMENT AND PERSONNEL LKO. AND 2 OTHERS JAY PRAKASH SINGH C.S.C. WRIA/7760/2024 DR. ASHOK KUMAR MISHRA AND 21 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS PRADEEP AGRAWAL AMAR MANI TIWARI ALOK KUMAR GUPTA C.S.C. WRIA/7774/2024 SURYA PRAKASH SHARMA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE , LKO. AND 4 OTHERS SANJAY KUMAR PANDEY AWADHESH KUMAR TIWARI C.S.C. WRIA/7810/2024 JAGDISH KUMAR PANDEY AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS ALOK KUMAR GUPTA AMAR MANI TIWARI C.S.C. WRIA/7814/2024 SMT. CHANDRAWATI SHUKLA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS VISHAL KUMAR UPADHYAY ARAPANA SINGH C.S.C. WRIA/7828/2024 SURESH CHANDRA GUPATA AND 33 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 18 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/7832/2024 PRATAP NARAYAN TIWARI vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. FINANCE DEPTT. U.P. LKO. AND 2 OTHERS AVINASH TIWARI AMIT TEWARI C.S.C. WRIA/7841/2024 DEVENDRA SWARUP SAXENA AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 5 OTHERS ANIL KUMAR YADAV MANOJ KUMAR C.S.C. WRIA/7842/2024 SALIL KUMAR SRIVASTAVA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS HEMENDRA PRATAP RAJ PRIYA SRIVASTAVA C.S.C. WRIA/7847/2024 DR. GIRISH CHANDRA SETHI AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/7869/2024 DEEPAK KUMAR AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LUCKNOW AND 2 OTHERS CHANDRA SHEKHER PANDEY C.S.C. WRIA/7888/2024 ASHOK KUMAR AGARWAL AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS SHIREESH KUMAR UTKARSH KUMAR C.S.C. WRIA/7893/2024 SHRI OM PRAKASH DIXIT AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LUCKNOW AND 3 OTHERS ANUJ DAYAL MUKESH KUMAR C.S.C. WRIA/7924/2024 RAMESH CHANDRA YADAV AND 3 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 7 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/7939/2024 DR. KAILASH CHANDRA RASTOGI vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. MEDICAL EDUCATION AND 3 OTHERS RAJ KUMAR UPADHYAYA (R.K.UPADHYAYA) C.S.C. WRIA/7958/2024 HARCHAND SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/7959/2024 RAJENDRA PRASAD MISHRA AND 87 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS RAM CHARITRA PANDEY SHASHANK PANDEY C.S.C. WRIA/7972/2024 RAVINDRA NATH SINGH AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANE GOVT. OF U.P. LKO. AND 2 OTHERS SHAMBHOO SHARAN LAL SRIVASTAVA ASHISH SRIVASTAVA C.S.C. WRIA/7977/2024 PRADEEP KUMAR SAXENA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 5 OTHERS AJAY PRATAP SINGH MOHD. SHERAJ C.S.C. WRIA/7982/2024 RAMESH CHANDRA RANA ALIAS RAMESH CHANDRA AND 19 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 14 OTHERS PAWAN KUMAR SINGH ASHWANI SINGH C.S.C. WRIA/8003/2024 ARUN KUMAR AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA AMAR MANI TIWARI C.S.C. WRIA/8004/2024 AKHTAR ALI FAROOQUI AND 76 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. IRRIGATION AND WATER RESOURCES DEPTT. LKO. AND 6 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/8026/2024 BHARAT SINGH AND 29 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS ATUL MISHRA SATYENDRA KUMAR MISRA ANCHAL MISHRA C.S.C. NEERAV CHITRAVANSHI WRIA/8027/2024 KRISHNA KUMAR MISHRA vs STATE OF U.P. THRU. PRIN. SECY., FOOD AND CIVIL SUPPLIES DEPTT., LUCKNOW AND OTHERS JAGDAMBIKA PRASAD TRIPATHI INDRA JEET YADAV C.S.C. WRIA/8030/2024 VED PRAKASH SHARMA AND OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FOOD AND CIVIL SUPPLIES DEPTT., LUCKNOW AND OTHERS JAGDAMBIKA PRASAD TRIPATHI VISHWANATH PRASAD TRIPATHI INDRA JEET YADAV C.S.C. WRIA/8035/2024 MR. BUDH PAL SINGH AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME AND 3 OTHERS NEHA MISHRA DEEPAK KUMAR TIWARI C.S.C. WRIA/8038/2024 OM PRAKASH VERMA AND OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FOOD CIVIL SUPPLIES DEPTT., LUCKNOW AND OTHERS JAGDAMBIKA PRASAD TRIPATHI VISHWANATH PRASAD TRIPATHI INDRA JEET YADAV C.S.C. WRIA/8041/2024 BRAHMA NAND PANDEY AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 4 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/8053/2024 ONKAR PRASAD SRIVASTAVA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT., LKO. AND 5 OTHERS NISHANT SRIVASTAVA VIVEK KUMAR SINGH C.S.C. NEERAV CHITRAVANSHI WRIA/8074/2024 SUBHASH CHANDRA SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 5 OTHERS AMAR SINGH C.S.C. WRIA/8076/2024 MAHARAJDEEN AND OTHERS vs STATE OF U.P. THRU. PRIN. SECY., IRRIGATION AND WATER RESOURCES DEPTT, LUCKNOW AND OTHERS MOHD. HAYAN HASAN MANGLAM SRIVASTAVA C.S.C. WRIA/8116/2024 DINESH CHANDRA KHARE AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA AMAR MANI TIWARI C.S.C. WRIA/8166/2024 KALP NATH VERMA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS VIRENDRA KUMAR DUBEY C.S.C. WRIA/8174/2024 DR. RAJENDRA PRASAD PATHAK vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. DEPTT. FINANCE, LKO AND 3 OTHERS VINOD KUMAR SHUKLA C.S.C. WRIA/8185/2024 RAJENDRA PRASAD SRIVASTAVA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 5 OTHERS KAUSHLENDRA YADAV C.S.C. GAURAV MEHROTRA WRIA/8187/2024 RAM HIT PRASAD vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/8191/2024 DINESH KUMAR SRIVASTAVA AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS PRADEEP AGRAWAL AMAR MANI TIWARI C.S.C. WRIA/8193/2024 SHOAIB AHMED AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 2 OTHERS AMAR MANI TIWARI PRADEEP AGRAWAL C.S.C. WRIA/8194/2024 RAM DEO TEWARI AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LUCKNOW AND OTHERS PRADEEP AGRAWAL AMAR MANI TIWARI C.S.C. WRIA/8195/2024 RAM NARESH MISHRA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS MOHAMMAD NAUMAN RAM SAGAR SHYAM KISHOR C.S.C. WRIA/8196/2024 RAM ADHAR PANDEY AND 32 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE , LKO. AND 2 OTHERS PRADEEP AGRAWAL C.S.C. WRIA/8197/2024 LAKSHMI KANT MISHRA AND 22 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 6 OTHERS VIRENDRA KUMAR DUBEY C.S.C. WRIA/8198/2024 JAIVEER SINGH AND 35 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/8199/2024 CHANDRA PAL NAGAR AND 20 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. LKO AND 6 OTHERS PRABHAT KUMAR C.S.C. WRIA/8200/2024 RADHEY SHYAM RAM AND 20 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS HEMENDRA PRATAP RAJ PRIYA SRIVASTAVA C.S.C. WRIA/8209/2024 DR. PRAMOD SHANKAR AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS SATENDRA NATH RAI C.S.C. WRIA/8212/2024 SARVESH KUMAR PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS SUSHIL KUMAR ARVIND KHARE C.S.C. GAURAV MEHROTRA WRIA/8228/2024 GYANENDRA NATH PANDEY AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS VISHAL KUMAR UPADHYAY ARAPANA SINGH C.S.C. WRIA/8235/2024 RAMESH CHANDRA RASTOGI vs STATE OF U.P. THRU. ADDL. CHIEF SECY., FINANCE LKO AND 3 OTHERS SOMESH TRIPATHI C.S.C. WRIA/8246/2024 BHARAT JI GUPTA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/8252/2024 KISHORE KUMAR PUNDIR vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS VISHAL KUMAR UPADHYAY AMIR MOHSIN RIZVI C.S.C. WRIA/8253/2024 USHA OJHA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LKO. AND 3 OTHERS LOHITAKSHA SHUKLA C.S.C. WRIA/8255/2024 KAILASH NATH SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS ANIL KUMAR YADAV DEVANSH SINGH CHAUHAN C.S.C. WRIA/8261/2024 BRIJNANDAN YADAV AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 6 OTHERS ANIL KUMAR YADAV MANOJ KUMAR DEVANSH SINGH CHAUHAN C.S.C. WRIA/8270/2024 RAM CHANDRA @ RAM CHANDRA PATHAK AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS ANIL KUMAR YADAV MANOJ KUMAR C.S.C. WRIA/8271/2024 LAXMI KANT AND 18 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS BINA KUMARI BAJPAI SANANDAN KUMAR MISRA C.S.C. WRIA/8275/2024 RAM PRATAP OJHA AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS LOHITAKSHA SHUKLA C.S.C. WRIA/8281/2024 RAM BYAS CHAUDHARY AND 18 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. , LKO. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/8282/2024 DR.RAM BEHARI AGARWAL AND 38 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE LKO AND 2 OTHERS HARI PRASAD GUPTA KM. SWATI DURGESH KUMAR VERMA HARI RAM GUPTA C.S.C. WRIA/8283/2024 KAMAL DEV MISHRA AND 12 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 10 OTHERS SHAHID SALAM ASHUTOSH KUMAR SRIVASTAVA RANI VIJAY LAXMI SINGH KAVITA MISHRA C.S.C. WRIA/8284/2024 RAM JI YADAV AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS PAWAN KUMAR PANDEY SHASHANK SINGH C.S.C. WRIA/8338/2024 BHANU DUTT DWIVEDI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS IN PERSON C.S.C. WRIA/8343/2024 HARI NARAYAN TIWARI AND 3 OTHERS vs STATE OF U.P. THRU. THE ADDL. CHIEF SECY./PRIN. SECY. REVENUE LKO AND 4 OTHERS RAJ KUMAR UPADHYAYA (R.K.UPADHYAYA) SONAL BAJPAI C.S.C. WRIA/8346/2024 MOHD. MAZAHER ISA AND 7 OTHERS vs STATE OF U.P. THRU. ITS PRIN. SECY. HOME LKO AND 6 OTHERS ANURAG SRIVASTAVA MANOJ KUMAR RAI C.S.C. WRIA/8348/2024 DEVENDRA NATH AGARWAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS SUSHIL KUMAR C.S.C. GAURAV MEHROTRA WRIA/8353/2024 DR. MOHAN PAL AND 10 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. ANIMAL HUSBANDRY LKO. AND 8 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/8368/2024 PREM SHANKAR SINGH AND 15 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE, LKO. AND 2 OTHERS SHAMBHOO SHARAN LAL SRIVASTAVA ASHISH SRIVASTAVA C.S.C. WRIA/8370/2024 RAJESH KUMAR GUPTA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/8371/2024 VISHWA NATH PRASAD AND 22 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE GOVT. LKO AND 14 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/8372/2024 ARVIND MISHRA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS RAJESH CHANDRA DIXIT SANJAI SRIVASTAVA MANU SAXENA C.S.C. WRIA/8373/2024 VIRENDRA SINGH YADAV AND AND 51 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. IRRIGATION AND WATER RESOURCES DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/8382/2024 BIRENDRA PRATAP SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/8392/2024 DR. AVADHESH KUMAR AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS NINNIE SHRIVASTAVA SUSHMA SHUKLA MUKUL MISRA C.S.C. WRIA/8394/2024 VIJAY KUMAR SRIVASTAVA vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF MSME AND EXPORT PROMOTION LKO. AND 5 OTHERS VAIBHAV RAJ YOGESH YADAV C.S.C. WRIA/8402/2024 GOVIND PRASAD vs STATE OF U.P. THRU. ADDL. CHIEF SECY. / PRIN. SECY. RURAL DEVELOPMENT LKO AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/8404/2024 BASANT KUMAR PATHAK AND 27 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS SURESH KUMAR PANDEY C.S.C. WRIA/8426/2024 DR. ASHOK KUMAR AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. MED. HEALTH AND FAMILY WELFARE LKO. AND 7 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/8437/2024 VIJAY KUMAR SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS PRITISH KUMAR SHIVANSH AGRAWAL C.S.C. NEERAV CHITRAVANSHI WRIA/8439/2024 OM PRAKASH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. NAMAMI GANGE AND RURAL WATER SUPPLY LKO AND 2 OTHERS SAVITA JAIN C.S.C. RISHABH KAPOOR WRIA/8441/2024 VIRENDRA KUMAR SINGH AND 5 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE U.P. LKO. AND 3 OTHERS HARI PRASAD GUPTA KM. SWATI HARI RAM GUPTA DURGESH KUMAR VERMA C.S.C. WRIA/8442/2024 MANOJ KUMAR SHUKLA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF. SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/8444/2024 CADUVETI ANANT RAO AND 16 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. NAMAMI GANGE RURAL WATER SUPPLY MINOR IRRIGATION LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/8449/2024 KAILASH NATH DWIVEDI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/8452/2024 AMRIT LAL SRIVASTAVA AND 4 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. REVENUE GOVT. OF U.P. LKO. AND 4 OTHERS VAIBHAV RAJ YOGESH YADAV C.S.C. WRIA/8464/2024 SUKHBIR SHARAN SHARMA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/8466/2024 LALJI AND AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 2 OTHERS MANOJ KUMAR MISHRA SAMPURNANAND DWIVEDI DIVYA DWIVEDI C.S.C. WRIA/8487/2024 RAMAKANT AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/8488/2024 KAMLAKAR DIKSHIT AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS ATUL MISHRA SATYENDRA KUMAR MISRA ASHUTOSH PANDEY ANCHAL MISHRA C.S.C. NEERAV CHITRAVANSHI WRIA/8496/2024 RAM JI SRIVASTAVA vs STATE OF U.P. THRU. PRIN. SECY. MEDICAL AND HEALTH LKO. AND 4 OTHERS VAIBHAV RAJ YOGESH YADAV C.S.C. WRIA/8515/2024 VINOD KUMAR AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS DURGESH KUMAR PATHAK C.S.C. WRIA/8525/2024 JAGDISH KUMAR vs STATE OF U.P. THUR. ADDL. CHIEF SECY HOME LKO. AND 3 OTHERS V.K. SRIVASTAVA C.S.C. WRIA/8532/2024 SHRI KRISHNA AND 3 OTHERS vs STATE OF U.P. THUR. PRIN. SECY HOME LKO. AND 3 OTHERS SHIVAM SHARMA C.S.C. ABHINAV TRIVEDI WRIA/8537/2024 OM PRAKASH NIGAM AND ANOTHER vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. LKO AND 4 OTHERS SMITA CHITRANSHI C.S.C. WRIA/8540/2024 RAVINDRA NATH SRIVASTAVA AND 18 OTHERS vs STATE OF U.P. THUR. ADDL. CHIEF SECY HOME LKO. AND 10 OTHERS PRADEEP KUMAR SRIVASTAVA C.S.C. WRIA/8548/2024 VISHAN LAL AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS AMAR MANI TIWARI ALOK KUMAR GUPTA C.S.C. WRIA/8551/2024 TEJ PRATAP SINGH AND 10 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 2 OTHERS DR. JINENDRA KUMAR JAIN VISHAL KUMAR UPADHYAY C.S.C. WRIA/8556/2024 DR. SUNEEL KUMAR RANA AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. WRIA/8558/2024 KRISHNA PRASAD AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS ALOK KUMAR GUPTA AMAR MANI TIWARI C.S.C. WRIA/8564/2024 SATISH CHANDRA AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. GOVT. CIVIL SECTT. LKO AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/8577/2024 SUSHIL KUMAR SRIVASTAVA AND 16 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS MANISH MISRA PRANENDRA MIRDHA SARVESH KUMAR SAXENA C.S.C. WRIA/8586/2024 DHIRENDRA NATH SRIVASTAVA vs STATE OF U.P. THRU. PRIN. SECY. (COOPERATIVE ) LKO. AND 4 OTHERS SHISHIR JAIN PRIYANKA RAI C.S.C. WRIA/8588/2024 DR SURENDRA SINGH CHAUHAN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. LKO AND 4 OTHERS ANIL KUMAR ASHOK SHUKLA C.S.C. WRIA/8590/2024 RAGHUNATH PRASAD VERMA vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/8593/2024 SATYA NARAIN SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/8630/2024 VEDAVYA PRAKASH SRIVASTAVA AND 23 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT.OF FINANCE LKO. AND 3 OTHERS ARPAN PRAKASH SRIVASTAVA C.S.C. WRIA/8633/2024 TEHSEELDAR SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 4 OTHERS GIRISH KUMAR PANDE BRIJENDRA SINGH PRASHANT PANDEY C.S.C. WRIA/8636/2024 DHIRENDRA KUMAR SRIVASTAVA AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS SMITA CHITRANSHI C.S.C. WRIA/8665/2024 RAM RAJ TIWARI vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. FINANCE DEPTT. GOVT. SECTT. LKO AND 4 OTHERS AVINASH TIWARI KAUSHLENDRA VERMA C.S.C. WRIA/8669/2024 JAGESHWAR YADAV AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/8670/2024 OM PRAKASH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 6 OTHERS PRADEEP KUMAR SINGH VATS C.S.C. WRIA/8671/2024 RANA PRATAP SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. OF U.P. LKO. AND 3 OTHERS R.P. SINGH C.S.C. ANURAG KUMAR SINGH WRIA/8685/2024 SURESH MISHRA AND 6 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 4 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/8697/2024 RAM CHANDRA SINGH AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. / PRIN. SECY. INSTITUTIONAL FINANCE DEPTT. LKO AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/8715/2024 TRILOKI NATH SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE CIVILSECT. LKO AND 3 OTHERS ASHISH VERMA ASHISH KUMAR PANDEY C.S.C. WRIA/8716/2024 RAM CHANDRA MISHRA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. PRIN. SECY. FINANCE DEPTT. LKO AND 4 OTHERS KAUSHLENDRA VERMA AVINASH TIWARI C.S.C. WRIA/8725/2024 LALTA PRASAD PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LO. AND 3 OTHERS ASHOK KUMAR SHUKLA C.S.C. WRIA/8731/2024 SATISH KUMAR DUBEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 4 OTHERS RAKESH KUMAR TRIPATHI PUNEET TRIPATHI C.S.C. WRIA/8748/2024 BALMUKUND MISHRA @ BALMUKUND vs STATE OF U.P. THRU. ADDL. CHIEF SECY. / PRIN. SECY. FINANCE DEPTT. LKO 4 OTHERS AVINASH TIWARI KAUSHLENDRA VERMA C.S.C. WRIA/8752/2024 DR. ASHWANI KUMAR JAIN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS SUNIL KUMAR GUPTA JAIDEEP SRIVASTAVA C.S.C. WRIA/8770/2024 ARUN KUMAR VARSHNEY AND OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. NEERAV CHITRAVANSHI WRIA/8778/2024 DWARKA PRASAD SWARNKAR vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS ANIL KUMAR YADAV DEVANSH SINGH CHAUHAN MANOJ KUMAR C.S.C. WRIA/8783/2024 RAM KUMAR SHUKLA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS VIRENDRA KUMAR DUBEY C.S.C. WRIA/8792/2024 RAGHUVANSH MANI MISHRA vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. FINANCE DEPTT. LKO. AND 4 OTHERS AVINASH TIWARI KAUSHLENDRA VERMA C.S.C. WRIA/8802/2024 RAMA KANT GUPTA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS OM PRAKASH NAG M.K. DIXIT C.S.C. WRIA/8803/2024 JAIBHAGWAN SHARMA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS ALOK KUMAR GUPTA AMAR MANI TIWARI C.S.C. WRIA/8813/2024 KRISHN KUMAR BAJPAYEE AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. REVENUE , LUCKNOW AND OTHERS SAVITA JAIN C.S.C. MANOJ KUMAR SHUKLA WRIA/8816/2024 MAHBOOB HASAN KHAN AND OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FOOD AND CIVIL SUPPLIEES DEPTT. AND 7 OTHERS JAGDAMBIKA PRASAD TRIPATHI INDRA JEET YADAV VISHWANATH PRASAD TRIPATHI C.S.C. WRIA/8845/2024 RAMLAL YADAV ALIAS RAM LAL YADAV AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS ANIL KUMAR YADAV SANJAY YADAV MANOJ KUMAR C.S.C. WRIA/8852/2024 SHAILENDRA KUMAR PANDEY AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS PRANAV PANDEY C.S.C. NEERAV CHITRAVANSHI ALOK SARAN WRIA/8855/2024 DR. RAMAKANT SHUKLA AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 2 OTHERS ALOK KUMAR GUPTA AMAR MANI TIWARI C.S.C. WRIA/8856/2024 BANKEY LAL MISRA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS SUSHIL KUMAR VINOD MISHRA VAIBHAV SRIVASTAVA C.S.C. GAURAV MEHROTRA WRIA/8857/2024 BHUPESH CHANDRA MISHRA AND 38 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS ASHUTOSH SHAHI C.S.C. WRIA/8862/2024 KALI PRASAD NIGAM AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS ANIL KUMAR YADAV MANOJ KUMAR DEVANSH SINGH CHAUHAN C.S.C. WRIA/8872/2024 SHRI NIWAS PRASAD vs STATE OF U.P. THRU. ADDL. CHIEF SECY., DEPTT. OF FINANCE, LUCKNOW AND OTHERS SURYA KUMAR PUSHPENDRA KUMAR C.S.C. WRIA/8885/2024 DEV SWAROOP SHARMA AND 19 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE LKO AND 6 OTHERS PRABHAT KUMAR C.S.C. WRIA/8888/2024 ASHOK KUMAR vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. OF U.P. LKO AND 2 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/8889/2024 RAJENDRA PRASAD vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. AND 3 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/8893/2024 BADRI NATH AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF / PRIN. SECY. P.W.D. DEPTT. LKO. AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/8898/2024 MRIDULA ASTHANA AND 4 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE LKO. AND 2 OTHERS HARI PRASAD GUPTA BHANU PRATAP SINGH DURGESH KUMAR VERMA C.S.C. WRIA/8904/2024 KRISHAN KANT MISHRA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS ANIL KUMAR YADAV MANOJ KUMAR NILESH KUMAR RAO C.S.C. WRIA/8910/2024 VIRENDRA DEV SRIVASTAVA AND 13 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. COOPERATIVE DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/8913/2024 TILAK RAJ SETHI AND 33 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. IRRIGATION AND WATER RESOURCES DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/8919/2024 DINESH AND 33 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. OF U.P. LKO AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/8923/2024 NAND KUMAR SINGH AND 5 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS DR. JINENDRA KUMAR JAIN C.S.C. WRIA/8931/2024 SMT. KRISHNA KUMARI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS MAHENDRA BAHADUR SINGH VIKAS SINGH C.S.C. WRIA/8932/2024 DILIP KUMAR SRIVASTAVA AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/8937/2024 RAMESH CHANDRA UPADHYAY AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/8938/2024 ASHOK KUMAR GUPTA AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/8940/2024 RAM KHELAWAN YADAV ALIAS KHELAWAN AND ANOTHER vs STATE OF U.P. THRU. ADDL.CHIEF SECY. PRIN. SECY. FINANCE LKO. AND 3 OTHERS RAJ KUMAR UPADHYAYA (R.K.UPADHYAYA) SONAL BAJPAI C.S.C. WRIA/8942/2024 UMA SHANKAR SINGH RATHORE vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. FINANCE DEPTT. U.P. LKO. AND 4 OTHERS AVINASH TIWARI KAUSHLENDRA VERMA C.S.C. WRIA/8946/2024 LADAN SINGH AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. U.P. AND 3 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/8952/2024 DEVENDRA NATH MISRA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. WRIA/8961/2024 DIVESH PRAKASH SRIVASTAVA AND 24 OTHERS vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS VINOD KUMAR MAN MOHAN C.S.C. WRIA/8970/2024 JAGVIR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS CHANDRA SHEKHER PANDEY C.S.C. WRIA/8972/2024 SARBJEET PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/8976/2024 TRISHOUL SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/8983/2024 SATYA PRAKASH SRIVASTAVA AND 7 OTHERS vs STATE OF U.P. THRU. SECY. PUBLIC WORKS DEPTT. LKO AND 3 OTHERS SHOBH NATH PANDEY C.S.C. WRIA/8985/2024 KARUNA SHANKAR MAURYA vs STATE OF U.P. THRU. PRIN. SECY. MINOR IRRIGATION GOVT. LKO. AND 4 OTHERS VAIBHAV RAJ YOGESH YADAV C.S.C. WRIA/8988/2024 JAGAT PAL VERMA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS SANTOSH KUMAR KANAUJIA C.S.C. WRIA/8997/2024 ANIL KUMAR TIWARI AND 29 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 7 OTHERS VIRENDRA KUMAR DUBEY C.S.C. WRIA/9000/2024 SURENDRA BAHADUR AND ANOTHER vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE CIVIL SECT. LKO AND 6 OTHERS VINAY MISRA C.S.C. GAURAV MEHROTRA WRIA/9005/2024 AWADHESH KUMAR GUPTA AND 7 OTHERS vs STATE OF. U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 6 OTHERS HARI SHANKER TEWARI AJAY TIWARI C.S.C. NEERAV CHITRAVANSHI WRIA/9024/2024 PRADEEP KUMAR SINGH AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. SECY. DEPTT. FINANCE CIVIL SECTT. LKO AND 6 OTHERS SHAHID SALAM C.S.C. WRIA/9029/2024 ASHOK KUMAR AGARWAL vs ADDL. CHIEF SECY. FINANCE CIVIL SECTT. LKO AND 3 OTHERS SUMAN PANDEY C.S.C. WRIA/9030/2024 NARENDRA KUMAR RAJORIA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS SACHIN KUMAR PRATIGYA C.S.C. GAURAV MEHROTRA WRIA/9041/2024 RAM YATAN YADAV vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 4 OTHERS VIRENDRA KUMAR DUBEY C.S.C. NEERAV CHITRAVANSHI WRIA/9047/2024 BABU LAL YADAV AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS SHOBHIT KANT C.S.C. WRIA/9049/2024 DUNGAR SINGH ALMIYA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/9050/2024 KRISHNA KUMAR SRIVASTAVA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. RURAL ENGINEERING SERVICE LKO. AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/9051/2024 HARI KRISHNA DUBEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. VIDHAN BHAWAN LKO. AND 2 OTHERS ANAND DUBEY C.S.C. WRIA/9056/2024 UDAI RAJ SINGH AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE GOVT. OF U.P. LKO. AND 8 OTHERS PRABHAT KUMAR C.S.C. WRIA/9061/2024 DR. SHIV SINGH AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. / PRIN. SECY. HIGHER EDU. DEPTT. LKO AND 2 OTHERS SHIVAM SHARMA C.S.C. WRIA/9062/2024 MUNESH CHANDRA SHARMA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS AJAY KISHOR PANDEY TANVEER AHMAD LARI C.S.C. SAMIR OM WRIA/9074/2024 JAGDISH KUMAR SANT AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 2 OTHERS SHIREESH KUMAR UTKARSH KUMAR C.S.C. WRIA/9077/2024 RAJ NATH SINGH AND 49 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF PRIN. SECY. IRRIGATION LKO. AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/9089/2024 MAQBOOL AHMAD vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 6 OTHERS PRADEEP KUMAR SINGH VATS C.S.C. WRIA/9090/2024 ACHCHHE LAL VISHWAKARMA AND 26 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS SURESH KUMAR PANDEY DHEERENDRA KUMAR SINGH C.S.C. WRIA/9091/2024 VINOD SHEPHERD AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECTT. DEPTT. FINANCE GOVT. LKO AND 4 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/9092/2024 PRABHU DAYAL GUPTA AND 7 OTHERS vs STATE OF U.P. THRU. PRIN. SECY./ADDL. CHIEF SECY. DEPTT. OF TECH. EDU. LKO. AND 4 OTHERS VINAY MISRA C.S.C. WRIA/9113/2024 RAGHUNATH SINGH BHADAURIA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO.AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/9117/2024 RAM KUMAR AWASTHI AND 40 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. IRRIGATION AND WATER RESOURCES DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/9120/2024 SHYAM PRAKASH SINGH CHAUHAN AND 20 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE GOVT. OF U.P. LKO. AND 13 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/9121/2024 RAMESH CHANDRA MISHRA - II AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 2 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/9137/2024 SURENDRA LAL AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS ALOK KUMAR GUPTA AMAR MANI TIWARI C.S.C. WRIA/9138/2024 SHRI SHIV BAHADUR SINGH vs STATE OF U.P. THRU. ADDL. CHIE SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS JAYENDRA SINGH C.S.C. PRADEEP TIWARI WRIA/9139/2024 MADAN KISHORE SRIVASTAVA vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND 3 OTHERS VAIBHAV RAJ YOGESH YADAV C.S.C. WRIA/9162/2024 ASHOK KUMAR SAXENA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS SHAHID SALAM C.S.C. WRIA/9165/2024 SUSHIL KUMAR SRIVASTAVA AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/9172/2024 SUNDAR LAL AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS MANOJ KUMAR MISHRA BHAVYA DWIVEDI PIYUSH TRIPATHI DIVYA DWIVEDI SAMPURNANAND DWIVEDI C.S.C. WRIA/9176/2024 AKHILESH CHANDRA YADAV vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS MOHAMMAD TAUSEEF SIDDIQUI SHIV PRATAP SINGH C.S.C. WRIA/9177/2024 SURENDRA PAL SINGH AND 20 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 2 OTHERS ALOK KUMAR GUPTA PRADEEP AGRAWAL C.S.C. WRIA/9179/2024 SMT. ABHA PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY., DEPTT. OF FINANCE, LUCKNOW AND OTHERS AJAY KISHOR PANDEY TANVEER AHMAD LARI C.S.C. SURYANSH SINGH SURYAVANSHI SAMIR OM WRIA/9183/2024 ATIQ AHMAD AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS DR. JINENDRA KUMAR JAIN AMIT PANDEY C.S.C. WRIA/9186/2024 CHANDRA BHAN SINGH AND 21 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS SULABH KR. SRIVASTAVA C.S.C. WRIA/9188/2024 FAUJDAR SINGH AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. CIVIL SECTT. LKO AND 2 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/9193/2024 ASHOK KUMAR MAURYA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/9197/2024 UTTAM PRASAD AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/9199/2024 RAJ BAHADUR SINGH AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. NAMAMI GANGE RURAL WATER SUPPLY AND MINOR IRRIGATION AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/9200/2024 DR. RAMESH CHANDRA GUPTA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS MOHAMMAD TAUSEEF SIDDIQUI SHIV PRATAP SINGH C.S.C. WRIA/9203/2024 KAUSHAL KISHORE SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 3 OTHERS RAVI PRATAP SINGH C.S.C. WRIA/9204/2024 SHESHMANI TRIPATHI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS ANIL KUMAR UPADHYAY SAURABH UPADHYAY DIKSHA TIWARI C.S.C. WRIA/9206/2024 SHIV DUTT CHATURVEDI AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/9207/2024 RAMESH CHANDRA ALIAS RAMESH CHANDRA YADAV AND 6 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. IRRIGATION GOVT. LKO AND 5 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/9208/2024 KRIPA NATH SHUKLA AND 17 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 15 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/9209/2024 SULAIMAN AHMAD AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY., DEPTT. OF FINANCE, LUCKNOW AND OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/9210/2024 KUNWAR RAMESH SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS MOHAMMAD TAUSEEF SIDDIQUI SHIV PRATAP SINGH JAHAN SINGH YADAV C.S.C. WRIA/9212/2024 DARSHAN SINGH YADAV vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE, LUCKNOW AND 3 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/9214/2024 NIRMAL KUMAR AND OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE, LUCKNOW AND OTHERS AMAR MANI TIWARI C.S.C. WRIA/9217/2024 CHHOTE LAL CHAUDHARY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LUCKNOW AND OTHERS GANESH KUMAR GUPTA MANOJ KUMAR YADAV RAJESH PRATAP SINGH C.S.C. WRIA/9224/2024 JAI PRAKASH NARAIN MISHRA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS ALOK KR. MISRA C.S.C. WRIA/9226/2024 ANAND SWAROOP SINHA AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. /PRIN. SECY. PUBLIC WORKS DEPTT. U.P. LKO. AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/9234/2024 DALJEET SINGH vs STATE OF U.P. THRU. PRIN. / ADDL. CHIEF SECY., FINANCE DEPTT., LUCKNOW AND OTHERS DHIRENDRA PRATAP SINGH C.S.C. WRIA/9259/2024 VIDYA PRAKASH AWASTHI AND ANOTHER vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS AJAY KUMAR PANDEY DEVKI NANDAN C.S.C. WRIA/9261/2024 FAUJDAR RAM AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS SHAILENDRA KUMAR TIWARI C.S.C. WRIA/9269/2024 ANIL KUMAR SHARMA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS VISHAL KUMAR UPADHYAY C.S.C. WRIA/9274/2024 BRIJ KISHORE TYAGI AND 5 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. MEDICAL HEALTH AND FAMILY WELFARE LKO AND 5 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/9276/2024 DR. J.S.P. DWIVEDI AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HIGHER EDUCATION LKO AND 5 OTHERS PUNEET TRIPATHI RAKESH KUMAR TRIPATHI SMT. SUMAN LATA SINGH C.S.C. WRIA/9277/2024 VIJAY KUMAR VERMA AND 2 OTHERS vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 3 OTHERS VINOD KUMAR SHUBHAM TIWARI MAN MOHAN C.S.C. WRIA/9279/2024 UMESH CHANDRA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY, DEPTT. OF FINANCE LKO. AND 2 OTHERS MOHAMMAD NAUMAN SHYAM KISHOR C.S.C. WRIA/9286/2024 ATIQ AHMAD SIDDIQUI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. OF U.P. LKO. AND 2 OTHERS R.P. SINGH C.S.C. WRIA/9289/2024 AFTAB AHMAD KHAN AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/9292/2024 VIRENDRA VIKRAM SINGH AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 2 OTHERS AMAR MANI TIWARI ALOK KUMAR GUPTA C.S.C. WRIA/9294/2024 ANIL BIHARI TANDON AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS AMAR MANI TIWARI ALOK KUMAR GUPTA C.S.C. WRIA/9303/2024 KRIPAL SINGH AND 16 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FOOD AND CIVIL SUPPLIES DEPTT. LKO. AND 8 OTHERS JAGDAMBIKA PRASAD TRIPATHI INDRA JEET YADAV KAMTA PRASAD SRIVASTAVA VISHWANATH PRASAD TRIPATHI C.S.C. WRIA/9306/2024 DR. GIRISH CHANDRA UPADHYAY AND 5 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE LKO AND 2 OTHERS DURGESH KUMAR VERMA HARI PRASAD GUPTA BHANU PRATAP SINGH C.S.C. WRIA/9307/2024 MOHAMMAD ZAFAR IDRIS AND 3 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE U.P. LKO. AND 3 OTHERS HARI PRASAD GUPTA BHANU PRATAP SINGH DURGESH KUMAR VERMA C.S.C. WRIA/9308/2024 ABHAY KUMAR NIGAM AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND ANOTHER ALOK KUMAR GUPTA AMAR MANI TIWARI C.S.C. WRIA/9316/2024 RAJENDRA PRATAP SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE U.P. AND 3 OTHERS ATUL MISHRA ANCHAL MISHRA ASHUTOSH PANDEY SATYENDRA KUMAR MISRA C.S.C. RATNESH CHANDRA WRIA/9321/2024 DR. (MRS.) RAJ KHANNA AND OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE LKO. AND 2 OTHERS AMIT KUMAR SINGH DEEPAK VERMA AKASH VIKRAM C.S.C. WRIA/9329/2024 HANUMAN SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS IN PERSON C.S.C. WRIA/9331/2024 MAHENDRA PRATAP MISHRA AND 7 OTHERS vs STATE OF U.P THRU. PRIN.ADDIL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 7 OTHERS ANIL KUMAR YADAV MANOJ KUMAR DEVANSH SINGH CHAUHAN C.S.C. WRIA/9336/2024 GOPAL SARAN SAXENA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS VISHAL KUMAR UPADHYAY C.S.C. WRIA/9340/2024 KRISHNA KUMAR SINGH AND 2 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 5 OTHERS RUPA SINGH ALOK KIRTI MISHRA KOMAL KASHYAP C.S.C. WRIA/9343/2024 JAGDAMBIKA PRASAD SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS ANIL KUMAR YADAV DEVANSH SINGH CHAUHAN MANOJ KUMAR C.S.C. WRIA/9351/2024 SHIV NARAD GIRI AND ANOTHER vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/9360/2024 RAJENDRA KUMAR SRIVASTAVA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO AND 3 OTHERS SOMESH TRIPATHI C.S.C. WRIA/9370/2024 SUSHEELA DEVI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. SECY. DEPTT. FINANCE LKO. AND 3 OTHERS VIRENDRA KUMAR DUBEY C.S.C. RAVI PRAKASH YADAV WRIA/9376/2024 NEELU SINGH AND ANOTHER vs STATE OF U.P. THRU. ITS ADDL.CHIEF SECY./PRIN/SECY. FINANCE DEPTT. AND 3 OTHERS AMOL DIXIT C.S.C. WRIA/9378/2024 SHYAMLEY SINGH AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. SECY. DEPT. FINANCE GOVT. LKO AND 4 OTHERS RAJ KUMAR SINGH C.S.C. WRIA/9380/2024 AMAR BAHADUR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS ATUL KUMAR SINGH C.S.C. WRIA/9382/2024 HARIHAR NATH TIWARI AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS MANOJ KUMAR MISHRA PIYUSH TRIPATHI SAMPURNANAND DWIVEDI ANAND MISHRA C.S.C. WRIA/9385/2024 LAXMI KANT SHUKLA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS ANIL KUMAR YADAV MANOJ KUMAR DEVANSH SINGH CHAUHAN C.S.C. WRIA/9388/2024 DINESH PRATAP SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/9395/2024 AYODHYA PRASAD AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS ATUL MISHRA ABHISHEK ASHUTOSH PANDEY SATYENDRA KUMAR MISRA C.S.C. NEERAV CHITRAVANSHI PUNEET CHANDRA WRIA/9398/2024 HEM CHNDRA ARYA vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS KAUSHLENDRA YADAV C.S.C. JOGENDRA NATH VERMA WRIA/9407/2024 DEEPAK KUMAR SAKSENA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS VIRENDRA KUMAR DUBEY C.S.C. WRIA/9408/2024 RAMESH KUMAR vs STATE OF U.P THRU. ADDIL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 4 OTHERS ANIL KUMAR YADAV MANOJ KUMAR NILESH KUMAR RAO C.S.C. WRIA/9409/2024 PREM SINGH CHAHAR AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS PAWAN KUMAR PANDEY AJAY KUMAR C.S.C. WRIA/9413/2024 MD. NADIR AND 20 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 10 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/9414/2024 JUGUL KISHORE AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO RAJ KUMAR SINGH C.S.C. WRIA/9417/2024 DR. JAGAT NARAYAN TIWARI AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. WRIA/9418/2024 DILIP KUMAR SINHA AND 4 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. PLANNING DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/9429/2024 RAVI SHANKER SHUKLA AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS DHARM NARAIN DUBEY ASHOK KUMAR PANDEY C.S.C. WRIA/9441/2024 VISHWA NATH DIXIT AND 32 OTHERS vs STATE OF U.P. THRU. ADDL.CHIEF SECY. DEPTT. FINANCE LKO. AND 2 OTHERS ALOK KUMAR GUPTA PRADEEP AGRAWAL C.S.C. WRIA/9443/2024 BUDHI SAGAR SHUKLA AND 12 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/9444/2024 SHYAM SUNDER AGNIHOTRI AND 17 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/9455/2024 BIJENDRA PAL SINGH AND 20 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO AND 3 OTHERS CHANDRA PRAKASH DWIVEDI C.S.C. WRIA/9467/2024 RAJ KISHOR AWASTHI AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY., DEPTT. OF FINANCE, LKO. AND 3 OTHERS MANOJ KUMAR AWASTHI C.S.C. WRIA/9472/2024 SATYA PRAKASH PATHAK AND 16 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE LKO AND 10 OTHERS PRABHAT KUMAR C.S.C. WRIA/9475/2024 RAMESH KUMAR GUPTA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/9478/2024 RAMESH CHANDRA VERMA vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS MAN MOHAN VINOD KUMAR C.S.C. WRIA/9496/2024 AJEET SINGH AND 19 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/9500/2024 SURENDRA SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/9503/2024 DR. BABU RAM TRIPATHI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LKO. AND 4 OTHERS RAKESH KUMAR TRIPATHI PUNEET TRIPATHI C.S.C. WRIA/9505/2024 GOMTI PRASAD AND 6 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS ALOK KUMAR GUPTA C.S.C. WRIA/9506/2024 RAM LAUT YADAV AND 21 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/9509/2024 MAHESH CHANDRA JOSHI AND 21 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS ALOK KUMAR GUPTA PRADEEP AGRAWAL C.S.C. WRIA/9510/2024 SHIV RAM AND 11 OTHERS vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS MAN MOHAN VINOD KUMAR C.S.C. WRIA/9517/2024 S.C. SRIVASTAVA AND 20 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS ALOK KUMAR GUPTA PRADEEP AGRAWAL C.S.C. WRIA/9527/2024 RAM SINGH AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS VIRENDRA KUMAR DUBEY VIJAY PRAKASH MISHRA C.S.C. WRIA/9528/2024 MAHESH CHAND AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE U.P. LKO. AND 6 OTHERS PRABHAT KUMAR C.S.C. WRIA/9529/2024 ABHA MISHRA AND 11 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS ARPAN PRAKASH SRIVASTAVA C.S.C. WRIA/9530/2024 SURENDRA KUMAR SRIVASTAVA AND 30 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS HEMENDRA PRATAP RAJ PRIYA SRIVASTAVA C.S.C. WRIA/9536/2024 RAM KEDAR @ RAM KEDAR PASHI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. FINANCE DEPTT. U.P. LKO. AND 4 OTHERS AVINASH TIWARI KAUSHLENDRA VERMA C.S.C. WRIA/9537/2024 YOGENDRA SINGH AND 33 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/9539/2024 BRIJ KISHORE SAXENA AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/9541/2024 AWADH NATH TIWARI AND 6 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS ABHILASHA PANDEY C.S.C. WRIA/9544/2024 RAM GULAM PAL vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS MAN MOHAN VINOD KUMAR C.S.C. WRIA/9546/2024 GYAN SWAROOP SRIVASTAVA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS VIRENDRA KUMAR DUBEY VIJAY PRAKASH MISHRA C.S.C. WRIA/9548/2024 RAM SEWAK PANDEY AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS ASHISH MISHRA C.S.C. WRIA/9549/2024 GHANSHYAM RAI AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/9561/2024 KRISHNA DEV SINGH @ KRISHNA DEO SINGH vs STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 3 OTHERS SAURABH SINGH C.S.C. WRIA/9566/2024 SYED NAFIS UMAR AND 31 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 12 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/9568/2024 NATHU RAM AND 2 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/9572/2024 MAHESH KUMAR DWIVEDI AND 19 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. COOPERATIVE DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/9574/2024 RAJENDRA PRASAD AWASTHI AND 32 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/9576/2024 BHAGWAT SHARAN GANGWAR vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS RAKESH KUMAR TRIPATHI PUNEET TRIPATHI C.S.C. WRIA/9581/2024 ARJUN PRASAD TRIPATHI AND ANOTHER vs STATE OF U.P. THRU. ADDITIONAL CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/9583/2024 PRABHAT KUMAR SRIVASTAVA AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 11 OTHERS SHAHID SALAM ASHUTOSH KUMAR SRIVASTAVA C.S.C. WRIA/9584/2024 DR. SURENDRA KUMAR VERMA vs STATE OF U.P. THRU. ADDL. SECY. DEPTT. FINANCE, LKO AND 3 OTHERS UPENDRA KUMAR VERMA ASHISH MISHRA C.S.C. WRIA/9588/2024 LALMANI TIWARI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS ANIL KUMAR UPADHYAY DIKSHA TIWARI SAURABH UPADHYAY SANJANA UPADHYAY C.S.C. WRIA/9590/2024 VISHWA NATH MISHRA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS PRASHANT PANDEY BRIJENDRA SINGH MANOJ KUMAR DWIVEDI C.S.C. WRIA/9591/2024 MAHIPAL SINGH AND 41 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS ARPAN PRAKASH SRIVASTAVA C.S.C. WRIA/9593/2024 KAILASH NATH CHAURASIA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. WOMEN WELFARE U.P. LKO. AND 4 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/9594/2024 SATYENDRA PRAKASH TRIPATHI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/9599/2024 VIRENDRA VIKRAM SINGH vs STATE OF U.P. THRU. PRIN. SECY. /ADDL. CHIEF SECY. FINANCE LKO. AND 3 OTHERS PRASIDDHA NARAYAN SINGH C.S.C. WRIA/9601/2024 MAHESH CHANDRA SHARMA ALIAS MAHESH CHANDER SHARMA AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS SUBHASH CHANDRA YADAV C.S.C. WRIA/9604/2024 BABURAM SINGH AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE, LKO. AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA PRADEEP AGRAWAL C.S.C. WRIA/9605/2024 ACHCHELAL VERMA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS SUNIL KUMAR C.S.C. WRIA/9609/2024 DALBIR SINGH RAWAT AND 5 OTHERS vs STATE OF U.P. THRU. PRIN. SECY.VIDHAN SABHA SACHIVALAYA U.P. LKO. AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/9614/2024 DIWAKAR PRASAD SHUKLA AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 3 OTHERS ALOK KUMAR SHUKLA ASHUTOSH MISHRA C.S.C. WRIA/9623/2024 MAHESH BABU MISHRA AND 12 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS AMAR MANI TIWARI C.S.C. WRIA/9624/2024 RAM AUTAR SINGH AND 21 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/9625/2024 UDIT NARAYAN SINGH vs STATE OF U.P. THRU. ADDIL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS MRINAL TRIPATHI BIRENDRA NARAIN SHUKLA C.S.C. WRIA/9630/2024 DR. MAHESH CHANDRA MISRA AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS AMAR MANI TIWARI ALOK KUMAR GUPTA C.S.C. WRIA/9638/2024 SHANKAR SINGH AND 12 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE, LKO. AND 5 OTHERS PRABHAT KUMAR C.S.C. WRIA/9640/2024 KALLU RAM YADAV AND 5 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. REVENUE LKO. AND 4 OTHERS YOGESH YADAV VAIBHAV RAJ C.S.C. WRIA/9642/2024 VIKAS SINGH AND 8 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/9645/2024 PREM NARESH MISHRA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/9646/2024 DR. RAMADHAR DIXIT AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. FINANCE DEPTT. LKO AND 4 OTHERS AMOL DIXIT C.S.C. WRIA/9650/2024 SANT KUMAR GUPTA AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/9653/2024 YOGENDRA SINGH AND 30 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS AMAR MANI TIWARI ALOK KUMAR GUPTA C.S.C. WRIA/9655/2024 NARENDRA PRASAD RAI AND 12 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/9664/2024 RAVI KUMAR KAPOOR AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/9666/2024 VIRENDRA KUMAR VAISH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/9669/2024 RAM SURAT TIWARI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. /PRIN. SECY. FINANCE DEPTT. U.P. LKO. AND 4 OTHERS AVINASH TIWARI C.S.C. WRIA/9676/2024 NARESH CHANDRA YADAV AND ANOTHER vs STATE OF U,.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/9678/2024 RAM SAGAR PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS SUNIL KUMAR C.S.C. WRIA/9682/2024 NARAYAN PRASAD KHARE AND OTHERS vs STATE OF U.P. THRU. PRIN. SECY. ENERGY LKO AND 7 OTHERS ANURAG SRIVASTAVA NAVNEET AWASTHI C.S.C. NEERAV CHITRAVANSHI WRIA/9687/2024 JAWAHAR LAL AND 45 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS HEMENDRA PRATAP RAJ PRIYA SRIVASTAVA C.S.C. WRIA/9688/2024 RAM PHERAN GAUR AND 5 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. MEDICAL AND HEALTH LKO. AND 4 OTHERS YOGESH YADAV VAIBHAV RAJ C.S.C. WRIA/9692/2024 KAMLA PRASAD YADAV AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/9693/2024 ARUN KUMAR SHUKLA AND 2 OTHERS vs STATEOF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/9698/2024 MOHD. AFTAB AND 6 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. REVENUE LKO. AND 4 OTHERS VAIBHAV RAJ YOGESH YADAV C.S.C. WRIA/9700/2024 MUKESH KUMAR RASTOGI AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS VIRENDRA KUMAR DUBEY C.S.C. WRIA/9702/2024 NEMI CHAND AND 2 OTHERS vs STATE OF U.P. THRU. THE ADDL. CHIEF SECY. / PRIN. SECY. FINANCE LKO AND 3 OTHERS RAJ KUMAR UPADHYAYA (R.K.UPADHYAYA) SONAL BAJPAI CHANDRIKA PRASAD C.S.C. WRIA/9703/2024 NARENDRA KUMAR NIGAM AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 5 OTHERS KAUSHLENDRA YADAV C.S.C. GAURAV MEHROTRA WRIA/9704/2024 MOTILAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 3 OTHERS SUMAN PANDEY SHIVANGI MISHRA C.S.C. WRIA/9705/2024 HARI SINGH AND 7 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. IRRIGATION, LKO AND 6 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/9715/2024 GIRISH CHANDR SRIVASTVA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS ATUL MISHRA HEMANT KUMAR ANCHAL MISHRA C.S.C. NEERAV CHITRAVANSHI WRIA/9717/2024 UDAI BHAN BAJPAI AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE, LKO AND 4 OTHERS VIKAS PANDEY C.S.C. NEERAV CHITRAVANSHI WRIA/9723/2024 DR. KRISHNA DUTT vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS MANOJ KUMAR MISHRA ANAND MISHRA DIVYA DWIVEDI PIYUSH TRIPATHI BHAVYA DWIVEDI SAMPURNANAND DWIVEDI C.S.C. WRIA/9725/2024 VIRENDRA KUMAR CHATURVEDI AND 30 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE, LKO. AND 10 OTHERS VIRENDRA KUMAR DUBEY C.S.C. WRIA/9726/2024 RAJIV GOYAL AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS VIKAS PANDEY ASHOK AGNIHOTRI C.S.C. WRIA/9731/2024 SARYU PRASAD vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 3 OTHERS SUMAN PANDEY SHIVANGI MISHRA C.S.C. WRIA/9733/2024 SURENDRA SINGH AND 7 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO AND 3 OTHERS ALOK KIRTI MISHRA RUPA SINGH C.S.C. WRIA/9738/2024 VINOD KUMAR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS HEMENDRA PRATAP RAJ PRIYA SRIVASTAVA C.S.C. WRIA/9739/2024 BRAHAM PAL SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS MANOJ KUMAR MISHRA DIVYA DWIVEDI PIYUSH TRIPATHI SAMPURNANAND DWIVEDI ANAND MISHRA BHAVYA DWIVEDI C.S.C. WRIA/9740/2024 NAUVAT SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 4 OTHERS PRABHAT KUMAR RAJENDRA PRASAD VERMA C.S.C. WRIA/9741/2024 INDRA DAMAN DIXIT vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF PANCHAYATI RAJ LKO AND 2 OTHERS PRANAV PANDEY C.S.C. WRIA/9750/2024 DEVENDRA NATH ASTHANA AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS MANOJ KUMAR MISHRA SAMPURNANAND DWIVEDI BHAVYA DWIVEDI DIVYA DWIVEDI PIYUSH TRIPATHI C.S.C. WRIA/9752/2024 RAJENDRA AGNIHOTRI AND 46 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. IRRIGATION AND WATER RESOURCES DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/9760/2024 SURESH CHANDRA SRIVASTAVA AND 12 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. MADHYAMIK EDU. DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/9762/2024 RAMESH CHANDRA GOLA AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE U.P. LKO. AND 8 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/9763/2024 MISHRI LAL RAKESH AND 5 OTHERS vs STATE OF U.P. THRU ITS ADDL CHIEF SECY. FINANCE LKO AND 6 OTHERS PRABHAT KUMAR RAJENDRA PRASAD VERMA C.S.C. WRIA/9764/2024 RAJENDRA PRASAD RETD. A.S.I. (M) vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINNACE CIVIL SECRT.LKO. AND 2 OTHERS ASHISH MISHRA C.S.C. WRIA/9772/2024 RAMAKANT MISHRA AND 48 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. LKO. AND 3 OTHERS HEMENDRA PRATAP RAJ PRIYA SRIVASTAVA C.S.C. WRIA/9781/2024 SHUBH NARAYAN SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LKO. AND 3 OTHERS ATUL MISHRA ANCHAL MISHRA HEMANT KUMAR C.S.C. RATNESH CHANDRA WRIA/9782/2024 RAJENDRA KUMAR AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS PEEYUSH PANKAJ DILEEP KUMAR PATHAK C.S.C. WRIA/9789/2024 SUBHASH CHANDRA SHAMRA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS HEMENDRA PRATAP RAJ PRIYA SRIVASTAVA C.S.C. WRIA/9790/2024 GANGA SINGH AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. MADHYAMIK EDU. DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/9791/2024 DR. RAJESH KUMAR MISRA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO AND 4 OTHERS ASHOK KUMAR MISHRA RENU PAL C.S.C. WRIA/9795/2024 SAROJ RATHAUR AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. /ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS DHIRENDRA PRATAP SINGH C.S.C. WRIA/9798/2024 JITENDRA NARAIN SHUKLA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS DWIJENDRA MISHRA C.S.C. WRIA/9799/2024 RADHEY SHYAM SHARMA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO AND 7 OTHERS PRABHAT KUMAR C.S.C. WRIA/9800/2024 DUKH HARAN LAL SRIVASTAVA AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 9 OTHERS ANIL KUMAR YADAV MANOJ KUMAR NILESH KUMAR RAO C.S.C. WRIA/9802/2024 VIRENDRA BAHADUR SINGH AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 2 OTHERS SHAMBHOO SHARAN LAL SRIVASTAVA ASHISH SRIVASTAVA C.S.C. WRIA/9803/2024 RAJENDRA RAI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. PRIN. FINANCE DEPTT. LKO AND 4 OTHERS KAUSHLENDRA VERMA C.S.C. WRIA/9804/2024 SHRI NATH SHUKLA vs STATE OF U.P. THRU. ITS ADDL.CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS SAURABH TIWARI C.S.C. WRIA/9810/2024 ANIL KUMAR ASTHANA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS ANIL KUMAR YADAV MANOJ KUMAR DEVANSH SINGH CHAUHAN C.S.C. WRIA/9811/2024 RAM YAGYA VERMA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. CIVIL SECRT. LKO AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/9813/2024 VIJAY BAHADUR SINGH vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE LKO. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/9821/2024 MOHD. RASHID vs STATE OF U.P. THRU. ADDL. CHIEF SECY. / PRIN. SECY. BASIC EDU. LKO AND 3 OTHERS AMIT CHAUDHARY UTKARSH C.S.C. WRIA/9822/2024 NAGENDRA BAHADUR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS DHARMENDRA SINGH C.S.C. WRIA/9825/2024 VIRENDRA KUMAR AND 4 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. HOME LKO. AND 6 OTHERS PRABHAT KUMAR C.S.C. WRIA/9826/2024 UDAY NARAYAN AND 24 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT OF FINANCE LKO. AND 8 OTHERS ANSHUMAN SINGH RATHORE RAJEEV KUMAR SRIVASTAVA C.S.C. WRIA/9827/2024 KUMBH KARAN SINGH AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/9829/2024 RAM SUMAN PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS CHANDRESH MANI SHUKLA C.S.C. WRIA/9832/2024 ARUN KUMAR SINGH AND 9 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS MOHD. NASIR MOHD. YASIR RAHUL KUMAR SRIVASTAVA NAVNEET YADAV C.S.C. WRIA/9833/2024 SUSHIL KUMAR AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 8 OTHERS ANIL KUMAR YADAV MANOJ KUMAR C.S.C. WRIA/9840/2024 JAGDEESH PRASAD TIWARI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS SHAHID SALAM ASHUTOSH KUMAR SRIVASTAVA C.S.C. WRIA/9843/2024 UMA NIWAS TRIPATHI AND 4 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE DEPTT. U.P. LKO. AND 4 OTHERS JAGDAMBIKA PRASAD TRIPATHI INDRA JEET YADAV VISHWANATH PRASAD TRIPATHI C.S.C. WRIA/9851/2024 HARI KRISHNA GUPTA AND 4 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE DEPTT. LKO AND 8 OTHERS JAGDAMBIKA PRASAD TRIPATHI VISHWANATH PRASAD TRIPATHI INDRA JEET YADAV C.S.C. WRIA/9852/2024 KAMLESH KUMAR YADAV AND 13 OTHERS vs STATE OF U.P. THRU. ITS PRIN. SECY. HOME LKO ND 11 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/9857/2024 VINOD KUMAR AWASTHI AND 22 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 21 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/9860/2024 GHAN SHYAM SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 3 OTHERS HEMENDRA PRATAP RAJ PRIYA SRIVASTAVA C.S.C. WRIA/9862/2024 SABIR HUSSAIN AND 17 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO AND 9 OTHERS PRABHAT KUMAR C.S.C. WRIA/9865/2024 AWADH RAJ YADAV vs STATE OF U.P. THRU. ADDL. CHIEF SECY. /PRIN. SECY. FINANCE DEPTT. U.P. LKO. AND 4 OTHERS RAVINDRA NATH MISHRA C.S.C. WRIA/9866/2024 RAJDEO RAM AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 7 OTHERS SHAHID SALAM C.S.C. WRIA/9867/2024 RAJEEVA SRIVASTAVA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS DR. JINENDRA KUMAR JAIN AMIT PANDEY C.S.C. WRIA/9873/2024 UMA SHANKER BAJPAI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS DR.SURENDRA SINGH CHAUHAN ANIL KUMAR C.S.C. WRIA/9882/2024 ISHWAR DEVI SHUKLA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LKO. AND 4 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/9885/2024 RAM KRIT MALL AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS SHAMBHOO SHARAN LAL SRIVASTAVA ASHISH SRIVASTAVA C.S.C. WRIA/9887/2024 SURESH CHANDRA PALIA AND 30 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. IRRIGATION DEPTT. LKO. AND 3 OTHERS HEMENDRA PRATAP RAJ PRIYA SRIVASTAVA C.S.C. WRIA/9888/2024 DAYA RAM SHUKLA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. /PRIN. SECY. FINANCE DEPTT. LKO. AND 4 OTHERS RAVINDRA NATH MISHRA WRIA/9889/2024 SHIV LAL AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 2 OTHERS RAHUL SINGH MANSI SINGH AJAY KUMAR C.S.C. WRIA/9891/2024 GIRAJA SHANKAR VERMA AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 2 OTHERS SHAMBHOO SHARAN LAL SRIVASTAVA ASHISH SRIVASTAVA C.S.C. WRIA/9898/2024 CHHATTAR SINGH AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS ABHISHEK TIWARI RISHABH CHAUHAN C.S.C. WRIA/9900/2024 RAMDHANI MAURYA AND 20 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS PRIYANKA YADAV PRADEEP KUMAR MAURYA RIZWANUL HAQUE ANSARI C.S.C. WRIA/9902/2024 OM PRAKASH MAURYA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS MANOJ KUMAR MISHRA SAMPURNANAND DWIVEDI DIVYA DWIVEDI BHAVYA DWIVEDI ANAND MISHRA PIYUSH TRIPATHI C.S.C. WRIA/9912/2024 JAGDISH PRASAD RAWAT AND 37 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. PUBLIC WORKS DEPTT. GOVTL LKO AND 4 OTHERS ARUN KUMAR PANDEY C.S.C. WRIA/9913/2024 MOHAN KISOR TIWARI AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS BIRENDRA KUMAR YADAV AMIT KUMAR BALRAM YADAV C.S.C. WRIA/9914/2024 VINOD KUMAR SRIVASTAVA AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE U.P. LKO. AND 8 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/9915/2024 DHIRENDRA PAL SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. SECTT. LKO AND 4 OTHERS RAKESH KUMAR TRIPATHI PUNEET TRIPATHI C.S.C. WRIA/9916/2024 SHIVDAN SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS DR.SURENDRA SINGH CHAUHAN ANIL KUMAR C.S.C. WRIA/9920/2024 KRISHANA PRASAD TIWARI AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/9923/2024 RAM AJOR GIRI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. REVENUE LKO AND 4 OTHERS JAY PRAKASH SINGH C.S.C. WRIA/9924/2024 SHAILENDRA KUMAR SHUKLA vs UNION OF INDIA MINISTRY OF RAILWAYS THRU. SECY. RAILWAY BOARD AND 6 OTHERS BIRENDRA NARAIN SHUKLA PRABHAW KUMAR TRIPATHI A.S.G.I. VARUN PANDEY WRIA/9925/2024 GHANSHYAM UPADHYAY AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND 4 OTHERS RAJ KUMAR SINGH C.S.C. WRIA/9927/2024 ANGAD SINGH AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. FINANCE DEPTT. LKO. AND 4 OTHERS AVINASH TIWARI C.S.C. WRIA/9930/2024 RAMBILAS VERMA AND 12 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND 2 OTHERS VIJAY SRIVASTAVA AJAY SRIVASTAVA RAJ KUMAR DWIVEDI C.S.C. WRIA/9936/2024 RAMASHRAYA SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF REVENUE U.P. LKO. AND 4 OTHERS JAY PRAKASH SINGH C.S.C. WRIA/9938/2024 SHRI JIVAN SHANKAR UPADHYA AND 3 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 8 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/9940/2024 ARUN PRAKASH SHUKLA AND 26 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS ASHUTOSH SHAHI C.S.C. WRIA/9941/2024 RAVINDRANATH TIWARI AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS MANEESH KUMAR SINGH NAVITA SHARMA C.S.C. RATNESH CHANDRA WRIA/9946/2024 DHARAM VIR SINGH AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS CHANDRA BHANU SINGH C.S.C. WRIA/9956/2024 MADAN LAL GUPTA AND AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS RAHUL SINGH MANSI SINGH C.S.C. WRIA/9957/2024 RAKESH KUMAR SAXENA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS KSHEMENDRA SHUKLA C.S.C. WRIA/9959/2024 DR. GOPAL CWAROOP SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE SAMNAYA ANIBHAG LKO AND 3 OTHERS ASHOK KUMAR MISHRA RENU PAL C.S.C. WRIA/9962/2024 ARUN KUMAR vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS SAURABH SINGH C.S.C. WRIA/9970/2024 SHASHINATH PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS KSHEMENDRA SHUKLA C.S.C. WRIA/9972/2024 RAM TIRATH SHUKLA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/9974/2024 GORAKH NATH MISHRA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. SECY. DEPTT. OF FINANCE AND 3 OTHERS AVNEESH KUMAR SHUKLA C.S.C. WRIA/9980/2024 SURENDRA SINGH AND 21 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. IRRIGATION AND WATER RESOURCES DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/9982/2024 RAJ KAMAL GUPTA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS MANOJ KUMAR MISHRA SAMPURNANAND DWIVEDI BHAVYA DWIVEDI DIVYA DWIVEDI PIYUSH TRIPATHI C.S.C. WRIA/9983/2024 FARID AHAMAD AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS BHANU DUTT DWIVEDI SAJJAD HUSAIN WRIA/9984/2024 NAWAL KISHORE SRIVASTAVA AND 3 OTHERS vs STATE OF U.P. THRU. ITS PRIN. SECY. BASIC EDUCATION DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/9985/2024 CHET RAM vs STATE OF U.P THRU. ADDL. SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS SHAILENDRA KUMAR TIWARI C.S.C. WRIA/9989/2024 JAI SHANKAR SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. FINANCE DEPTT. LKO. AND 4 OTHERS AVINASH TIWARI WRIA/9991/2024 MAHESH PRASAD vs STATE OF U.P. THRU. THE ADDL. CHIEF SECY. DEPTT. OF PUBLIC WORKS LKO. AND 2 OTHERS JAY PRAKASH SINGH C.S.C. WRIA/9994/2024 OMENDRA NATH ASTHANA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS AJAY SRIVASTAVA VIJAY SRIVASTAVA C.S.C. WRIA/10008/2024 KUNWAR PAL SANDILYA vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS PRADEEP KUMAR SRIVASTAVA C.S.C. NEERAV CHITRAVANSHI WRIA/10010/2024 DR. SITA RAM AGRAWAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. OF U.P. LKO AND 5 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/10011/2024 GOPAL KRISHNA SRIVASTAVA AND OTHERS vs STATE OF U.P. THRU. PRIN. SECY. SECONDARY EDU. DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/10012/2024 SRI RAJ NARAIN TRIPATHI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS DINESH KUMAR TANDON C.S.C. NEERAV CHITRAVANSHI WRIA/10016/2024 DAYA RAM VERMA AND 18 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS ANILESH TEWARI C.S.C. WRIA/10017/2024 BRIJENDRA KUMAR MISHRA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 3 OTHERS SOMESH TRIPATHI ANUJ DUBEY C.S.C. WRIA/10018/2024 PARAS NATH SINGH YADAV AND 13 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. COOPERATIVE DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/10020/2024 HARIBANS LAL NARANG AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. / PRIN. SECY. DEPTT. OF FINANCE GOVT. LKO. AND 3 OTHERS VINOD KUMAR SHUKLA ABHISHEK MISHRA ALOK KUMAR PANDEY C.S.C. WRIA/10021/2024 DR.VAMDEO TIWARI AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. WRIA/10024/2024 UMA SHANKAR AND 2 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. MEDICAL AND HEALTH DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/10031/2024 VIRENDRA KUMAR AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS MANOJ KUMAR AWASTHI C.S.C. WRIA/10033/2024 DR. ARIMARDAN SINGH AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS RAJAT GANGWAR C.S.C. WRIA/10035/2024 VANVARI LAL JAYANT AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/10043/2024 KRISHNA KUMAR DWIVEDI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. PRIN. SECY. IRRIGATION SECTT. LKO AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/10049/2024 HRIDAYESH MANI MISHRA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. IRRIGATION DEPTT. LKO AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/10052/2024 ASHOK KUMAR AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 2 OTHERS R.P. SINGH C.S.C. WRIA/10056/2024 JAI PRAKASH MISHRA AND 29 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS SARVESH KUMAR SAXENA MRIDULA SAXENA C.S.C. WRIA/10057/2024 HRIDAY NARAYAN SHUKLA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS UMA KANT MISHRA C.S.C. WRIA/10059/2024 FAHEEM KHAN AND 7 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. FINANCE LKO. AND 5 OTHERS SHAILENDRA KR SINGH YADAV C.S.C. WRIA/10062/2024 KRISHNA KUMAR SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. SECONDARY EDU. GOVT. OF U.P. LKO. AND 5 OTHERS SMT. SUMAN LATA SINGH PUNEET TRIPATHI C.S.C. WRIA/10064/2024 VINOD KUMAR MISHRA vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. FINANCE DEPTT. LKO AND 3 OTHERS VIRENDRA MISHRA C.S.C. WRIA/10069/2024 SHIV RAJ SINGH AND 17 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. HOME GOVT. LKO. AND 13 OTHERS NEHA MISHRA DEEPAK KUMAR TIWARI C.S.C. WRIA/10075/2024 KRISHNA MURARI DHAR DUBEY AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS HEMENDRA PRATAP RAJ PRIYA SRIVASTAVA C.S.C. WRIA/10076/2024 BANSHI LAL YADAV AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS RAHUL SINGH MANSI SINGH C.S.C. WRIA/10078/2024 RAJJAN LAL SRIVASTAVA AND 8 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. RURAL DEVELOPMENT DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/10081/2024 DR. GANGA SAHAY RAJPUT AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE SAMANYA ANUBHAG -3 LKO. AND 5 OTHERS ASHOK KUMAR MISHRA C.S.C. WRIA/10082/2024 RAM AVATAR VERMA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS PRANAV PANDEY C.S.C. RAN VIJAY SINGH NEERAV CHITRAVANSHI WRIA/10084/2024 PRABHAKAR DATT MISHRA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS SURESH KUMAR PANDEY DHEERENDRA KUMAR SINGH C.S.C. WRIA/10085/2024 RAM PRASAD MISHRA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS AJAI KRISHNA YADAV MANSHA SHUKLA C.S.C. WRIA/10086/2024 NOKHE LAL VERMA ALIAS NOKHE LAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. WRIA/10088/2024 RAM CHANDRA DWIVEDI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS MANOJ KUMAR MISHRA DIVYA DWIVEDI BHAVYA DWIVEDI PIYUSH TRIPATHI SAMPURNANAND DWIVEDI C.S.C. WRIA/10089/2024 PRABHU DAYAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 3 OTHERS MANOJ KUMAR MISHRA DIVYA DWIVEDI BHAVYA DWIVEDI ANAND MISHRA PIYUSH TRIPATHI SAMPURNANAND DWIVEDI C.S.C. WRIA/10092/2024 ASHWANI KUMAR SINGH vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF APPOINTMENT AND PERSONNEL LKO. AND 3 OTHERS NAVEEN AWASTHI C.S.C. WRIA/10093/2024 SURESH KUMAR AWASTHI AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO AND 3 OTHERS SOMESH TRIPATHI C.S.C. WRIA/10095/2024 HANUMAN PRASAD SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS ASHWANI KUMAR SINGH ANAND KUMAR YADAV ANURAG SINGH C.S.C. WRIA/10098/2024 CHHOTEY LAL VERMA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. WRIA/10103/2024 DEVI DAYAL AND 21 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. RURAL ENGINEERING SERVICE LKO. AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/10106/2024 RAMNATH MANI TRIPATHI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS NAVEEN MISHRA PRASHANT AGNIHOTRI VIRIJENDRA KUMAR SINGH C.S.C. WRIA/10107/2024 SHYAM SUNDAR TRIPATHI AND 6 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. ENERGY U.P. LKO. AND OTHERS ANURAG SRIVASTAVA NAVNEET AWASTHI C.S.C. RAN VIJAY SINGH DR. ASHUTOSH MISHRA NEERAV CHITRAVANSHI WRIA/10108/2024 DHOOP NARAYAN VERMA AND 13 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. MEDICAL AND HEALTH DEPTT. LKO AND 10 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/10109/2024 KANHAIYA LAL VERMA ALIAS KANHAIYA LAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS ANIL KUMAR YADAV DEVANSH SINGH CHAUHAN NILESH KUMAR RAO C.S.C. WRIA/10120/2024 SHRI RAM TRIPATHI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS ALOK KIRTI MISHRA RUPA SINGH KOMAL KASHYAP C.S.C. WRIA/10121/2024 NARENDRA PAL SINGH SOLANKI AND 24 OTHERS vs STATE OF U.P ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. CIVIL SECTT. LKO AND 2 OTHERS AMAR MANI TIWARI C.S.C. WRIA/10123/2024 JAG PRASAD YADAV AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS LAXMI KANT PATHAK C.S.C. WRIA/10124/2024 BABU RAM PAL AND 9 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. COOPERATIVE DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/10125/2024 RAM CHARIT VERMA vs STATE OF U.P. THRU ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS ANIL KUMAR YADAV MANOJ KUMAR C.S.C. WRIA/10127/2024 AKROOR DUTT TRIPATHI ALIAS AKROOR DUTT TIWRI AND 4 OTHERS vs STAT EOF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS SUNEEL KUMAR SINGH KALHANS SHIKHA SRIVASTAVA YOGESH KUMAR C.S.C. WRIA/10129/2024 MAHIPAL SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/10131/2024 VEDVANT SINGH SIKARWAR AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS RAM BUX RAWAT RAGHVENDRA SINGH C.S.C. NEERAV CHITRAVANSHI WRIA/10140/2024 RAM BADAL YADAV vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS VINOD KUMAR SHUKLA C.S.C. WRIA/10142/2024 OM NARAIN LAL AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 2 OTHERS SHAMBHOO SHARAN LAL SRIVASTAVA ASHISH SRIVASTAVA C.S.C. WRIA/10144/2024 RADHEY SHYAM GAUTAM AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. HOME LKO. AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/10145/2024 SAHAB SINGH AND 18 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF FINANCE AND 3 OTHERS ARPAN PRAKASH SRIVASTAVA C.S.C. WRIA/10156/2024 ASHOK KUMAR AVASTHI vs THE ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS VEDANT SRIVASTAVA C.S.C. WRIA/10157/2024 ANU RATHI AND 8 OTHERS vs STATE OF U.P THRU. ITS ADDL. CHIEF SECY. DEPTT. OH FINANCE LKO. AND 4 OTHERS DHARM RAJ MISHRA C.S.C. WRIA/10168/2024 RAVINDRA KUMAR SHRIVASTAVA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS NAVIN CHANDRA SRIVASTAVA ANAND SWARUP RAI C.S.C. WRIA/10169/2024 RAM PRAKASH VISHWAKARMA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. HOME LKO. AND 2 OTHERS SHIVAM SHARMA C.S.C. WRIA/10171/2024 SHAMSHER SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. / PRIN. SECY. FINANCE DEPTT. LKO AND 4 OTHERS KAUSHLENDRA VERMA C.S.C. WRIA/10173/2024 RAMCHANDRA JAISWAL AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS PRIYANKA YADAV PRADEEP KUMAR MAURYA C.S.C. WRIA/10175/2024 RAM LAUT vs STATE OF U.P. THRU. ADDL. CHIEF SECY. PRIN. SECY. FINANCE DEPTT. LKO AND 4 OTHERS KAUSHLENDRA VERMA SHIV SHANKAR VERMA C.S.C. WRIA/10179/2024 RAJNU PRASAD TIWARI AND 30 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE LKO. AND 3 OTHERS HARI PRASAD GUPTA KM. SWATI DURGESH KUMAR VERMA C.S.C. WRIA/10180/2024 SARJU PRASAD AND 139 OTHERS vs STATE OF U.P THRU. ADDL. CHIEF DEPTT. OF FINANCE LKO. AND 6 OTHERS ARVIND KUMAR PRAMOD KUMAR KHARE C.S.C. WRIA/10181/2024 RAN VIJAY SINGH AND 20 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. HIGHER EDUCATION LKO. AND 5 OTHERS SMT. SUMAN LATA SINGH PUNEET TRIPATHI C.S.C. WRIA/10183/2024 BRIJ KISHOR NARAYAN AND 24 OTHERS vs STATE OF U.P THRU. ADDL. CHIEF SECY./ PRIN. SECY. P.W.D. LKO. AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/10184/2024 PREM SINGH AND 4 OTHERS vs STATE OF U.P THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS LAXMI KANT PATHAK JYOTINDRA PRAKASH PATHAK C.S.C. WRIA/10185/2024 AYODHYA PRASAD AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF PRIN. SECY. SPORT DEPTT. GOVT. OF U.P. U.P. LKO. AND 3 OTHERS ANAND MANI TRIPATHI ANURAG TRIPATHI C.S.C. WRIA/10186/2024 LAKHAN LAL PUROHIT AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS ANIL KUMAR YADAV DEVANSH SINGH CHAUHAN MANOJ KUMAR NILESH KUMAR RAO C.S.C. WRIA/10196/2024 VISHWAMBHAR DAYAL PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS YADUKUL SHIROMANI SRIVASTAVA (Y.S.LOHIT) SHIVANI MAURYA C.S.C. WRIA/10197/2024 SURENDRA KUMAR SAXENA AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 8 OTHERS ANIL KUMAR UPADHYAY SAURABH UPADHYAY DIKSHA TIWARI VINOD KUMAR SINGH C.S.C. WRIA/10198/2024 KANHYA LAL MISHRA AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 11 OTHERS M.P. RAJU C.S.C. WRIA/10202/2024 HAFEEZ UDDIN AND 3 OTHERS vs STATE OF U.P. THRU. THE SECY. AGRICULTURE KRISHI SIKSHA AVAM ANUSANDHAN AND 3 OTHERS SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. RAN VIJAY SINGH WRIA/10204/2024 VEER BAHADUR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS VINOD KUMAR SINGH SADHANA YADAV C.S.C. WRIA/10212/2024 BRAHAM PAL SINGH AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/10215/2024 MAHANAND AND 12 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. ADDL. DEPTT. FINANCE GOVT. LKO AND 2 OTHERS PRADEEP AGRAWAL C.S.C. WRIA/10221/2024 JAMUNA PRASAD SHARMA AND 18 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT OF FINANCE LKO AND 2 OTHERS PRADEEP AGRAWAL C.S.C. WRIA/10224/2024 PREMILA JOSEPH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/10227/2024 DR. RAM DULAR YADAV AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/10229/2024 DINESH KUMAR BAJPAI AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/10234/2024 VIJAY SHANKAR PANDEY AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO 2 OTHERS SHAMBHOO SHARAN LAL SRIVASTAVA ASHISH SRIVASTAVA C.S.C. WRIA/10241/2024 HARI PRASAD TIWARI AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. MADHYAMIK EDU. DEPTT. SECTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/10244/2024 RAMA SHANKER VERMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LKO. AND 4 OTHERS RAKESH KUMAR TRIPATHI DINESH KUMAR PANDEY PUNEET TRIPATHI C.S.C. WRIA/10250/2024 KRISHNA GOPAL SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/10257/2024 RATAN LAL GUPTA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. SECTT. LKO AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/10259/2024 KAMESHWAR PRASAD AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/10261/2024 BHAGWAN JI MISHRA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. OF UP. LKO AND 3 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/10262/2024 SHEETLA PRASAD SHUKLA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 4 OTHERS ANIL KUMAR UPADHYAY DIKSHA TIWARI SAURABH UPADHYAY C.S.C. WRIA/10263/2024 UDAI BHANU SINGH AND 8 OTHERS vs STATE OF U.P. THRU. ADDLL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS ALOK KUMAR SHUKLA C.S.C. WRIA/10277/2024 SMT. MALTI SINGH vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. FINANCE LKO. AND 5 OTHERS PRADEEP KUMAR SINGH VATS VIKRAM SONAL SINGH C.S.C. WRIA/10280/2024 DR. NARENDRA KUMAR SINGH AND 11 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE U.P. GOVT. LKO. AND 2 OTHERS HARI PRASAD GUPTA DURGESH KUMAR VERMA BHANU PRATAP SINGH C.S.C. WRIA/10283/2024 DR. PRABHAT KUMAR NIGAM vs STATE OF U.P. THRU. ITS ADDL.CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS RAKESH KUMAR TRIPATHI PUNEET TRIPATHI SAURABH SINGH C.S.C. WRIA/10292/2024 JAI KRISHAN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS DR.SURENDRA SINGH CHAUHAN ANIL KUMAR C.S.C. WRIA/10295/2024 SHIV SHANKAR LAL KATIYAR AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 5 OTHERS JITENDRA KUMAR VERMA RAVINDRA KUMAR KATIYAR C.S.C. WRIA/10301/2024 CHANDRA KANT PANDEY AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/10302/2024 YASHWANT SINGH AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE U.P. LKO. AND 3 OTHERS SUDAMA PRASAD PRASHANT SHUKLA C.S.C. WRIA/10304/2024 SHRIRAM AND 21 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 4 OTHERS RAJESH KUMAR VERMA DESH RAJ SINGH YADAV C.S.C. WRIA/10308/2024 DR. KHALID MAJEED JAFRI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE ( SAMANYA ANUBHAG 3) LKO. AND 3 OTHERS ASHOK KUMAR MISHRA RENU PAL C.S.C. WRIA/10313/2024 AWADHESH SINGH AND 5 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. BASIC EDU. U.P. LKO. AND 4 OTHERS RAMESH SINGH GOPAL KRISHNA DIXIT C.S.C. WRIA/10314/2024 SYED SAJID HUSAIN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS SACHIN KUMAR PRATIGYA C.S.C. NEERAV CHITRAVANSHI WRIA/10323/2024 SRI ANIL KUMAR SRIVASTAVA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 3 OTHERS PRITISH KUMAR SHIVANSH AGRAWAL C.S.C. PUNEET CHANDRA WRIA/10330/2024 SUBHASH CHANDRA JAIN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS ASHISH VERMA ASHISH KUMAR PANDEY C.S.C. WRIA/10332/2024 SATYA NARAIN vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. STATE TAX AND 4 OTHERS ALOK KIRTI MISHRA RUPA SINGH C.S.C. WRIA/10334/2024 SHYAM MANOHAR TRIPATHI vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. FINANCE DEPTT. LKO AND 3 OTHERS JAGDAMBIKA PRASAD TRIPATHI INDRA JEET YADAV VISHWANATH PRASAD TRIPATHI C.S.C. WRIA/10337/2024 SURENDRA JAI NARAIN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 2 OTHERS ANURAG SRIVASTAVA VIBHUTI NARAYAN C.S.C. WRIA/10338/2024 JAGDISH PRASAD YADAV vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LKO. AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. JOGENDRA NATH VERMA WRIA/10346/2024 YAMUNA SHANKER DWIVEDI AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 3 OTHERS SOMESH TRIPATHI C.S.C. WRIA/10347/2024 BABU RAM YADAV AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS PRAVEEN KUMAR C.S.C. WRIA/10349/2024 TRIBHUWAN SINGH AND 8 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS PRADEEP AGRAWAL AJIT PRATAP SINGH ALOK KUMAR GUPTA C.S.C. WRIA/10350/2024 JAGDISH AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS KAUSHLENDRA YADAV ARMENDRA PRATAP SINGH C.S.C. WRIA/10351/2024 HAR PRASAD AND 15 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/10352/2024 RAVINDRA KUMAR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS SHAILENDRA KUMAR TIWARI C.S.C. WRIA/10364/2024 PARVEZ AKHTAR ANSARI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/10370/2024 OM PRAKASH VERMA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. /PRIN. SECY. REVENUE LKO. AND 3 OTHERS RAJ KUMAR UPADHYAYA (R.K.UPADHYAYA) SONAL BAJPAI WRIA/10373/2024 KARUNESH CHANDRA UPADHYAY vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS YADUKUL SHIROMANI SRIVASTAVA (Y.S.LOHIT) DIBYA DEEP SRIVASTAVA SHIVANI MAURYA C.S.C. WRIA/10380/2024 RAM PRATAP YADAV vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS ASHISH VERMA RAJENDRA KUMAR YADAV C.S.C. WRIA/10381/2024 ALI AHMAD AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/10382/2024 DAYA NAND DIXIT AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS ANIL KUMAR YADAV DEVANSH SINGH CHAUHAN MANOJ KUMAR C.S.C. WRIA/10383/2024 SHYAM BIHARI MISHRA @ SHYAM BEHARI AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. LKO. AND 3 OTHERS GANESH NATH MISHRA ASHUTOSH SHAHI C.S.C. WRIA/10386/2024 SAHAB RAJ SINGH AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS BIRENDRA KUMAR YADAV MANOJ KUMAR YADAV C.S.C. WRIA/10387/2024 PARMESH DATT PANDEY AND 24 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 12 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/10389/2024 GIRISH CHANDRA UPADHYAY AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. PUBLIC WORKS DEPTT. AND 4 OTHERS AZHAR UDDIN AHMAD JITENDRA KUMAR YADAV C.S.C. WRIA/10390/2024 RAM NAGINA YADAV AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS ASHUTOSH SHAHI C.S.C. WRIA/10393/2024 OM PRAKASH SRIVASTAVA AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS PRADEEP AGRAWAL AMAR MANI TIWARI C.S.C. WRIA/10395/2024 DHODHE LAL AND 20 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS PRADEEP AGRAWAL AMAR MANI TIWARI C.S.C. WRIA/10399/2024 RAM MANOHAR SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF PRIN. SECY. REVENUE LKO. AND 4 OTHERS RAJ KUMAR UPADHYAYA (R.K.UPADHYAYA) SONAL BAJPAI C.S.C. WRIA/10401/2024 MOHD. HANEEF AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 6 OTHERS MAHENDRA KUMAR SRIVASTAVA C.S.C. WRIA/10403/2024 RAM NATH SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE U.P. LKO. AND 3 OTHERS DHARMENDRA SINGH RAKESH KUMAR SINGH C.S.C. WRIA/10406/2024 BRIJESH KUMAR SRIVASTAVA AND 23 OTHERS vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS MAN MOHAN VINOD KUMAR C.S.C. WRIA/10411/2024 BALWANT PRASAD AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. PRIN. SECY. MIONER IRRIGATION DEPTT. LKO AND 4 OTHERS SANKALP DEWARI C.S.C. WRIA/10412/2024 KSHAMA NATH DUBEY AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. ITS ADDL. CHIEF SECY./PRIN. SECY. IRRIGATION DEPTT. LKO AND 4 OTHERS SANKALP DEWARI C.S.C. WRIA/10413/2024 RAM BHAJAN DWIVEDI AND 3 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. MINOR IRRIGATION DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/10414/2024 VIJENDRA SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 4 OTHERS PUNEET TRIPATHI SAKET KUMAR TRIPATHI VINAY SHANKAR PANDEY RAKESH KUMAR TRIPATHI C.S.C. WRIA/10417/2024 DR. GOVIND SINGH AND 33 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. HIGHER EDU. LKO. AND 5 OTHERS SMT. SUMAN LATA SINGH C.S.C. WRIA/10423/2024 SHRI NARAIN TEWARI AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS ASHISH KUMAR PANDEY ASHISH VERMA C.S.C. WRIA/10426/2024 AMAR SINGH AND 6 OTHERS vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS VINOD KUMAR MAN MOHAN C.S.C. WRIA/10427/2024 PREM NARAYAN TIWARI AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS ALOK KUMAR SHUKLA C.S.C. WRIA/10430/2024 DR. RISHIJI SRIVASTAVA AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS LAVKUSH YADAV CHANDAN SRIVASTAVA YOGESH SOMVANSHI C.S.C. WRIA/10431/2024 MAHESH CHANDRA SHARMA AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. URBAN DEVELOPMENT DEPTT. LKO. AND ANOTHER SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. WRIA/10434/2024 RAM SAGAR PANDEY AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS ANKIT KUMAR ARUN KUMAR C.S.C. WRIA/10440/2024 BHAGAUTI PRASAD PANDEY AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/10446/2024 UMA KANT SHUKLA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. (FINANCE DEPTT.), LUCKNOW AND OTHERS AMOL DIXIT C.S.C. WRIA/10455/2024 DINESH KUMAR CHATURVEDI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS ASHWINI KUMAR OJHA NIRMALA YADAV C.S.C. WRIA/10456/2024 OM PRAKASH SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS MANOJ KUMAR MISHRA PIYUSH TRIPATHI DIVYA DWIVEDI SAMPURNANAND DWIVEDI BHAVYA DWIVEDI C.S.C. WRIA/10462/2024 SHYAM BABU RAJPUT AND 27 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE AND 10 OTHERS PRABHAT KUMAR C.S.C. WRIA/10464/2024 SATISH CHANDRA AWASTHI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS ANIL KUMAR YADAV DEVANSH SINGH CHAUHAN MANOJ KUMAR C.S.C. WRIA/10465/2024 ANMOL NARAIN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS KAUSHLENDRA YADAV C.S.C. GAURAV MEHROTRA WRIA/10466/2024 BUDDH SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS VISHAL KUMAR UPADHYAY AMIR MOHSIN RIZVI C.S.C. WRIA/10470/2024 ALAKHRAM VERMA AND 19 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/10478/2024 SHRIDHAR PANDEY AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. LKO. AND 3 OTHERS MANOJ KUMAR MISHRA DIVYA DWIVEDI BHAVYA DWIVEDI SAMPURNANAND DWIVEDI SHUBHAM KUMAR VERMA C.S.C. WRIA/10490/2024 KAYAM SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. OF U.P. AND 3 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/10491/2024 SHIV SHANKAR VERMA ALIAS SHI vs HANKAR VERMA ANIL KUMAR YADAV DEVANSH SINGH CHAUHAN MANOJ KUMAR C.S.C. WRIA/10492/2024 KAPIL DEV TIWARI AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. REVENUE DEPTT. LKO AND 3 OTHERS ARUN PRAKASH SHUKLA ALOK SRIVASTAVA C.S.C. WRIA/10495/2024 RAJA RAM RAGHAV AND ANOTHER vs STATE OF U.P. THRU. ADDL. SECY. DEPTT. OF FINANCE LKO AND 6 OTHERS AJAY PRATAP SINGH SHASHANK VIKRAM VERMA MOHD. SHERAJ C.S.C. WRIA/10496/2024 RAJENDRA KUMAR PANDEY @ DR. RAJENDRA KUMAR PANDEY AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 8 OTHERS ANIL KUMAR YADAV MANOJ KUMAR DEVANSH SINGH CHAUHAN C.S.C. WRIA/10498/2024 ASHARFI LAL SAINI @ ASHARFI AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 5 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/10502/2024 SHISHPAL SINGH AND ANOTHER vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS VISHAL KUMAR UPADHYAY AMIR MOHSIN RIZVI C.S.C. WRIA/10514/2024 RAM NARAYAN GOEL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS VIRENDRA KUMAR DUBEY KAUSHLENDRA YADAV C.S.C. RAN VIJAY SINGH WRIA/10515/2024 SARVODAYA KUMAR GUPTA AND 6 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. VIDHAN SABHA SACHIVALAYA LKO. AND 3 OTHERS SHIVAM SHARMA C.S.C. ABHINAV TRIVEDI WRIA/10521/2024 TRIBHUWAN DATTA TRIPATHI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE U.P. LKO. AND 3 OTHERS VIJAY SHANKAR PADEY PRAMOD KUMAR C.S.C. WRIA/10526/2024 SHYAM BIHARI ROHELA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. IRRIGATION DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA AMBUJ KUMAR C.S.C. WRIA/10534/2024 DEO NARAIN SHUKLA AND 31 OTHERS vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS MAN MOHAN VINOD KUMAR C.S.C. WRIA/10535/2024 SURESH CHANDRA SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. OF U.P. U.P. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA SANJAY KUMAR SRIVASTAVA C.S.C. WRIA/10538/2024 RAM BAIRISTER VERMA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 2 OTHERS PRANAV PANDEY ANAND MISHRA C.S.C. WRIA/10540/2024 BAL KRISHNA SINHA vs STATE OF U.P. THRU. PRIN. SECY. INDUSTRIAL DEVELOPEMENT LKO AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/10544/2024 KAILASH NATH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT, OF FINANCE LKO AND 4 OTHERS ANIL KUMAR YADAV DEVANSH SINGH CHAUHAN MANOJ KUMAR C.S.C. WRIA/10545/2024 PRADEEP KUMAR SRIVASTAVA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/10550/2024 VASISHTHA CHANDRA YADAV AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS M.P. RAJU C.S.C. NEERAV CHITRAVANSHI WRIA/10553/2024 RAJ KUMAR LAL MATHUR AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. FINANCE LKO AND 5 OTHERS R.S. PAWAR C.S.C. WRIA/10555/2024 KRISHNA SAHAI NIGAM AND 27 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. IRRIGATION DEPTT. GOVT. SECTT. LKO AND 3 OTHERS HEMENDRA PRATAP RAJ PRIYA SRIVASTAVA C.S.C. WRIA/10559/2024 BASUDEV vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS PRADEEP KUMAR SINGH VATS C.S.C. WRIA/10560/2024 SURESH KUMAR TEWARI AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO AND 3 OTHERS SOMESH TRIPATHI ANUJ DUBEY C.S.C. WRIA/10561/2024 MANIK LAL AND 15 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. RURAL WATER SUPPLY/MINOR IRRIGATION DEPTT. LKO. AND 3 OTHERS UMESH PRATAP SINGH BRIJ MOHAN SINGH C.S.C. WRIA/10562/2024 RAM NARESH SHARMA AND 21 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 6 OTHERS RAHUL SINGH MANSI SINGH C.S.C. WRIA/10564/2024 ADYA PRASAD SINGH AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS ASHISH SRIVASTAVA SHAMBHOO SHARAN LAL SRIVASTAVA C.S.C. WRIA/10565/2024 DINA NATH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS SACHIN KUMAR PRATIGYA KIRTI RAJORIA C.S.C. GAURAV MEHROTRA WRIA/10570/2024 OM PRAKASH SINGH AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPT. FINANCE GOVT. LKO AND 13 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/10574/2024 KESHAVE PANDEY @ KESHAW PANDEY AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/10578/2024 RAJENDRA SINGH AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. GOVT. LKO AND 3 OTHERS MANOJ KUMAR MISHRA DIVYA DWIVEDI SAMPURNANAND DWIVEDI BHAVYA DWIVEDI ADITYA DWIVEDI C.S.C. WRIA/10589/2024 VIRENDRA KUMAR MISHR AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 2 OTHERS AMAR MANI TIWARI C.S.C. WRIA/10590/2024 DR. SURESH CHANDRA BHASHKAR vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS DHARMENDRA KUMAR TRIPATHI AJEET KUMAR SRIVASTAVA KIRTI RAWAT VIKAS PANDEY C.S.C. WRIA/10593/2024 CHITRAGUPT SRIVASTAVA AND ANOTHER vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS ANITA SINGH PRASHANT KUMAR SHARMA C.S.C. WRIA/10598/2024 SATYADEV PRASAD TRIVEDI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 2 OTHERS YOGENDRA SINGH PRABHAKAR PANDEY C.S.C. NEERAV CHITRAVANSHI WRIA/10600/2024 DR. CHANDRA PRAKASH AWASTHI AND ANOTHER vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS VIJAY KUMAR ASTHANA C.S.C. WRIA/10604/2024 SIYA RAM AND 21 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. MEDICAL HEALTH DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/10605/2024 RAM ASREY AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS M.P. RAJU C.S.C. WRIA/10606/2024 PARAS NATH SINGH YADAV AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/10607/2024 SHIV PRATAP vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. SECTT. LKO AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/10608/2024 RAVINDRA NATH SRIVASTAVA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS SHIREESH KUMAR UTKARSH KUMAR C.S.C. WRIA/10610/2024 SHRI NARAIN UPADHYAY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 2 OTHERS ANUJ DAYAL MUKESH KUMAR C.S.C. WRIA/10612/2024 ZALIM SINGH vs STATE OF U.P. THUR. ADDL. CHIEF SECY./ PRIN. SECY. FINANCE DEPTT. LKO. AND 4 OTHERS KAUSHLENDRA VERMA C.S.C. WRIA/10614/2024 RAJ KUMAR MAHAJAN AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS DR. JINENDRA KUMAR JAIN AMIT PANDEY C.S.C. WRIA/10617/2024 KAMALANKAR DIVEDI AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS AMAR MANI TIWARI C.S.C. WRIA/10618/2024 GAJRAJ SINGH YADAV @ GAJRAJ YADAV AND OTHERS vs STATE OF U.P. THRU. PRIN. SECY. ENERGY GOVT. OF U.P. LKO. AND OTHERS ANURAG SRIVASTAVA NAVNEET AWASTHI C.S.C. RAN VIJAY SINGH DR. ASHUTOSH MISHRA NEERAV CHITRAVANSHI WRIA/10622/2024 DR. PROMOD KUMAR SHARMA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS AASHISH SRIVASTAVA ANUJ KUMAR SINGH C.S.C. WRIA/10623/2024 PARMANAND PATHAK AND 17 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 9 OTHERS VINOD KUMAR SINGH SADHANA YADAV DHIRENDRA PRATAP SINGH C.S.C. WRIA/10624/2024 MEERA DIXIT AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS AMAR MANI TIWARI C.S.C. WRIA/10625/2024 PRABHAKER SAHAI AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS RAM CHARITRA PANDEY SHASHANK PANDEY C.S.C. WRIA/10628/2024 CHANDRA SHEKHAR SINGH AND 20 OTHERS vs STATE OF U.P. THRU. ADDL. SECY. DEPTT. FINANCE GOVT. LKO AND 4 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/10631/2024 PURN MASI DEEN AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 6 OTHERS HARI PRASAD GUPTA HARSH VARDHAN SINGH BHANU PRATAP SINGH DURGESH KUMAR VERMA C.S.C. RAVI PRAKASH YADAV UDAY VEER SINGH WRIA/10635/2024 BHAIYARAM MAURYA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS SUNIL KUMAR C.S.C. WRIA/10637/2024 DR. RAVINDRA KUMAR AGARWAL AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE AND OTHERS PRABHAT KUMAR C.S.C. WRIA/10657/2024 AJAI KUMAR JOSHI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/10660/2024 RAM DAHIN RAM vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS ASHISH MISHRA C.S.C. WRIA/10661/2024 SHER MOHD. KHAN vs STATE OF U.P. THRU. SECY. / PRIN. SECY. DEPTT. OF AGRI. EDU. AND RESEARCH LKO AND 2 OTHERS SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. PRASHANT KUMAR SINGH WRIA/10665/2024 VANSH NARAYAN YADAV AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS HARI SHANKER TEWARI C.S.C. WRIA/10668/2024 DR. VISHWANATH SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. OF U.P. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/10669/2024 DHIRENDRA SINGH AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 5 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/10671/2024 KAMAL DEO SHARMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF IRRI. LKO AND 5 OTHERS ANIL KUMAR TIWARI OM PRAKASH DWIVEDI C.S.C. WRIA/10675/2024 DEVI SHARAN @ DEVI SHARAN SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS ASHISH MISHRA C.S.C. WRIA/10676/2024 BRIJMOHAN AGARWAL AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE CIVIL SECTT. LKO AND 8 OTHERS ANIL KUMAR UPADHYAY DIKSHA TIWARI SAURABH UPADHYAY C.S.C. WRIA/10678/2024 PREM CHANDRA AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. WRIA/10679/2024 NARESH KANT MANDAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF RURAL ENGINEERING DEPTT. LKO. AND 3 OTHERS LKO. SMT. SUMAN LATA SINGH C.S.C. WRIA/10680/2024 SHIV MURTI AND 33 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE U.P. LKO. AND 14 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/10681/2024 NARAIN SINGH RAJPOOT AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/10682/2024 CHHEDI LAL AND 2 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/10685/2024 HARI SHANKAR VERMA AND ANOTHER vs STATE OF U.P. THRU. ITS PRIN. SECY. REVENUE DEPTT. LKO. AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/10688/2024 RAM SAGAR PRASAD AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/10689/2024 DHANPAL SINGH AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF MEDICAL AND HEALTH LKO AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/10691/2024 RAMJI RAI SHARMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/10694/2024 NANHKOO MISHRA AND 31 OTHERS vs STATE OF U.P. THRU. ITS PRIN. SECY. AGRICULTURE DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/10695/2024 VISHWA NATH SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/10696/2024 PARAMHANS YADAV AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 6 OTHERS ANIL KUMAR YADAV SANJAY YADAV C.S.C. WRIA/10697/2024 RAKESH GANGWAR AND 6 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 7 OTHERS SHAHID SALAM C.S.C. WRIA/10702/2024 CHHEDI LAL PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. WRIA/10703/2024 JEEVANAND UPRETI AND 4 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/10707/2024 RAMJI AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. AGRICULTURE DEPTT. GOVT. LKO AND 2 OTHERS BIRENDRA KUMAR YADAV AMIT KUMAR SATENDRA JAISWAL BALRAM YADAV C.S.C. WRIA/10708/2024 DR. S. N. SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS SHAMBHOO SHARAN LAL SRIVASTAVA ASHISH SRIVASTAVA C.S.C. WRIA/10716/2024 SHRAWAN KUMAR NAG AND 4 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE DEPTT. LKO AND 7 OTHERS JAGDAMBIKA PRASAD TRIPATHI INDRA JEET YADAV VISHWANATH PRASAD TRIPATHI C.S.C. WRIA/10719/2024 SURENDRA NATH PANDEY AND 3 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/10722/2024 PRATAP SINGH YADAV vs STATE OF U.P. THRU. ITS PRIN. SECY. REVENUE DEPTT. LKO. AND 3 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/10723/2024 INDRA JEET AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME U.P. LKO. AND 2 OTHERS BIRENDRA KUMAR YADAV SATENDRA JAISWAL C.S.C. WRIA/10724/2024 TULA RAM AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME LKO AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/10726/2024 DEVENDRA KUMAR PANDEY AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS PARUL GUPTA C.S.C. WRIA/10731/2024 MAHESH CHANDRA SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS VIJAY KUMAR SRIVASTAVA C.S.C. WRIA/10734/2024 RAJ KUMAR SINGH AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 5 OTHERS PRIYANKA SINGH MRS. SHACHI SINGH RAJESH KUMAR PAL C.S.C. WRIA/10736/2024 SATYENDRA PRATAP SINGH AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS KAUSHLENDRA YADAV C.S.C. JOGENDRA NATH VERMA WRIA/10740/2024 RANJEET SINGH CHAUHAN AND 31 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 12 OTHERS VIRENDRA KUMAR DUBEY C.S.C. WRIA/10744/2024 AMBIKA PRASAD SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 4 OTHERS RUPA SINGH ALOK KIRTI MISHRA C.S.C. WRIA/10745/2024 SHITALA PRASAD TIWARI AND 30 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/10754/2024 SHER BAHADUR SINGH AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS PAWAN KUMAR TIWARI ANURAG MISHRA SURESH KUMAR PANDEY C.S.C. WRIA/10755/2024 MADAN GOPAL AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS SACHIN GARG AMIT KUMAR KAUSHAL RAHUL PANDEY C.S.C. NEERAV CHITRAVANSHI WRIA/10763/2024 KRITESHWAR SINGH AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. MEDICAL AND HEALTH U.P. LKO. AND 4 OTHERS VAIBHAV RAJ YOGESH YADAV C.S.C. WRIA/10765/2024 SONE LAL YADAV AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. PANCHAYATI RAJ DEPTT. LKO. AND 2 OTHERS BIRENDRA KUMAR YADAV SATENDRA JAISWAL C.S.C. WRIA/10766/2024 BRIJ MOHAN AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS KAUSHLENDRA YADAV C.S.C. NEERAV CHITRAVANSHI WRIA/10767/2024 DHANPRAKASH JAIN AND 13 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE DEPTT. LKO. AND 3 OTHERS JAGDAMBIKA PRASAD TRIPATHI INDRA JEET YADAV VISHWANATH PRASAD TRIPATHI C.S.C. WRIA/10768/2024 ALOK KAPOOR AND 16 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT., LUCKNOW AND OTHERS RAJ PRIYA SRIVASTAVA C.S.C. RAN VIJAY SINGH PUNEET CHANDRA NEERAV CHITRAVANSHI WRIA/10769/2024 RAM MURTI SINGH AND 18 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. NEERAV CHITRAVANSHI WRIA/10775/2024 RAM SHAKAL DUBEY AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. OF U.P. LKO AND 6 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/10776/2024 AWADHESH KUMAR PANDEY AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/10777/2024 BRIJ BHAWAN SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RUPA SINGH C.S.C. WRIA/10778/2024 SHASHI KANTA GUPTA AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS DHARM RAJ MISHRA C.S.C. WRIA/10780/2024 SHYAM SUNDER AND 3 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF MSME AND EXPORT PROMOTION LKO AND 5 OTHERS VAIBHAV RAJ YOGESH YADAV C.S.C. WRIA/10784/2024 LALAN KHA vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS HARI PRASAD GUPTA DURGESH KUMAR VERMA C.S.C. WRIA/10785/2024 RAMESH CHANDRA PORWAL AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/10786/2024 RAVINDRA KUMAR SRIVASTAVA AND 31 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. MADHYAMIK EDUCATION DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/10791/2024 DEVESH CHANDRA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS HARI PRASAD GUPTA BHANU PRATAP SINGH DURGESH KUMAR VERMA C.S.C. PUNEET CHANDRA WRIA/10794/2024 UMESH CHANDRA PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS RAKESH KUMAR SANTOSH KUMAR YADAV C.S.C. WRIA/10795/2024 RAM PRASAD SHARMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS VISHAL KUMAR UPADHYAY ARAPANA SINGH C.S.C. WRIA/10797/2024 RAM SURAT MISHRA vs STATE OF U.P. THRU. PRIN. SECY. TECHNICAL EDU. U.P. LKO. AND 5 OTHERS VIKAS KUMAR AGRAWAL C.S.C. WRIA/10798/2024 ANIRUDH KUMAR vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 2 OTHERS ABHIJEET SINGH SHOBHIT SINGH ASHISH PRATAP SINGH RAJAT SRIVASTAVA C.S.C. WRIA/10799/2024 RAM KUMAR BALIYAN AND 8 OTHERS vs STATE OF U.P. THRU. PRIN. ADDL. CHIEF SECY. DEPTT. FINANCE, LKO. AND 4 OTHERS MOHD. NASIR MOHD. YASIR NAVNEET YADAV C.S.C. WRIA/10801/2024 TUFAIL AHMAD vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/10802/2024 DUDH NATH MISRA AND 3 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS CHANDRA BHANU SINGH PARUL GUPTA NITIN SINGH C.S.C. WRIA/10813/2024 SHREE RAM BHARTI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 4 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. NEERAV CHITRAVANSHI WRIA/10820/2024 KRISHNA BIHARI SHUKLA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE, LKO. AND 3 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. GAURAV MEHROTRA WRIA/10824/2024 RAMESH CHANDRA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS PANKAJ KUMAR SRIVASTAVA C.S.C. NEERAV CHITRAVANSHI RAN VIJAY SINGH WRIA/10831/2024 UDAI SHANKAR SRIVASTAVA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LKO. AND 5 OTHERS KAUSHLENDRA YADAV C.S.C. NEERAV CHITRAVANSHI WRIA/10833/2024 DINESH KUMAR RATHORE AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. PUNEET CHANDRA WRIA/10835/2024 AMAR NATH TEWARI AND 12 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. 4 OTHERS PRIYANKA YADAV PRADEEP KUMAR MAURYA C.S.C. WRIA/10836/2024 DR. BASUDEV SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ITS ADDDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/10837/2024 RADHEY SHYAM AND 59 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE GOVT. OF U.P. LKO. AND 13 OTHERS PRABHAT KUMAR C.S.C. WRIA/10840/2024 VINOD KUMAR SINGH AND 2 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. RURAL DEVELOPMENT LKO. U.P. AND 2 OTHERS DR. AJAI PRATAP SINGH CHAUHAN C.S.C. WRIA/10842/2024 BALDEO SINGH AND ANOTHER vs STATE OF U.P. THRU ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS PRASHANT PANDEY BRIJENDRA SINGH MANOJ KUMAR DWIVEDI C.S.C. WRIA/10844/2024 SUSHIL KUMAR AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 3 OTHERS SULABH KR. SRIVASTAVA C.S.C. WRIA/10854/2024 SUBHASH CHAND AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. MEDICAL HEALTH AND FAMILY WELFARE LKO. AND 5 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/10860/2024 AJAY KUMAR SAXENA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. AND 3 OTHERS ATUL MISHRA ANCHAL MISHRA HEMANT KUMAR C.S.C. PUNEET CHANDRA WRIA/10863/2024 BALWANT SINGH YADAV AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. MADHYAMIK EDU. DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/10864/2024 PITAMBER PAL @ PITAMBER vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS ATUL MISHRA HEMANT KUMAR ANCHAL MISHRA C.S.C. DR. ASHUTOSH MISHRA WRIA/10866/2024 DHANESWARI TIWARI vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS ANIL KUMAR YADAV MANOJ KUMAR DEVANSH SINGH CHAUHAN C.S.C. WRIA/10868/2024 BHARAT LAL SRIVASTAVA AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 3 OTHERS RAJESH KUMAR SRIVASTAVA SANJAY SHUKLA C.S.C. WRIA/10869/2024 CHANDRA PRAKASH VERMA AND 28 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. LKO AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/10870/2024 RAJESHWARI DAYAL SRIVASTAVA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS MANOJ KUMAR MISHRA BHAVYA DWIVEDI SAMPURNANAND DWIVEDI DIVYA DWIVEDI C.S.C. WRIA/10872/2024 ANAND BHAWAN MISHRA AND 42 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS UTTAM KUMAR AWASTHI C.S.C. WRIA/10876/2024 DR. BHARAT SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/10877/2024 DR. SURENDRA BAHADUR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. HIGHER EDU. DEPTT. U.P. LKO. AND 2 OTHERS AJEY SINGH C.S.C. WRIA/10879/2024 GANGA RAM AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 6 OTHERS ANURUDH KUMAR SINGH ABHAY KUMAR DIXIT C.S.C. WRIA/10881/2024 BHAGWATI PRASAD GUPTA AND 18 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. OF U.P. U.P. LKO. AND3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/10884/2024 MUNAUWAR HUSAIN KHAN AND 17 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/10886/2024 SUDHIR KUMAR AND 42 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. IRRIGATION AND WATER RESOURCES DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/10887/2024 RAJENDRA KUMAR KOHLI AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS PRANAV PANDEY C.S.C. NEERAV CHITRAVANSHI RAN VIJAY SINGH WRIA/10890/2024 AVINASH CHANDRA RAMEY AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/10893/2024 LAXMI KANT SHUKLA vs STATE OF U.P. THRU. PRIN. SECY. FINANCE GOVT. LKO AND 4 OTHERS DURGA PRASAD SHUKLA SHASHI BAJPAI C.S.C. UDAY VEER SINGH WRIA/10896/2024 SHANKER LAL SHARMA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. HIGHER EDU. DEPTT. LKO. AND 2 OTHERS SHIVAM SHARMA C.S.C. WRIA/10897/2024 OM PRAKASH TRIPATHI AND 26 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS MANOJ KUMAR MISHRA BHAVYA DWIVEDI DIVYA DWIVEDI SAMPURNANAND DWIVEDI ARPIT DWIVEDI C.S.C. WRIA/10899/2024 RAM BALLABH YADAV AND 42 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/10900/2024 DEVENDRA NATH SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/10902/2024 DR. RAJ KUMAR SAHU vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS AMIT SHARMA AMBUJ BAJPAI C.S.C. WRIA/10903/2024 SUSHIL KUMAR AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/10904/2024 MANI KANT SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 2 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/10908/2024 GOVARDHAN RAM AND 6 OTHERS vs SATE OF UP THRU. ADDL. CHIEF SECY. DEPTT. LKO. AND 2 OTHERS SHAMBHOO SHARAN LAL SRIVASTAVA ASHISH SRIVASTAVA C.S.C. WRIA/10910/2024 LAL BIHARI TIWARI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS SANTOSH KUMAR SHUKLA C.S.C. PUNEET CHANDRA NEERAV CHITRAVANSHI WRIA/10912/2024 KISHORI LAL AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. PRASHANT KUMAR SINGH WRIA/10914/2024 SANT PRASAD TIWARI AND 11 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS ABHILASHA PANDEY C.S.C. WRIA/10915/2024 AMARNATH TIWARI AND 8 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/10917/2024 ANIL KUMAR GUPTA AND 15 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 9 OTHERS PRADEEP KUMAR SRIVASTAVA C.S.C. WRIA/10919/2024 RAMESH KUMAR TIWARI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/10920/2024 DR. TRIVENI CHAUBEY AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/10924/2024 FAUJ PRATAP SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. KUMAR AYUSH WRIA/10925/2024 SITA PATI RAM AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS SARVESH KUMAR SAXENA MRIDULA SAXENA C.S.C. WRIA/10926/2024 MANJEET KAUR AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS CHANDRA BHANU SINGH PARUL GUPTA C.S.C. WRIA/10929/2024 DEOVRAT KUMAR vs STATE OF U.P. THRU. PRIN. SECY. PLANNING ECONOMIC AND STATIC WING LKO AND 4 OTHERS VAIBHAV RAJ YOGESH YADAV C.S.C. WRIA/10930/2024 SURESH CHANDRA PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 2 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/10936/2024 VED PRAKASH AWASTHI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 2 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/10938/2024 ANIL KUMAR SHUKLA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS KAUSHLENDRA YADAV C.S.C. RAN VIJAY SINGH WRIA/10947/2024 KAMLESH CHANDRA MISHRA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS DURGESH KUMAR VERMA BHANU PRATAP SINGH C.S.C. WRIA/10948/2024 FIROZ AHMAD KHAN AND 8 OTHERS vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS MAN MOHAN VINOD KUMAR C.S.C. WRIA/10953/2024 DAYA RAM SINGH IIND vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 2 OTHERS VISHAL KUMAR UPADHYAY C.S.C. WRIA/10955/2024 RAMESH SINGH AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/10957/2024 CHANDRA BAHADUR SINGH AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 8 OTHERS ALOK KUMAR SHUKLA C.S.C. WRIA/10959/2024 SUBHASH CHANDRA MISHRA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF AYUSH LKO AND 3 OTHERS PAWAN KUMAR PANDEY SHASHANK SINGH C.S.C. WRIA/10960/2024 JAMEEL AHMED QUIDWAI AND 6 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE LKO. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. NEERAV CHITRAVANSHI WRIA/10961/2024 ABHIMANYU KUMAR TIWARI vs STATE OF U.P. THRU. ADDL. SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS AMBRISH KUMAR PANDEY LAXMI KANT TIWARI C.S.C. WRIA/10962/2024 MOHAMMAD RAZA ABDI AND 8 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. NAGAR VIKAS LKO. AND 2 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/10964/2024 ONKAR NATH PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/10965/2024 CHHBBAN ALI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/10966/2024 INAYAT ULLAH KHAN AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LKO. AND 3 OTHERS ANILESH TEWARI C.S.C. WRIA/10968/2024 RAMBHAN SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/10970/2024 UDAY BHAN SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 3 OTHERS RISHI RAJ DURGA PRASAD SINGH C.S.C. WRIA/10973/2024 CHANDRA BHAN SRIVASTAVA AND 5 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. ANIMAL HUSBANDRY GOVT. LKO. AND 8 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/10974/2024 KHELADI SINGH AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS AVNEESH KUMAR SHUKLA C.S.C. WRIA/10975/2024 PRABHAT CHANDRA GUPTA AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. AGRICULTURE LKO. AND 8 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/10976/2024 CHANDRA KUMAR SAHU AND 17 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. COOPERAIVE DEPTT., LUCKNOW AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/10977/2024 BRIJANAND YADAV AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS PANKAJ KUMAR PIYUSH TRIPATHI C.S.C. WRIA/10978/2024 RAMENDRA PRASAD SHUKLA AND 2 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY., DEPTT. OF FINANCE, LKO. AND 3 OTHERS ADARSH KUMAR MAURYA AJAY KUMAR SHUKLA C.S.C. WRIA/10981/2024 HARE RAM KUSHWAHA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT., LUCKNOW AND 6 OTHERS SURESH CHANDRA YADAVA PURSHOTTAM CHAURASIA PRASHANT KUMAR CHAURASIA C.S.C. WRIA/10982/2024 RAMESH SINGH CHAUHAN AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/10985/2024 BINDRA PRASAD AND OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS PUTTAN SINGH C.S.C. UDAY VEER SINGH WRIA/10987/2024 KRIPA SHANKAR SRIVASTAVA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS LOHITAKSHA SHUKLA GAURAV UPADHYAY C.S.C. WRIA/10988/2024 RAM LAKHAN MISHRA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS LOHITAKSHA SHUKLA GAURAV UPADHYAY C.S.C. WRIA/10989/2024 LALIT MOHAN SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS ANIL KUMAR YADAV NILESH KUMAR RAO MANOJ KUMAR C.S.C. WRIA/10993/2024 MAHESH CHANDRA AND 60 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE GOVT. LKO. AND 7 OTHERS PRABHAT KUMAR C.S.C. WRIA/10995/2024 KAUSHLENDRA SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS PRADEEP AGRAWAL AMAR MANI TIWARI C.S.C. AMARJEET SINGH RAKHRA NEERAV CHITRAVANSHI WRIA/10996/2024 SRI PRANENDRA KUMAR SRIVASTAVA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS PRITISH KUMAR SHIVANSH AGRAWAL C.S.C. ALOK SARAN NEERAV CHITRAVANSHI WRIA/10997/2024 SANGMITRA SHANKAR AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 2 OTHERS GANTAVYA C.S.C. WRIA/11002/2024 RAM PRAKASH AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/11003/2024 AVINASH CHANDRA SRIVASTAVA AND 33 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/11007/2024 RAJENDRA PRASAD AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. U.P. AND 3 OTHERS ATUL MISHRA HEMANT KUMAR ANCHAL MISHRA C.S.C. NEERAV CHITRAVANSHI PUNEET CHANDRA WRIA/11010/2024 SATYPAL SINGH AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. U.P. AND 4 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. WRIA/11012/2024 DR. SHRINIWAS AND ANOTHER vs STATE OF U.P.THRU. ADDL. CHIEF SECY. PRIN. SECY. MEDICAL HEALTH AND FAMILY WELFARE LKO AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/11014/2024 RAM NARESH SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS ADITYA VIKRAM SHAHI C.S.C. NEERAV CHITRAVANSHI AMARJEET SINGH RAKHRA WRIA/11016/2024 DEV SHANKER TIWARI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS PRANAV PANDEY C.S.C. WRIA/11017/2024 SHIV BAHADUR TIWARI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS ASHISH KUMAR PANDEY ASHISH VERMA C.S.C. WRIA/11018/2024 GOPI KRISHANA SHARMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO AND 3 OTHERS SWETANK SHARMA PRASHANT TIWARI C.S.C. WRIA/11020/2024 MADHAV RAM AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS ANIL KUMAR C.S.C. NET RAM WRIA/11021/2024 ANJANI KUMAR MISHRA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE, LKO. AND 2 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/11023/2024 ONKAR NATH PANDEY AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 7OTHERS ALOK KUMAR SHUKLA C.S.C. WRIA/11028/2024 SWATANTRA KUMAR TRIPATHI AND 18 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS ATUL MISHRA SHUBHAM SINHA ANCHAL MISHRA C.S.C. NEERAV CHITRAVANSHI WRIA/11029/2024 RAM NARESH SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE CIVIL SECTT. LKO AND 4 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. WRIA/11034/2024 SATISH CHANDRA PANDEY AND 3 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE LKO AND 5 OTHERS KM. NEELAM SINGH KRISHNA PAL SHARMA C.S.C. WRIA/11035/2024 HARI RAM VERMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS PRANAV PANDEY ANAND MISHRA C.S.C. WRIA/11036/2024 SURENDRA KUMAR KUSHWAHA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/11037/2024 NARAYAN DUTT MISHRA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. WRIA/11038/2024 RAM PRASAD AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS ANIL KUMAR UPADHYAY DIKSHA TIWARI SAURABH UPADHYAY C.S.C. WRIA/11040/2024 SMT. SUNITA SRIVASTAVA AND 16 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 15 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/11044/2024 TIRATH PRASAD AND 9 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS RAHUL SINGH MANSI SINGH AVINASH CHATURVEDI C.S.C. WRIA/11046/2024 KAMESHWAR YATI AND 19 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/11047/2024 JAI PRAKSH SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS SUDHIR KUMAR SINGH ABHISHEK SINGH C.S.C. WRIA/11050/2024 OM PRAKASH TIWARI AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 2 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/11059/2024 GIRISH CHANDRA SHUKLA AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS SHYAM CHARAN DIXIT C.S.C. WRIA/11060/2024 GANESH CHANDRA RASTOGI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. LKO AND 5 OTHERS DR.SURENDRA SINGH CHAUHAN ANIL KUMAR C.S.C. NEERAV CHITRAVANSHI WRIA/11062/2024 SHAMBHOO SARAN SRIVASTAVA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. AND 3 OTHERS ANCHAL MISHRA ATUL MISHRA ASHUTOSH PANDEY C.S.C. RATNESH CHANDRA WRIA/11066/2024 SHRI BHAGIRATHI PRASAD AND 18 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 6 OTHERS MANOJ KUMAR MISHRA ADITYA DWIVEDI ARPIT DWIVEDI SAMPURNANAND DWIVEDI BHAVYA DWIVEDI DIVYA DWIVEDI C.S.C. WRIA/11067/2024 ASHOK KUMAR AND 16 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE GOVT. LKO. AND 10 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/11068/2024 FATEH BAHADUR AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 2 OTHERS AJAY SRIVASTAVA VIJAY SRIVASTAVA C.S.C. WRIA/11069/2024 RAJESHWAR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. NAGAR VIKAS LKO AND 3 OTHERS PRAMOD KUMAR SINGH C.S.C. PARIMAL BHATT RISHABH KAPOOR WRIA/11070/2024 JAGDAMBA PRASAD SINGH AND 6 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME U.P. LKO. AND 3 OTHERS CHANDRA PRAKASH DWIVEDI C.S.C. WRIA/11071/2024 JAMEEL AHMAD vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 2 OTHERS R.P. SINGH C.S.C. WRIA/11073/2024 RAM KUMAR AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 4 OTHERS KULDEEP SINGH KALHANS SAMPURNANAND DWIVEDI ADITYA DWIVEDI C.S.C. WRIA/11075/2024 HARIHAR SINGH AND 6 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT FINANCE LKO. AND 2 OTHERS PREM SHANKAR C.S.C. WRIA/11079/2024 MAHAVEER PRASAD AND 38 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 2 OTHERS I.M. PANDEY IST AJEET VERMA C.S.C. WRIA/11080/2024 MARKANDEY RAI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS SATYENDRA KUMAR TIWARI DURGA PRASAD SINGH C.S.C. WRIA/11082/2024 DURGA PRASAD SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS ANAND DUBEY AMIT SRIVASTAVA C.S.C. WRIA/11083/2024 MADAN MOHAN TIWARI AND 84 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF FINANCE LKO. AND 6 OTHERS ARPAN PRAKASH SRIVASTAVA C.S.C. WRIA/11084/2024 SURENDRA KUMAR SRIVASTAVA AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. U.P. LKO. AND 7 OTHERS MAHENDRA KUMAR SRIVASTAVA C.S.C. WRIA/11085/2024 VISHAMBHAR NATH AND 5 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME CIVIL SECTT. LKO AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/11086/2024 ASHOK KUMAR SONI AND 4 OTHERS vs STATE PF U.P. THRU. PRIN. SECY. RURAL DEVELOPMENT DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/11090/2024 RAM SUFAL AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS SMT. SARITA PANDEY DILEEP PANDEY C.S.C. WRIA/11092/2024 DR. VIMLASAN PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS ALOK KR. MISRA C.S.C. WRIA/11093/2024 DR. RAMASHISH PANDEY AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS KSHEMENDRA SHUKLA C.S.C. WRIA/11094/2024 MOHD. IZHAR SIDDIQUI AND 16 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS DR. JINENDRA KUMAR JAIN C.S.C. WRIA/11095/2024 PAWAN KUMAR vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS AJAY SRIVASTAVA VIJAY SRIVASTAVA C.S.C. WRIA/11097/2024 RAM PRASAD AND 30 OTHERS vs STATE PF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/11098/2024 DR. GAYA PRASAD OJHA vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS DR. JINENDRA KUMAR JAIN C.S.C. WRIA/11101/2024 JAGAVEER SINGH vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS AMAR MANI TIWARI C.S.C. RAN VIJAY SINGH WRIA/11102/2024 DR. RADHESHYAM AGRAWAL vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS MANISH MISRA PRANENDRA MIRDHA C.S.C. WRIA/11105/2024 JAIN BABU KUSHWAHA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS AMAR MANI TIWARI C.S.C. WRIA/11107/2024 JWALA PRASAD AND 5 OTHERS vs STATE PF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/11108/2024 HARI NANDAN LAL AND 15 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/11109/2024 SHAILESH KUMAR SHARMA AND 45 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS I.M. PANDEY IST AJEET VERMA C.S.C. WRIA/11115/2024 SHRI BHAGWAN AND ANOTHER vs STATE PF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS PAWAN KUMAR PANDEY SHASHANK SINGH C.S.C. WRIA/11116/2024 RAJENDRA PRAKASH AWASTHI AND 20 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/11117/2024 DR. NARENDRA DEO SINGH AND 5 OTHERS vs STATE OF U.P. THRU. SECY. /PRIN. SECY. DEPTT. AGRICULTURE EDUCATION RESEARCH LKO. AND 4 OTHERS BINA KUMARI BAJPAI SANANDAN KUMAR MISRA C.S.C. RAN VIJAY SINGH WRIA/11128/2024 RAM CHET vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE OF U.P. LKO AND 3 OTHERS AJAY SRIVASTAVA VIJAY SRIVASTAVA C.S.C. PUNEET CHANDRA WRIA/11131/2024 ANAND KUMAR TRIVEDI AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS AMAR MANI TIWARI C.S.C. WRIA/11133/2024 CHANDR PAL SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/11134/2024 RAM AUTAR NISHAD AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. U.P. AND 3 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/11135/2024 SORVAN SINGH AND 3 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS PAWAN KUMAR PANDEY SHASHANK SINGH C.S.C. WRIA/11138/2024 BABURAM TIWARI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS MANOJ KUMAR AWASTHI C.S.C. WRIA/11140/2024 SURESH CHANDRA VISHWAKARMA AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS KULDEEP SINGH KALHANS ADITYA DWIVEDI SAMPURNANAND DWIVEDI C.S.C. NEERAV CHITRAVANSHI RAN VIJAY SINGH WRIA/11142/2024 MANIKA PRASAD TIWARI AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RUPA SINGH C.S.C. WRIA/11143/2024 RAM BABU KATIYA AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO AND 5 OTHERS ASHOK KUMAR MISHRA RENU PAL C.S.C. WRIA/11144/2024 NAHAR SINGH AND 2 OTHERS vs STATE PF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/11145/2024 VISHVANATH SHRAN PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE SECTT. LKO AND 4 OTHERS ANIL KUMAR YADAV NILESH KUMAR RAO MANOJ KUMAR C.S.C. WRIA/11147/2024 SHREE JAGVEER SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RUPA SINGH ALOK KIRTI MISHRA C.S.C. NEERAV CHITRAVANSHI WRIA/11150/2024 SURESH CHANDRA PACHAURI AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE, LKO. AND OTHERS PRABHAT KUMAR C.S.C. WRIA/11157/2024 YOGENDRA KUMAR KULSHRESHTHA @ YOGENDRA KUMAR vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS PAWAN KUMAR PANDEY SHASHANK SINGH C.S.C. WRIA/11160/2024 DR. HAR NARAYAN AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/11161/2024 MOHD. RAZI KHAN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 2 OTHERS ANAND DUBEY AIMAN KHAN C.S.C. WRIA/11163/2024 SURENDRA MOHAN TIWARI AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/11164/2024 RADHEY SHYAM DUBEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 2 OTHERS LAXMI KANT PATHAK MALIK FAIYAZ AHMED JYOTINDRA PRAKASH PATHAK C.S.C. WRIA/11165/2024 SHIVA KANT SINGH AND 9 OTHERS vs STATE OF. U.P. THRU. ADDL. CHIEF SECY. M. EDU. DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/11166/2024 SHIV PRASAD vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS VISHAL KUMAR UPADHYAY ARAPANA SINGH C.S.C. WRIA/11167/2024 DR. SUDHA RASTOGI AND 13 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE LKO AND 2 OTHERS AMIT KUMAR SINGH AKASH VIKRAM C.S.C. WRIA/11171/2024 SANT SWAROOP SATSANGI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS HARSHITA AWASTHI C.S.C. WRIA/11175/2024 NARENDRA KUMAR SRIVASTAVA AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. MADHYAMIK EDUCATION DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/11183/2024 CHANDRA SHEKHAR SHARMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/11184/2024 CHHOTEYLAL SRIVASTVA AND 25 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS PRADEEP AGRAWAL AMAR MANI TIWARI C.S.C. WRIA/11188/2024 HARIKESH PRASAD MISHRA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS ASHISH MISHRA JAYSHANKER SHUKLA C.S.C. WRIA/11196/2024 PREM LAL TIWARI AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 3 OTHERS PANKAJ KUMAR SHUKLA C.S.C. WRIA/11197/2024 DEVASHISH BANERJI AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 5 OTHERS MANOJ KUMAR MISHRA SAMPURNANAND DWIVEDI DIVYA DWIVEDI BHAVYA DWIVEDI C.S.C. WRIA/11202/2024 RAM BILASH KATIYAR AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE, LKO. AND 3 OTHERS PRANAV PANDEY C.S.C. PUNEET CHANDRA WRIA/11205/2024 BASANT SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. NEERAV CHITRAVANSHI WRIA/11207/2024 HASAN WAJID KHAN AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 8 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/11209/2024 ASHOK KUMAR MISHRA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO . AND 3 OTHERS PRANAV PANDEY ANAND MISHRA C.S.C. WRIA/11215/2024 VIRENDRA KUMAR JAIN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS AVINASH TIWARI CHANDAN TIWARI C.S.C. NEERAV CHITRAVANSHI WRIA/11223/2024 DR. SANTOSH KUMAR SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. HIGHER EDUCATION GOVT. LKO. AND 5 OTHERS SMT. SUMAN LATA SINGH C.S.C. WRIA/11226/2024 KRISHNA KUMAR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 4 OTHERS AVINASH TIWARI ATUL KUMAR PATHAK C.S.C. DR. ASHUTOSH MISHRA WRIA/11229/2024 ABDUL MAJEED AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/11243/2024 RAMA KANT SRIVASTAVA AND 5 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. MEDICAL DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/11245/2024 PRITAM SINGH AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE GOVT. LKO AND 9 OTHERS AMIT MISHRA C.S.C. WRIA/11246/2024 MOHAMMAD LAIQ ALI AND 10 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. MINOR IRRIGATION DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/11247/2024 DHARAM RAJ AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 2 OTHERS ASHISH MISHRA C.S.C. WRIA/11256/2024 KRIPA SHANKAR PANDEY AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/11260/2024 ABDUL MUMEET vs STATE OF U.P. THRU. PRIN. SECY. FINANCE LKO AND 3 OTHERS FAROOQAHMAD RAHMATULLAH KHAN C.S.C. WRIA/11264/2024 LAL MANI GUPTA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. MADHYAMIK EDUCATION DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/11266/2024 RAKESH AND 3 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. PLANNING DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/11270/2024 RAMESH PRASAD AND 15 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 6 OTHERS MANOJ KUMAR MISHRA SHUBHAM KUMAR VERMA SAMPURNANAND DWIVEDI BHAVYA DWIVEDI DIVYA DWIVEDI C.S.C. WRIA/11271/2024 SURENDRA PRATAP SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS AMIT KR. SINGH BHADAURIYA C.S.C. NEERAV CHITRAVANSHI WRIA/11275/2024 ISRAR ILAHI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. U.P. LKO. AND 4 OTHERS ANIL KUMAR YADAV MANOJ KUMAR DEVANSH SINGH CHAUHAN C.S.C. WRIA/11276/2024 OMENDRA KUMAR VERMA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS DEO RAJ SINGH RAJESH KUMAR ANAND C.S.C. WRIA/11277/2024 KRISHNA KUMAR TIWARI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS RAKESH CHANDRA TEWARI SHAHJABEEN C.S.C. GAURAV MEHROTRA WRIA/11278/2024 BHAWANI PRASAD PANDEY AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. / PRIN. SECY. FINANCE DEPTT. LKO AND 5 OTHERS ASHOK KUMAR YADAVA ALOK KUMAR TRIPATHI C.S.C. WRIA/11280/2024 RANVEER SINGH AND 14 OTHERS vs STATE OF. U.P. THRU. ADDL. CHIEF SECY. FEPTT. OF FINANCE LKO. AND 5 OTHERS RAM CHARITRA PANDEY SHASHANK PANDEY C.S.C. WRIA/11281/2024 SARVESHWAR PRASAD SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 3 OTHERS DHARM NARAIN DUBEY DHANANJAY SINGH ASHOK KUMAR PANDEY C.S.C. WRIA/11292/2024 CHANDRA BHAN YADAV vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS VIJAY SRIVASTAVA NAND KISHORE RAJ KUMAR DWIVEDI C.S.C. WRIA/11294/2024 SANJAY KUMAR GHATAK vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/11299/2024 OM PRAKASH GOYAL AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE U.P. LKO. AND 3 OTHERS SUDAMA PRASAD PRASHANT SHUKLA C.S.C. WRIA/11300/2024 DR. SHASHI PRAKASH SINGH vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS ANAND PRAKASH SINGH C.S.C. WRIA/11304/2024 BADRI VISHAL SINGH vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS MANOJ KUMAR AWASTHI C.S.C. WRIA/11306/2024 SURENDRA PRASAD VERMA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3OTHERS MANOJ KUMAR AWASTHI C.S.C. WRIA/11316/2024 KAPTAN BAHADUR SRIVASTAVA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 3 OTHERS RAJESH KUMAR VERMA C.S.C. WRIA/11317/2024 SATYA DEV SARASWAT AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE U.P. LKO. AND 3 OTHERS SUDAMA PRASAD PRASHANT SHUKLA C.S.C. WRIA/11319/2024 GULAB SINGH YADAV AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS RAJESH KUMAR VERMA C.S.C. WRIA/11328/2024 HARI KRISHNA GUPTA AND 8 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE U.P. LKO. AND 6 OTHERS PIYUSH CHANDRA AGARWAL VINAY KUMAR YADAV SUNDER SINGH PANKAJ KUMAR C.S.C. WRIA/11332/2024 RAM NIRANJAN YADAV AND 7 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS DR. SUNIL KUMAR MAHENDRA KUMAR RAWAT C.S.C. WRIA/11334/2024 VIRENDRA SINGH YADAV vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS KULDEEP SINGH KALHANS ADITYA DWIVEDI SAMPURNANAND DWIVEDI C.S.C. WRIA/11338/2024 MADHURI SRIVASTAVA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS SANTOSH KUMAR KANAUJIA C.S.C. WRIA/11346/2024 RAVINDRA NATH SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA AMBUJ KUMAR C.S.C. WRIA/11347/2024 VIJAI BHANU SINGH AND 18 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 6 OTHERS VIKAS PANDEY C.S.C. NEERAV CHITRAVANSHI RAN VIJAY SINGH WRIA/11352/2024 RAMPAL SHARMA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS MADAN MOHAN PANDEY ALOK KIRTI MISHRA C.S.C. WRIA/11353/2024 DEVENDRA KUMAR TIWARI vs THE STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS KARUNAKAR SRIVASTAVA SHIV SINHA C.S.C. WRIA/11356/2024 RAM BHAJAN AND 18 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/11360/2024 ZAINUDDIN AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY.DEPTT. FINANCE GOVT. SECTT.LKO AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA AMAR MANI TIWARI C.S.C. WRIA/11361/2024 BUDDHI SAGAR AND 23 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. GOVT. SECTT. LKO AND 2 OTHERS ALOK KUMAR GUPTA PRADEEP AGRAWAL C.S.C. WRIA/11365/2024 RAM SABREY VERMA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS RAKESH KUMAR TRIPATHI PUNEET TRIPATHI C.S.C. WRIA/11367/2024 RAGHVENDRA PRATAP SHAHI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS ASHISH MISHRA C.S.C. WRIA/11368/2024 ASHOK KHARE AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS SHOBHIT MOHAN SHUKLA MANOJ KUMAR CHAURASIYA C.S.C. WRIA/11369/2024 JAINARAIN TEWARI AND ANOTHER vs STATE OF U.P. THRU. MINISTRY OF FINANCE THRU. ADDL. CHIEF SECY. LKO. AND 3 OTHERS MOHD. MURTAZA HASAN SADIYA KHAN ANSHUMAN SRIVASTAVA C.S.C. WRIA/11370/2024 RAM SAGAR PANDEY AND ANOTHER vs THE STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 2 OTHERS ANKIT KUMAR C.S.C. WRIA/11371/2024 VINDHYACHAL TIWARI AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/11372/2024 OM PRAKASH SRIVASTAVA AND 7 OTHERS vs STATE OF U.P. THRU. SECY. PUBLIC WORKS DEPTT. LKO. AND 3 OTHERS SHOBH NATH PANDEY C.S.C. WRIA/11374/2024 ALIMUDDIN KHAN AND 8 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE HOME LKO. AND 3 OTHERS DR. JINENDRA KUMAR JAIN AMIT PANDEY C.S.C. WRIA/11375/2024 CHHEDA LAL AND 8 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. HOME GOVT. U.P. LKO. AND 10 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/11379/2024 RAM NATH PRASAD vs UNION OF INDIA THRU. SECY. MIN. OF FINANCE GOODS AND SERVICE TAX AND 3 OTHERS JAYVEER RAJPUT AKHIL ANAND A.S.G.I. WRIA/11380/2024 RAM BILAS TIWARI AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 7 OTHERS RAKESH KUMAR TRIPATHI PUNEET TRIPATHI C.S.C. AJAI KUMAR RAI WRIA/11381/2024 RAM SAJEEVAN YADAV AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 9 OTHERS JAY PRAKASH SINGH SATYENDRA KUMAR TIWARI C.S.C. WRIA/11384/2024 JAI SHANKAR MANI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHEF SECY. DEPTT. FINANCE LKO AND 2 OTHERS ASHISH MISHRA C.S.C. WRIA/11389/2024 KRIPA SHANKAR PANDEY AND OTHERS vs THE STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS SATYA PRAKASH MISHRA BRIJESH KUMAR C.S.C. WRIA/11392/2024 YUVRAJ SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 7 OTHERS MANOJ KUMAR MISHRA SHUBHAM KUMAR VERMA BHAVYA DWIVEDI SAMPURNANAND DWIVEDI DIVYA DWIVEDI C.S.C. WRIA/11400/2024 RAM VILAS YADAV AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. REVENUE DEPTT. LKO AND 3 OTHERS AMARENDRA PRATAP SINGH C.S.C. WRIA/11403/2024 SARVESH KUMAR KHARE vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS SHISHIR CHANDRA C.S.C. WRIA/11408/2024 RUSTAM SINGH YADAV AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/11409/2024 KUNWAR JI SRIVASTAVA AND 23 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. IRRIGATION AND WATER RESOURCES DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/11410/2024 RAJ BAHADUR PANDEY AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS SURESH KUMAR PANDEY KAUSHLENDRA TEWARI C.S.C. RAN VIJAY SINGH WRIA/11416/2024 PREM CHANDRA SRIVASTAVA AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. FINANCE DEPTT. AND 6 OTHERS AVINASH TIWARI C.S.C. WRIA/11417/2024 RAKESH SHARMA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS MANOJ KUMAR MISHRA DIVYA DWIVEDI BHAVYA DWIVEDI SAMPURNANAND DWIVEDI C.S.C. WRIA/11419/2024 RAM DEEN AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS ANIL KUMAR YADAV MANOJ KUMAR DEVANSH SINGH CHAUHAN C.S.C. WRIA/11425/2024 RAM KUMAR PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. AGRICULTURE DEPTT. LKO. AND 3 OTHERS AMARENDRA PRATAP SINGH C.S.C. WRIA/11435/2024 BHAIYA RAM AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS SATI PRASAD SINGH @ SATISH KUMAR SINGH AJAI KUMAR SINGH C.S.C. RAJ KUMAR UPADHYAYA (R.K.UPADHYAYA) WRIA/11438/2024 VIKARAM PRASAD MISHRA AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO AND 6 OTHERS NRIPENDRA MISHRA C.S.C. WRIA/11441/2024 SUBHASH CHANDRA SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS RAJ PRIYA SRIVASTAVA AMBUJ KUMAR C.S.C. RAN VIJAY SINGH WRIA/11447/2024 SUDISHT MISHRA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY.FINANCE DEPTT. GOVT. LKO AND 3 OTHERS AMRENDRA NATH TRIPATHI SANJEEV KUMAR MISHRA MINAKSHI CHOWDHURY ASHUTOSH SHAHI C.S.C. WRIA/11448/2024 BUDDHA PRASAD AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS PRASHANT PANDEY MANOJ KUMAR DWIVEDI C.S.C. WRIA/11458/2024 DEV SHANKAR @ DEV SHANKAR VERMA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS PAWAN KUMAR SINGH C.S.C. NEERAV CHITRAVANSHI WRIA/11464/2024 MADHURI KASHYAP AND 31 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. AND 3 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. PRADEEP TIWARI RISHABH TRIPATHI NET RAM PRASHANT KUMAR SINGH WRIA/11466/2024 HOTE LAL AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS AMAR MANI TIWARI C.S.C. WRIA/11467/2024 DINESH KUMAR SRIVASTAVA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS UMESH CHANDRA CHATURVEDI C.S.C. WRIA/11472/2024 KANHYA LAL SHARMA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 6 OTHERS ARPIT DWIVEDI SUBHASH PANDEY PIYUSH TRIPATHI C.S.C. WRIA/11473/2024 VEDPRAKASH GUPTA AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/11474/2024 DAROGA SINGH @ DAROGA SINGH YADAV AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. FINANCE LKO. AND 4 OTHERS RAJ KUMAR UPADHYAYA (R.K.UPADHYAYA) C.S.C. WRIA/11475/2024 VIJAI BAHADUR SINGH AND 4 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/11476/2024 ISHWAR DAYAL SINGH AND 6 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. LKO. HOME CHIEF SECY. U.P. SHASAN LKO. AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/11479/2024 DR. AKHILESH KUMAR AND 10 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS I.M. PANDEY IST AJEET VERMA C.S.C. WRIA/11481/2024 BICHANDI PRASAD VERMA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE GOVT. LKO. AND 8 OTHERS NEERAJ KUMAR SAXENA GAURAV SAXENA LALLA CHAUHAN JUSHI SAXENA RISHI SAXENA C.S.C. WRIA/11485/2024 JAGROOP YADAV AND 3 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS AJAY MADHAVAN SHIVA SHASHANK C.S.C. WRIA/11491/2024 OM PRAKASH SHARMA AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE U.P. GOVT. LKO AND 3 OTHERS HARI PRASAD GUPTA DURGESH KUMAR VERMA C.S.C. NEERAV CHITRAVANSHI WRIA/11493/2024 RANG NATH MISHRA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS ANIL KUMAR MISHRA C.S.C. WRIA/11494/2024 RANVEER SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS WASEEQ UDDIN AHMED C.S.C. WRIA/11498/2024 JAGDISH PRASAD AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. U.P. AND 4 OTHERS PUTTAN SINGH C.S.C. UDAY VEER SINGH WRIA/11504/2024 JITENDRA SINGH vs STATE OF U.P. THRU. PRIN. SECY. LAW DEPTT. LKO AND ANOTHER MOHD. HAYAN HASAN C.S.C. WRIA/11507/2024 SHIV RAM BHARATI AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS I.M. PANDEY IST AJEET VERMA C.S.C. WRIA/11508/2024 MOHD. ZAKRIYA FAROOKI AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. DETT. FINANCE GOVT. LKO AND 3 OTHERS DR. JINENDRA KUMAR JAIN AMIT PANDEY C.S.C. WRIA/11517/2024 DHARAMJEET SINGH AND 6 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 7 OTHERS SANTOSH KUMAR KANAUJIA C.S.C. WRIA/11519/2024 ANIRUDDH SINGH AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS SARVESH KUMAR SAXENA MRIDULA SAXENA C.S.C. WRIA/11520/2024 SHARDA DEVI SRIVASTAVA vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS SHWETA SHUKLA ARUNENDRA MOHAN SHUKLA C.S.C. RAN VIJAY SINGH WRIA/11521/2024 SHREE RAMJI AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3OTHERS HEMENDRA PRATAP RAJ PRIYA SRIVASTAVA C.S.C. WRIA/11522/2024 JAGJEEVAN BAKSH SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/11528/2024 NIGMENDRA PRATAP SINGH vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS JAI PRATAP SINGH C.S.C. WRIA/11529/2024 RAJ KAMAL SONI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. U.P. LKO. AND 3 OTHERS AMIT KUMAR SINGH MANISH KUMAR MISHRA C.S.C. WRIA/11531/2024 RAJENDRA PRASAD GUPTA AND 28 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS ALOK KUMAR GUPTA PRADEEP AGRAWAL C.S.C. WRIA/11532/2024 SRI SURENDRA NATH SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 2 OTHERS DURGESH KUMAR PATHAK C.S.C. WRIA/11534/2024 DHANIRAM VERMA AND 17 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/11546/2024 DR. SYED MUNAUWAR HUSAIN KAZMI AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. AYUSH DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/11548/2024 UMESH CHANDA MISHRA AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS I.M. PANDEY IST AJEET VERMA C.S.C. WRIA/11549/2024 OM PRAKASH SRIVASTAVA AND 4 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. FINANCE GOVT. LKO AND 5 OTHERS DHARMENDRA KUMAR TRIPATHI VIKAS PANDEY C.S.C. WRIA/11551/2024 SHIV KUMAR AWASTHI AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. SECONDARY EDU. LKO AND 4 OTHERS PAWAN KUMAR PANDEY C.S.C. WRIA/11555/2024 SHRI KALIMULLAH AND 10 OTHERS vs STATE OF U.P. THRU. ADDL CHIEF SECY. DEPTT. OF FINANCE GOVT. LKO AND 7 OTHERS MANOJ KUMAR MISHRA PIYUSH TRIPATHI SAMPURNANAND DWIVEDI SHUBHAM KUMAR VERMA BHAVYA DWIVEDI DIVYA DWIVEDI C.S.C. WRIA/11556/2024 ROHAN LAL SHAKYA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS HARI SHANKER TEWARI AJAY TIWARI C.S.C. WRIA/11558/2024 GYANTRI PRASAD OJHA vs STATE OF U.P. THRU. PRIN. SECY. ENERGY, LKO. AND 3 OTHERS SANTOSH KUMAR SHUKLA C.S.C. NEERAV CHITRAVANSHI WRIA/11564/2024 CHANDRA BHUSHAN SHUKLA AND 8 OTHERS vs STATE OF U.P. THRU. ITS PRIN. SECY. MED. AND HEALTH DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/11578/2024 RAJENDRA KUMAR SHARMA AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 8 OTHERS VIKAS PANDEY ASHOK AGNIHOTRI C.S.C. PUNEET CHANDRA WRIA/11580/2024 KAMTA PRASAD vs STATE OF U.P. THRU. PRIN. SECY. COMMERCIAL TAX DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/11582/2024 SRIKANT DIXIT AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 3 OTHERS SOMESH TRIPATHI ANUJ DUBEY C.S.C. WRIA/11583/2024 LAL SAHAB SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF SECONDARY EDU. LKO AND 5 OTHERS SMT. SUMAN LATA SINGH C.S.C. WRIA/11596/2024 SMT. JAMUNA PAMNANI AND 16 OTHERS vs STATE OF U.P. THRU. ITS ADDL. SECY. FINANCE LKO. AND 11 OTHERS ANURAG SRIVASTAVA MANOJ KUMAR RAI C.S.C. WRIA/11597/2024 UDAYBHAN SINGH AND 18 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 3 OTHERS SARVESH KUMAR SAXENA C.S.C. WRIA/11600/2024 OM PRAKASH vs STATE OF U.P. THRU. ITS CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS MAN MOHAN VINOD KUMAR C.S.C. WRIA/11602/2024 BRIJ KUMAR SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS KAUSHLENDRA YADAV C.S.C. GAURAV MEHROTRA WRIA/11604/2024 VAISHISHT PANDEY AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. OF U.P. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/11606/2024 MADHUKAR KHARE vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS VINOD KUMAR MAN MOHAN C.S.C. WRIA/11611/2024 AMAR BAHADUR SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS KAUSHLENDRA YADAV C.S.C. GAURAV MEHROTRA WRIA/11613/2024 AJIT KUMAR PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS MADAN MOHAN PANDEY ALOK KIRTI MISHRA C.S.C. WRIA/11617/2024 RAMESH CHANDRA SHARMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS LAXMI KANT PATHAK MALIK FAIYAZ AHMED JYOTINDRA PRAKASH PATHAK C.S.C. WRIA/11618/2024 DR. ALEY SIDDIQUI AND 24 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 2 OTHERS ALOK KUMAR GUPTA C.S.C. WRIA/11619/2024 UMESH CHANDRA PANDEY AND 27 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS ALOK KUMAR GUPTA C.S.C. WRIA/11624/2024 DR. ANIL KUMAR SINGH GAHLAUT AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. OF U.P. LKO AND 7 OTHERS DWIJENDRA MISHRA C.S.C. WRIA/11627/2024 SARVESH KUMAR BHATNAGAR vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS ASHOK KUMAR BHATNAGAR C.S.C. WRIA/11632/2024 DHANIRAM AND 11 OTHERS vs ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS ARUN KUMAR PANDEY VIRENDRA PATEL C.S.C. WRIA/11642/2024 KANHAIYA LAL AND 14 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. BASIC EDUCATION LKO. AND 4 OTHERS SHAMBHUNATH MISHRA UMESH CHANDRA TRIPATHI C.S.C. UDAY VEER SINGH WRIA/11645/2024 RAM KUMAR SINGH AND 3 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS SURESH KUMAR PANDEY C.S.C. WRIA/11649/2024 ABDUL SALAM AND 4 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 5 OTHERS GYANENDRA NATH YOGENDRA NATH SRIVASTAVA C.S.C. WRIA/11651/2024 VEERENDRA KUMAR SHUKLA AND 3 OTHERS vs ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS ARUN KUMAR PANDEY VIRENDRA PATEL C.S.C. WRIA/11657/2024 SHASHI GUPTA vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS MANEESH KUMAR SINGH NAVITA SHARMA PRADEEP KUMAR C.S.C. RATNESH CHANDRA WRIA/11663/2024 RAJENDRA PRASAD MISHRA AND 4 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. WRIA/11664/2024 SHISH RAM SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 6 OTHERS PEEYUSH PANKAJ AAYUSH PANKAJ TIWARI DILEEP KUMAR PATHAK C.S.C. RAN VIJAY SINGH WRIA/11665/2024 GANGA RAM AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. /PRIN. SECY. INSTITUTIONAL FINANCE DEPTT. AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/11666/2024 VIRENDRA KUMAR AND 2 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS ANIL KUMAR MAURYA SIDDHARTH RAJ GUPTA C.S.C. WRIA/11669/2024 MOHAN LAL VERMA vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS AMBRISH KUMAR PANDEY C.S.C. WRIA/11670/2024 GANESH PRASAD TIWARI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS SHOBH NATH PANDEY C.S.C. WRIA/11671/2024 JAHIR KHAN AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 7 OTHERS ANIL KUMAR UPADHYAY DIKSHA TIWARI SAURABH UPADHYAY SANJANA UPADHYAY C.S.C. WRIA/11672/2024 THAKUR DAS AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS VINOD KUMAR SINGH SADHANA YADAV C.S.C. WRIA/11674/2024 BACHCHA LAL AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS KAUSHLENDRA YADAV C.S.C. AMARJEET SINGH RAKHRA NEERAV CHITRAVANSHI WRIA/11675/2024 NEM SINGH AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 9 OTHERS KAUSHLENDRA YADAV VIRENDRA KUMAR DUBEY C.S.C. WRIA/11680/2024 CHANDRA PAL SINGH AND 28 OTHERS vs STATE OF U.P. THRU . ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS AJEET VERMA I.M. PANDEY IST C.S.C. WRIA/11681/2024 DR. KANTI PRASAD AND ANOTHER vs STATE OF U.P. THRU. SECY. /PRIN. SECY. DEPTT. OF AGRICULTURE EDUCATION AND RESEARCH AND 4 OTHERS SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. PRASHANT KUMAR SINGH WRIA/11682/2024 OM PRAKASH AND 9 OTHERS vs STATE OF U.P. THRU. SECY. /PRIN. SECY. DEPTT. OF AGRICULTURE EDUCATION AND RESEARCH AND 4 OTHERS SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. RAN VIJAY SINGH WRIA/11686/2024 PRAYAG NARAYAN MAURYA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 5 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/11687/2024 PURAN CHAND SHARMA AND 9 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 7 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/11691/2024 RIPU DAMAN NIGAM vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS AMBUJ KUMAR RAJ PRIYA SRIVASTAVA C.S.C. WRIA/11694/2024 RANDHEER SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 4 OTHERS RIZWANUL HAQUE ANSARI SANTI C.S.C. WRIA/11703/2024 DEO SHANKER TRIPATHI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 5 OTHERS PUTTAN SINGH C.S.C. RAVI PRAKASH YADAV WRIA/11707/2024 RAMASHIS OJHA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/11708/2024 KAILASH NATH DWIVEDI AND 15 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE CIVIL SECTT. GOVT. LKO AND 3 OTHERS I.M. PANDEY IST AJEET VERMA C.S.C. WRIA/11715/2024 JANARDAN PRASAD TIWARI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/11716/2024 RAM PAL SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/11717/2024 REWATI RAMAN LAL AND 2 OTHERS vs STATE OF U.P. THRU. ITS PRIN. SECY. DEPTT. OF MINOR IRRIGATION LKO. AND 3 OTHERS MANISH MISRA BHAVINI UPADHYAY PRANENDRA MIRDHA SMT. SARITA PANDEY C.S.C. WRIA/11721/2024 SHANTI NARAYAN AWASTHI AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 7 OTHERS SHIVANSH SHUKLA C.S.C. SHIVAM SHARMA UDAY VEER SINGH WRIA/11722/2024 PRAKASH CHANDRA AND ANOTHER vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS I.M. PANDEY IST AJEET VERMA C.S.C. WRIA/11726/2024 DEV RAJ GUPTA @ DEV RAJ vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS ANIL KUMAR MAURYA MANISH MANI TRIPATHI SIDDHARTH RAJ GUPTA C.S.C. WRIA/11727/2024 JUGUN SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPARTMENT LKO.AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/11732/2024 SMT. PUSHPLATA SRIVASTAV AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS NAVEEN KUMAR SINHA NET RAM SHIV PRAMOD TIWARI C.S.C. WRIA/11734/2024 HAR GOVIND TIWARI AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. FINANCE DEPTT. LKO. AND 5 OTHERS AVINASH TIWARI C.S.C. WRIA/11738/2024 VIJAY KUMAR RASTOGI AND ANOTHER vs STATE OF U.P. THRU. ADDL. SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS I.M. PANDEY IST AJEET VERMA C.S.C. WRIA/11739/2024 RAJ KUMAR BATHAM AND 25 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. MADHYAMIK EDU. DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/11743/2024 BRIJESH KUMAR SHARMA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS AJAY SRIVASTAVA VIJAY SRIVASTAVA C.S.C. WRIA/11746/2024 JAGDISH PRASAD SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/11748/2024 GYAN PRAKASH KHARE AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS ASHUTOSH SHAHI C.S.C. WRIA/11749/2024 JEEVANTH SINGH AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY., FINANCE DEPTT. LKO. AND 5 OTHERS NET RAM NAVEEN KUMAR SINHA C.S.C. WRIA/11750/2024 RAM DHYANI RAM @ RAM DHYANI RAM vs STATE U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS CHANDRA BHANU SINGH C.S.C. WRIA/11751/2024 VISWA NATH NIRMAL AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 2 OTHERS DURGESH KUMAR VERMA BHANU PRATAP SINGH C.S.C. PUNEET CHANDRA WRIA/11752/2024 RAM GOPAL SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE , LUCKNOW AND OTHERS NET RAM NAVEEN KUMAR SINHA SHIV PRAMOD TIWARI C.S.C. WRIA/11755/2024 BINDHYABASINI PRASAD MISHRA AND 6 OTHERS vs STATE OF U.P. THRU. PRIN. SECY., PUBLIC WORKS DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/11762/2024 RAJ KUMAR SINGH AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LKO. AND 2 OTHERS DURGESH KUMAR VERMA HARI PRASAD GUPTA C.S.C. PUNEET CHANDRA WRIA/11765/2024 DR. DHRUVA NARAYAN RAI AND 24 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS ANAND KUMAR SHARMA VAIBHAV SHARMA AAKASH RAI C.S.C. WRIA/11766/2024 SOBARAN LAL GIRI AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/11767/2024 VISHWANATH PRASAD AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/11768/2024 JEEVAN LAL ARYA AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LUCKNOW AND 2 OTHERS PRADEEP AGRAWAL AMAR MANI TIWARI C.S.C. WRIA/11769/2024 RAM SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. MEDICAL AND HEALTH LKO. AND 3 OTHERS PAWAN KUMAR PANDEY SHASHANK SINGH C.S.C. WRIA/11772/2024 KRIPA SHANKAR SHUKLA vs STATE OF U.P.THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS VINOD KUMAR TIWARI NISHANT KUMAR SHUKLA C.S.C. WRIA/11776/2024 RANBEER SINGH CHAUHAN AND ANOTHER vs STATE OF U.P. THRU. ADDL. SECY. DEPTT. FINANCE LKO. AND 6 OTHERS KUSHENDRA KUMAR SINGH RATHOUR C.S.C. WRIA/11777/2024 GHANSHYAM BAJPAI AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. BASIC EDUCATION LKO. AND 6 OTHERS SMT. SUMAN LATA SINGH C.S.C. RAN VIJAY SINGH PRADEEP TIWARI WRIA/11778/2024 GAYA PRASAD YADAV AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 8 OTHERS RAHUL SINGH MANSI SINGH C.S.C. WRIA/11779/2024 VINOD KUMAR MISHRA AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS GANESH NATH MISHRA ASHUTOSH SHAHI C.S.C. WRIA/11780/2024 DR. ADARSH BAHARI LAL AND 6 OTHERS vs STATE OF U.P. THRU. PRINCIPAL SECY. FINANCE , LUCKNOW AND 2 OTHERS HARI PRASAD GUPTA DURGESH KUMAR VERMA C.S.C. WRIA/11781/2024 DINANATH PANDEY AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS ANSHUMAN SINGH RATHORE RAJEEV KUMAR SRIVASTAVA C.S.C. WRIA/11789/2024 RAJENDRA KUMAR vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS YOGENDRA MISHRA PUSHPENDRA MISHRA MADHU SINGH RAVI SHANKAR PANDEY RAM LAKHAN YADAV DINESH KUMAR PANDEY C.S.C. NEERAV CHITRAVANSHI WRIA/11792/2024 BABU RAM AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. SECTY. LKO. AND 7 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/11794/2024 SUBODH KUMAR AND 22 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS RAJESH KUMAR VERMA C.S.C. WRIA/11796/2024 GOKRAN NATH AND 3 OTHERS vs STATE OF U.P.THRU. ADDL. CHIEF SECY. IRRIGATION DEPTT. LKO. AND 3 OTHERS GHUFRAN HUSSAIN C.S.C. WRIA/11800/2024 SMT. KALPANA SRIVASTAVA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LUCKNOW AND 3 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/11811/2024 GYANENDRA KUMAR UPADHYAY AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 6 OTHERS VIKAS PANDEY DINESHJA PATI TRIPATHI L SHIV PRAMOD TIWARI C.S.C. WRIA/11812/2024 NIRMAL RAM NAGAR AND 10 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. ENERGY LKO AND 9 OTHERS ANURAG SRIVASTAVA NAVNEET AWASTHI C.S.C. DR. ASHUTOSH MISHRA NEERAV CHITRAVANSHI RAN VIJAY SINGH WRIA/11815/2024 GOVIND SINGH AND 21 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/11816/2024 RAM KUMAR PANDEY AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/11818/2024 DR. NAWAB SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS MOHAMMAD TAUSEEF SIDDIQUI SHIV PRATAP SINGH JITENDRA MAURYA C.S.C. WRIA/11819/2024 KRISHNA KUMAR MISHRA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. RURAL DEPTT. LKO AND 3 OTHERS ALOK SRIVASTAVA C.S.C. WRIA/11821/2024 TUNG NATH YADAV AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE , LUCKNOW AND 3 OTHERS DILEEP KUMAR TIWARI MD.KHURSHED AHMAD C.S.C. WRIA/11826/2024 SHYAM SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. FINANCE LKO. AND 4 OTHERS RAJ KUMAR UPADHYAYA (R.K.UPADHYAYA) SONAL BAJPAI C.S.C. RAN VIJAY SINGH C.S.C. WRIA/11828/2024 JAI PRAKASH SAXENA AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/11832/2024 KAMLESH CHANDRA SHUKLA AND 32 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS PUTTAN SINGH C.S.C. UDAY VEER SINGH WRIA/11836/2024 DR. CHANDRA BHUSHAN SINGH AND 6 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 6 OTHERS SURESH KUMAR PANDEY C.S.C. WRIA/11838/2024 B.K. SRIVASTAVA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO AND 6 OTHERS KULDEEP SINGH C.S.C. ANURAG KUMAR SINGH WRIA/11843/2024 SHRI KRISHNA DWIVEDI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS ARVIND KUMAR MISHRA ANIL KUMAR PANDEY C.S.C. WRIA/11844/2024 LALLAN PRASAD ARYA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. FINANCE DEPTT. LKO. AND 4 OTHERS SANJAY KUMAR C.S.C. WRIA/11847/2024 JAIVEER SINGH AND 11 OTHERS vs STATE OF U.P.THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RUPA SINGH ALOK KIRTI MISHRA C.S.C. WRIA/11853/2024 SIDDHNATH TIWARI @ SIDDHANATH TIWARI AND 2 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF . SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS SULABH KR. SRIVASTAVA C.S.C. WRIA/11856/2024 SUBHASH CHANDRA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/11857/2024 HARI PRASAD SHUKLA AND ANOTHER vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 7 OTHERS SURYA KUMAR VINOD KUMAR AJAY KUMAR MISHRA C.S.C. RAVI PRAKASH YADAV UDAY VEER SINGH WRIA/11858/2024 VIJAY PRAKASH SHARMA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. / PRIN. SECY. FINANCE DEPTT. LKO AND 3 OTHERS AMOL DIXIT C.S.C. WRIA/11872/2024 SATYENDRA KUMAR SRIVASTAVA AND 5 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS DURGESH KUMAR VERMA BHANU PRATAP SINGH C.S.C. NEERAV CHITRAVANSHI WRIA/11883/2024 YAGYA PAL SINGH AND 56 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE U.P. LKO. AND 12 OTHERS PRABHAT KUMAR RAJENDRA PRASAD VERMA C.S.C. WRIA/11887/2024 RAM MILAN SHARMA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 2 OTHERS SURENDRA SHARMA RAJ KUMAR DWIVEDI C.S.C. WRIA/11889/2024 PRAMOD KUMAR SHARMA AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS M.P. RAJU C.S.C. NEERAV CHITRAVANSHI WRIA/11893/2024 RAM SHABAD AND 6 OTHERS vs STATE OF U.P.THRU.ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 6 ORS KAUSHLENDRA YADAV C.S.C. WRIA/11905/2024 RAM DAS PAL AND 19 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS VIKAS VERMA C.S.C. RAVI PRAKASH YADAV WRIA/11909/2024 SHRI RAM AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. LKO. AND 4 OTHERS MANOJ KUMAR GUPTA C.S.C. WRIA/11911/2024 RAM MURAT PANDEY vs STATE OF U.P. THRU. ITS CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS VINOD KUMAR ABHILASH RAI SHUBHAM TIWARI C.S.C. WRIA/11912/2024 RATNAKAR PRASAD AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. FINANCE DEPTT. LKO. AND 4 OTHERS KAUSHLENDRA VERMA C.S.C. WRIA/11915/2024 AMAR SINGH AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. FINANCE DEPTT. LKO. AND 6 OTHERS AMOL DIXIT C.S.C. WRIA/11917/2024 RAM BALI SINGH AND ORS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND ORS AMAR MANI TIWARI C.S.C. WRIA/11920/2024 RAJENDRA PRASAD YADAV AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. HOME GOVT. LKO. AND 13 OTHERS NEHA MISHRA DEEPAK KUMAR TIWARI SRIJAN SINHA C.S.C. WRIA/11921/2024 RADHE CHANDRA PATHAK AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS MANOJ KUMAR MISHRA DIVYA DWIVEDI PIYUSH TRIPATHI SHUBHAM KUMAR VERMA BHAVYA DWIVEDI SAMPURNANAND DWIVEDI C.S.C. WRIA/11922/2024 RAVENDRA SINGH KATIYAR AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS AMAR MANI TIWARI C.S.C. WRIA/11923/2024 RAMESH CHANDRA SHUKLA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS JAY PRAKASH SINGH SATYENDRA KUMAR TIWARI C.S.C. WRIA/11924/2024 RAVI NANDAN LAL MAURYA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. LKO. AND 5 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/11926/2024 MOHAR SINGH YADAV AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJESH KUMAR VERMA C.S.C. WRIA/11928/2024 SUNDAR LAL AND 2 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/11929/2024 KRISHANA CHANDRA SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS VISHAL KUMAR UPADHYAY SANDEEP SRIVASTAVA C.S.C. WRIA/11930/2024 AKBAL BAHADUR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. FINANCE DEPTT. LKO. AND 4 OTHERS KAUSHLENDRA VERMA C.S.C. WRIA/11931/2024 VIRENDRA KUMAR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. U.P. AND 3 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. WRIA/11936/2024 BANSIDHAR vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS PRANAV PANDEY C.S.C. WRIA/11937/2024 SHARDA PRASAD AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS AJAY SRIVASTAVA VIJAY SRIVASTAVA C.S.C. WRIA/11940/2024 SOHANPAL SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 3 OTHERS VISHAL KUMAR UPADHYAY AMIR MOHSIN RIZVI C.S.C. WRIA/11941/2024 HIRDAY NARAYAN CHAUHAN AND 29 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINACE DEPTT. AND 3 ORS AMIT SRIVASTAVA C.S.C. WRIA/11946/2024 HARINDRA PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 5 OTHERS AMAR SINGH C.S.C. WRIA/11947/2024 RAMAKANT AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF SOCIAL WELFARE U.P. LKO. AND 4 OTHERS PRANAV PANDEY C.S.C. WRIA/11951/2024 RAGHUNATH RAM AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 3 OTHERS SAURABH SINGH ARUN PRATAP SINGH C.S.C. WRIA/11953/2024 SHYAM BIHARI DIXIT vs STATE OF U.P. THRU.ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 ORS PANKAJ KUMAR SHUKLA C.S.C. WRIA/11956/2024 ISHWAR DAYAL SINGH AND 3 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/11957/2024 BRIJ LAL BOUDH AND 3 OTHERS vs STATE OF U.P. THRU. ITS PRIN. SECY. P.W.D. LKO. AND 5 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/11958/2024 SHYAMVIR SINGH CHAUHAN AND 10 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. IRRIGATION, LUCKNOW AND 6 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/11959/2024 RISHIPAL SHARMA vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 ORS ALOK KIRTI MISHRA NAVNEET UPADHEYAY C.S.C. WRIA/11964/2024 MAYA PRAKASH TRIPATHI AND 7 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. NAMAMI GANGE RURAL WATER SUPPLY AND MINOR IRRIGATION AND 3 OTHERS BRIJ MOHAN SINGH UMESH PRATAP SINGH C.S.C. WRIA/11968/2024 RAM LAL AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINACE AND ORS MOHAMMAD NAUMAN C.S.C. WRIA/11971/2024 VISHWESHWAR SAUMITRA TIWARI vs STATE OF U.P. THRU. ITS PRIN. SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS PRANAV PANDEY ANAND MISHRA C.S.C. WRIA/11974/2024 KASHI LAL AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 5 OTHERS MAHENDRA KUMAR SRIVASTAVA SMITA CHITRANSHI C.S.C. WRIA/11975/2024 GEETAM SINGH AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/11977/2024 DHIRENDRA KUMAR SINGH @ DHIRENDRA KUMAR vs STATE OF U.P. THRU. ADDL. CHIEF SECY. PRIN.SECY. FINANCE DEPTT. AND 4 ORS KAUSHLENDRA VERMA C.S.C. WRIA/11979/2024 AMAR SINGH vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/11980/2024 SAIYYAD ALI ZAHEER AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 6 OTHERS ASHUTOSH KUMAR SRIVASTAVA SYED MOHAMMAD HAIDER C.S.C. WRIA/11981/2024 BHAWANI SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE OF U.P. LKO AND 3 OTHERS DHARMENDRA SINGH C.S.C. WRIA/11989/2024 SHREE SHIV NARAYAN MISHRA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. LKO. AND 3 OTHERS NAVNEET UPADHEYAY ALOK KIRTI MISHRA C.S.C. WRIA/11991/2024 KRISHNA PAL SINGH AND OTHERS vs STATE OF U.P. THRU. PRIN. SECY. BASIC EDUCATION LKO. AND 4 OTHERS SHAMBHUNATH MISHRA UMESH CHANDRA TRIPATHI C.S.C. WRIA/11992/2024 RAMESHWAR NATH VERMA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. /PRIN. SECY. MEDICAL HEALTH AND FAMILY WELFARE AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/11993/2024 DR. ISHWAR DAYAL GUPTA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPT.T. FINANCE, LUCKNOW AND 4 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. WRIA/11995/2024 VISHNU DUTT TYAGI AND 19 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 14 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/12003/2024 CHANDRA BALI YADAV @ CHANDRABALI AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE CIVIL GOVT. LKO AND 5 OTHERS ANIL KUMAR YADAV SANJAY YADAV C.S.C. WRIA/12005/2024 PREM SHANKAR DWIVEDI AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH ASHISH TRIPATHI C.S.C. WRIA/12007/2024 HARI SHANKAR VISHWAKARMA AND 19 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. IRRIGATION WATER RESOURCES DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/12013/2024 RAM PRAKASH AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANC, LUCKNOW AND 3 OTHERS PRASHANT SHUKLA SUDAMA PRASAD C.S.C. WRIA/12017/2024 KANTI PRASAD AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 7 OTHERS PRADEEP KUMAR SRIVASTAVA C.S.C. RAN VIJAY SINGH WRIA/12019/2024 MAYA RAM VERMA AND 10 OTHERS vs ADDL. CHIEF SECY. DEPTT. FINANCE CIVIL SECTT. LKO AND 4 OTHERS ARUN KUMAR PANDEY KESHAV RAM PANDEY C.S.C. WRIA/12021/2024 MAHESH CHANDRA AGRAWAL AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS PRANAV PANDEY C.S.C. PUNEET CHANDRA WRIA/12032/2024 DEOKI NANDAN AND 20 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 7 OTHERS SHIV NATH GOSWAMI YOGENDRA KUMAR SRIVASTAVA C.S.C. WRIA/12046/2024 LAL BAHADUR MISHRA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 7 OTHERS AMIT SRIVASTAVA C.S.C. RAVI PRAKASH YADAV RAN VIJAY SINGH WRIA/12047/2024 SRI SURESH SINGH vs THE STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. AND 2 OTHERS ANAND SHANKER ASTHANA MUKESH KUMAR C.S.C. WRIA/12048/2024 ASHOK KUMAR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. REVENUE DEPTT. LKO. AND 5 OTHERS PRAMENDRA KUMAR SINGH C.S.C. WRIA/12053/2024 KSHETRA PAL SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS BHANU DUTT DWIVEDI C.S.C. RAN VIJAY SINGH WRIA/12056/2024 VISHWANATH YADAV AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. AND 3 OTHERS CHANDRA SHEKHER PANDEY MAYANK PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/12058/2024 SHARDA PRASAD MISHRA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS SHAMBHOO SHARAN LAL SRIVASTAVA ASHISH SRIVASTAVA C.S.C. WRIA/12059/2024 RAMPRAKASH SHUKLA AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS PRADEEP AGRAWAL AMAR MANI TIWARI C.S.C. WRIA/12061/2024 DINESH KUMAR AND ANOTHER vs STATE OF U.P. THRU. ADDL. SECY. FINANCE DEPTT. LKO AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/12062/2024 PRABHAKAR TEWARI AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 4 OTHERS RAJESH KUMAR VERMA C.S.C. WRIA/12064/2024 RAM GOPAL VERMA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS DEO RAJ SINGH C.S.C. WRIA/12066/2024 KAUSHAL KISHORE vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS AMIT SRIVASTAVA C.S.C. SATYANSHU OJHA PRASHANT KUMAR SINGH WRIA/12069/2024 BHUPENDRA RAI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA AMBUJ KUMAR C.S.C. WRIA/12073/2024 SHEO SAGAR MISHRA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 5 OTHERS CHANDRA SHEKHER PANDEY ARVIND KUMAR MAYANK PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/12082/2024 UDAI NARAIN SHUKLA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 10 OTHERS RAKESH KUMAR TRIPATHI PUNEET TRIPATHI C.S.C. SAVITRA VARDHAN SINGH WRIA/12083/2024 SURENDRA PAL AND 6 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. REVENUE LKO. AND 4 OTHERS FAROOQAHMAD RAHMATULLAH KHAN C.S.C. WRIA/12087/2024 PRADEEP KUMAR YADAV AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA SANJAY KUMAR SRIVASTAVA C.S.C. WRIA/12089/2024 JAI PAL SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/12091/2024 SHOBHA RAM SHARMA vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. AND 4 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/12095/2024 SHIV HARSH SINGH AND 21 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. SECO. EDU. DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/12096/2024 BHOL NATH YADAV AND 15 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 17 OTHERS VIRENDRA KUMAR DUBEY C.S.C. WRIA/12097/2024 NANHAKAU SINGH AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS RAHUL SINGH MANSI SINGH AVINASH CHATURVEDI C.S.C. WRIA/12098/2024 HARINARAYAN MISHRA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/12099/2024 RAM NARESH GUPTA AND 7 OTHERS vs STATE OF U.P. THRU. ITS PRIN. SECY. RURAL DEVELOPMENT DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/12102/2024 SOHAN LAL SINGH vs STATE OF U.P. THRU. PRIN. SECY./ ADDL. CHIEF SECY. IRRI. DEPTT. LKO AND 3 OTHERS BIRENDRA KUMAR YADAV AMIT KUMAR C.S.C. WRIA/12103/2024 RAS BIHARI SINGH AND 21 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/12107/2024 VIJAY SINGH AND 9 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. AGRICULTURE DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/12115/2024 GURU PRASAD VERMA AND 2 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS PRANAV PANDEY C.S.C. WRIA/12120/2024 GOVIND PRASAD AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS DWIJENDRA MISHRA C.S.C. UDAY VEER SINGH WRIA/12134/2024 PRADEEP GUPTA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT FINANCE GOVT. LKO. AND 3 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. NEERAV CHITRAVANSHI WRIA/12137/2024 SRI GODI LAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. CIVIL SECTT. LKO AND 3 OTHERS RUPA SINGH C.S.C. WRIA/12139/2024 INDRAPARI RAI AND ANOTHER vs STATE OF U.P. THRU.ITS ADDL. CHIEF SECY./PRIN. SECY. (FINANCE DEPTT) AND 3 OTHERS PREM CHANDRA RAI C.S.C. WRIA/12143/2024 CHINTA MANI PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS ASHWINI KUMAR OJHA NIRMALA YADAV C.S.C. WRIA/12149/2024 RAM SHABD PANDEY @ RAM SHABD PANDAY vs STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. POLICE LKO. AND 3 OTHERS SIDDHARTH TRIPATHI C.S.C. WRIA/12151/2024 VINOD KUMAR AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. FINANCE LKO. AND 4 OTHERS RAJ KUMAR UPADHYAYA (R.K.UPADHYAYA) AJEET KUMAR DWIVEDI C.S.C. WRIA/12152/2024 DR. KM SATYAWATI DOHARE AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS CHANDRA SHEKHER PANDEY MAYANK PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/12153/2024 SARJU PRASAD AND 3 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE HOME LKO. AND 5 OTHERS MANZAR ALI KHAN AKBAR ALI KHAN C.S.C. WRIA/12154/2024 DHANUSHDHARI LAL AND 21 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. CIVIL SECTT. LKO AND 4 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/12157/2024 HEMENDRA KUMAR AND ANOTHER vs STATE OF U.P. THRU. PRIN. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS MAN MOHAN VINOD KUMAR C.S.C. WRIA/12160/2024 RAM RATAN OJHA @ R.R. OJHA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. AND 3 OTHERS RAJESH KUMAR VERMA C.S.C. WRIA/12161/2024 JAWAHAR LAL VISHWAKARMA vs STATE OF U.P. THRU. PRIN. SECY. PRISONS ADMINISTRATION REFORM SERVICES DEPTT. LKO. AND 3 OTHERS BIRENDRA KUMAR YADAV AMIT KUMAR C.S.C. WRIA/12162/2024 KRISHNA KUMAR SRIVASTAVA vs STATE OF U.P. THRU. PRIN. SECY. ENERGY DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/12165/2024 SHRIDHAR PAL AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF LKO. AND 5 OTHERS LKO. LAXMI KANT PATHAK JYOTINDRA PRAKASH PATHAK C.S.C. WRIA/12167/2024 RAM YAGYA SHARMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 5 OTHERS AMIT SRIVASTAVA C.S.C. NEERAV CHITRAVANSHI RAN VIJAY SINGH WRIA/12171/2024 RAMESH CHANDRA SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RUPA SINGH C.S.C. WRIA/12174/2024 SHEORAJ KUMAR SAXENA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS VISHAL KUMAR UPADHYAY ARAPANA SINGH C.S.C. WRIA/12177/2024 SHASHI TRIPATHI vs STATE OF U.P. THRU. SECY. DEPTT. BAL VIKAS SEWA EVM PUSTAHAAR LKO. AND 2 OTHERS HARI PRASAD GUPTA DURGESH KUMAR VERMA C.S.C. WRIA/12180/2024 ANAND SWARUP KATIYAR AND 19 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 9 OTHERS SURANGAMA SHARMA VIKAS GUPTA VAIBHAV DIXIT C.S.C. WRIA/12193/2024 SHANTI SWAROOP PANDEY AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/12195/2024 MAHENDRA KUMAR SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS SAURABH UPADHYAY DIKSHA TIWARI C.S.C. WRIA/12199/2024 MUSHTAQ AHAMAD KHAN AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS SANTOSH KUMAR KANAUJIA TUFAIL AHMAD C.S.C. RAVI PRAKASH YADAV WRIA/12204/2024 RAM PRAKASH vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS ANIL KUMAR YADAV DEVANSH SINGH CHAUHAN MANOJ KUMAR C.S.C. WRIA/12209/2024 RAM BAHADUR SINGH AND 9 OTHERS vs STATE OF U.P. THRU. ADDL.CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS PRAVEEN KUMAR SAROJ KUMAR VERMA C.S.C. WRIA/12210/2024 CHANDRAVIR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS SANTOSH KUMAR KANAUJIA C.S.C. WRIA/12213/2024 AMAR DEV SINGH AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 2 OTHERS RAJ PRIYA SRIVASTAVA SANJAY KUMAR SRIVASTAVA C.S.C. WRIA/12215/2024 PANNA LAL ROY AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/12216/2024 RANVEER SINGH AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 6 OTHERS PAWAN KUMAR SINGH ASHWANI SINGH C.S.C. WRIA/12218/2024 RAM PRAKSH AND 6 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHEIF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RUPA SINGH C.S.C. WRIA/12219/2024 PREM CHANDRA SHAKYA AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS ANIL KUMAR UPADHYAY DIKSHA TIWARI SAURABH UPADHYAY C.S.C. WRIA/12220/2024 MOHD. UMAR AND 23 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 17 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/12222/2024 RAM KISHAN VISHWAKARMA vs STATE OF U.P. THRU. ADDL. SECY. DEPTT. FINANCE LKO AND 4 OTHERS AVNEESH KUMAR RAI SHIV KUMAR VISHWAKARMA NAJMUL HASAN QUDWAI C.S.C. WRIA/12226/2024 MAYA RAM VERMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS VINOD KUMAR SINGH SADHANA YADAV C.S.C. WRIA/12227/2024 ABDUL WAHAB ANSARI AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. IRRIGATION DEPTT. LKO. AND 4 OTHERS LAXMI KANT PATHAK JYOTINDRA PRAKASH PATHAK C.S.C. WRIA/12230/2024 OMKAR SINGH YADAV vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS ANIL KUMAR YADAV MANOJ KUMAR DEVANSH SINGH CHAUHAN C.S.C. WRIA/12231/2024 ONKAR NATH TIWARI AND 4 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/12235/2024 ANUPAM SHUKLA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/12243/2024 VINOD KUMAR SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 3 OTHERS AJAY SRIVASTAVA VIJAY SRIVASTAVA C.S.C. WRIA/12247/2024 DR. BAL KRISHNA SHUKLA AND 7 OTHERS vs THE ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS VEDANT SRIVASTAVA C.S.C. WRIA/12255/2024 VISHNU KUMAR DWIVEDI AND 5 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. LKO. AND 4 OTHERS AKHIL ANAND JAYVEER RAJPUT C.S.C. RAN VIJAY SINGH WRIA/12262/2024 SHYAM MANOHAR BAJPAI vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 2 OTHERS AMAR MANI TIWARI C.S.C. WRIA/12269/2024 RAMA SHANKAR MISHRA AND 3 OTHERS vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS MAN MOHAN VINOD KUMAR C.S.C. WRIA/12270/2024 SANTOSH KUMAR SINGH AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 7 OTHERS PRABHAT KUMAR C.S.C. WRIA/12271/2024 KAILASH SINGH BORA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/12289/2024 JUGGI LAL AND 7 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. REVENUE DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/12290/2024 RISHI DUTT SHARMA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/12291/2024 CHANDRA MOHAN AND 22 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 2 OTHERS ALOK KUMAR GUPTA C.S.C. WRIA/12293/2024 SURENDRA KUMAR SAXENA AND 54 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/12299/2024 HASAN AKHTAR vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 4 OTHERS SABIR ALI C.S.C. WRIA/12303/2024 SAROJ KUMAR SINGH AND 7 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS DR. JINENDRA KUMAR JAIN AMIT PANDEY C.S.C. WRIA/12304/2024 TIRATH RAM AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE SAMANYA ANUBHAG 3 U.P. LKO. AND 2 OTHERS ASHOK KUMAR MISHRA RENU PAL C.S.C. WRIA/12305/2024 HARIRAM SHARMA AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS PRADEEP AGRAWAL AMAR MANI TIWARI C.S.C. NEERAV CHITRAVANSHI WRIA/12308/2024 DR. SHASHI KANT RAI vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS RAGHVENDRA OJHA KRISHAN MOHAN C.S.C. WRIA/12309/2024 GAUTAM SARAN MATHUR vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS KAUSHLENDRA YADAV C.S.C. GAURAV MEHROTRA WRIA/12310/2024 RAJENDRA PRASAD BAJPAI AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 7 OTHERS KAUSHLENDRA YADAV VIRENDRA KUMAR DUBEY C.S.C. NEERAV CHITRAVANSHI AMARJEET SINGH RAKHRA WRIA/12313/2024 BRIJ BEHARI SRIVASTAVA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. RAN VIJAY SINGH NEERAV CHITRAVANSHI WRIA/12315/2024 RAKESH CHANDRA MISHRA vs STATE OF U.P. THRU. ADDL.CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/12319/2024 VIDYADHAR TRIPATHI AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 6 OTHERS KRISHNA MADHAV SHUKLA PANKAJ PATEL C.S.C. WRIA/12322/2024 HANUMAN BAKSH SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS VISHVA NATH PRATAP SINGH DHANANJAY SINGH C.S.C. WRIA/12323/2024 DR. NARENDRA KUMAR KULSHRESTHA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 8 OTHERS RAJ KUMAR SINGH AASHISH SRIVASTAVA C.S.C. WRIA/12324/2024 MOOL CHAND SHARMA AND 2 OTHERS vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 3 OTHERS VINOD KUMAR MAN MOHAN C.S.C. WRIA/12326/2024 JAG MOHAN LAL GUPTA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 7 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/12328/2024 DR. NISHA PANDE vs STATE OF U.P. THRU. PRIN. SECY. FINANCE GOVT. LKO AND 2 OTHERS HARI PRASAD GUPTA DURGESH KUMAR VERMA C.S.C. WRIA/12333/2024 AMRIT LAL TIWARI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE (SAMANYA ANUBHAG) AND 3 OTHERS ASHOK KUMAR MISHRA C.S.C. WRIA/12334/2024 RAM SINGH AND 3 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. LABOUR AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/12335/2024 SHRI KRISHNA SHARMA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 2 OTHERS ALOK KUMAR GUPTA C.S.C. WRIA/12337/2024 SURYA KANT DWIVEDI AND 2 OTHERS vs STATE OF U.P. THRU. ITS PRIN. SECY. COOPERATIVE DEPTT. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/12341/2024 UMAPATI PANDEY AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 6 OTHERS MANOJ KUMAR MISHRA DIVYA DWIVEDI BHAVYA DWIVEDI SAMPURNANAND DWIVEDI C.S.C. WRIA/12342/2024 HORI SINGH AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS BHUP CHANDRA SINGH SHIWA SAGAR SINGH C.S.C. WRIA/12344/2024 CHANDRIKA PRASAD AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS PIYUSH TRIPATHI PANKAJ KUMAR C.S.C. WRIA/12345/2024 PITAMBAR PRASAD SHARMA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/12346/2024 DR. OM PRAKSH TRIPATHI AND 13 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS ALOK KUMAR GUPTA C.S.C. WRIA/12349/2024 RAJ PAL SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. SECONDARY EDU. LKO. AND 5 OTHERS SMT. SUMAN LATA SINGH C.S.C. WRIA/12351/2024 AWADHESH KUMAR AWASTHI AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 9 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. WRIA/12352/2024 DR. KRISHNA KUMAR MISHRA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HIGHER EDU. LKO AND 5 OTHERS SMT. SUMAN LATA SINGH C.S.C. WRIA/12354/2024 AMARJEET SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 2 OTHERS SHAMBHOO SHARAN LAL SRIVASTAVA ASHISH SRIVASTAVA C.S.C. WRIA/12355/2024 UDAY PRATAP MISHRA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 ,OTHERS RAJESH KUMAR VERMA C.S.C. WRIA/12357/2024 MOHARMANI SINGH YADAV AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. AGRICULTURAL DEPTT. LKO AND 3 OTHERS BIRENDRA KUMAR YADAV MANOJ KUMAR YADAV AMIT KUMAR C.S.C. WRIA/12360/2024 OM PRAKASH MISHRA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. AND 3 OTHERS SACHIN KUMAR MISHRA RISHI RAJ MISHRA C.S.C. WRIA/12361/2024 SHRI GORAKH NATH DWIVEDI AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 8 OTHERS MANOJ KUMAR MISHRA BHAVYA DWIVEDI DIVYA DWIVEDI SAMPURNANAND DWIVEDI C.S.C. RAVI PRAKASH YADAV WRIA/12363/2024 TRILOKI NATH MISRA vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS SURYA KUMAR C.S.C. RISHABH TRIPATHI WRIA/12365/2024 MUJEEB AHMAD AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS M.P. RAJU C.S.C. WRIA/12366/2024 RAM KUMAR YADAV AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF FIANCE LKO AND 4 OTHERS UMESH SINGH MADHUKAR RAMAN YADAV C.S.C. WRIA/12371/2024 DR. SANTOSH KUMAR SINGH AND 3 OTHERS vs THE STATE OF U.P. THRU.ITS ADDL.C HIEF SECY. DEPTT. OF FINANCE AND 5 OTHERS MAHENDRA KUMAR SRIVASTAVA SMITA CHITRANSHI C.S.C. WRIA/12372/2024 SHITLA PRASAD PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS SARVESH KUMAR SAXENA RAKESH PANDEY C.S.C. WRIA/12379/2024 MURTAZA KHAN AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. WRIA/12380/2024 DR. ARVIND KUMAR VAISH vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS RAKESH KUMAR TRIPATHI MADHU SINGH PUNEET TRIPATHI VINAY SHANKAR PANDEY C.S.C. SHUBHAM TRIPATHI WRIA/12383/2024 YASHODHAN SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE, LKO. AND 7 OTHERS SURESH KUMAR PANDEY C.S.C. WRIA/12389/2024 SUBODH KUMAR DWIVEDI AND 2 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/12391/2024 NANHE LAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS KRISHNA RAM YADAV ASHOK KUMAR PANDEY DAYANAND C.S.C. WRIA/12392/2024 JAYANDER SINGH SAJWAN AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS ANILESH TEWARI C.S.C. WRIA/12396/2024 RAKESH CHANDRA MISHRA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 6 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/12398/2024 SHREEPAL SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS RAM CHARITRA PANDEY SHASHANK PANDEY C.S.C. WRIA/12399/2024 YOGENDRA SINGH AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FOREST DEPTT. LKO AND 3 OTHERS BIRENDRA KUMAR YADAV AMIT KUMAR BALRAM YADAV C.S.C. WRIA/12400/2024 KAMLA PRASAD YADAV vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 4 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/12405/2024 KUNDAN LAL VERMA AND 4 OTHERS vs STATE OF U.P. THRU. ITS CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS VINOD KUMAR ARVIND KUMAR C.S.C. UDAY VEER SINGH WRIA/12406/2024 RAJENDRA PRASAD VERMA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIE SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/12408/2024 RAMESH CHANDRA AND 5 OTHERS vs STATE OF U.P. THRU. ITS PRIN. SECY. SECONDARY EDU. DEPTT. LKO. AND 3 OTHERS SUSHIL KUMAR PATHAK C.S.C. WRIA/12420/2024 SHIV BARAN LAL YADAV AND OTHERS vs STATE OF U.P. THRU. ITS PRIN. SECY. SECONDARY EDU. DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/12425/2024 JAGDISH DUTT SHUKLA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS ASHISH KUMAR PANDEY SABHAJEET RAI ASHISH VERMA C.S.C. UDAY VEER SINGH WRIA/12431/2024 GIRRAJ SINGH AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 2 OTHERS SUDAMA PRASAD PRASHANT SHUKLA C.S.C. WRIA/12439/2024 BHAWATI PRASAD AND 5 OTHERS vs STATE OF U.P. THRU. PRIN. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS MOHD. NASIR NAVNEET YADAV MOHD. YASIR C.S.C. WRIA/12440/2024 ONKAR NATH DIXIT AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. LKO. AND. 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/12451/2024 MAHBOOB MUSTAFA vs STATE OF U.P. THRU. PRIN. SECY. CANE DEPTT. AND 3 OTHERS FAROOQAHMAD C.S.C. WRIA/12455/2024 HARI SINGH KUSHWAHA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS DR. JINENDRA KUMAR JAIN AMIT PANDEY C.S.C. WRIA/12456/2024 VIJAY BAHADUR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 2 OTHERS ATISH KUMAR SINGH RAHUL KUMAR SINGH C.S.C. WRIA/12466/2024 DHARMESHWAR SINGH SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS PANKAJ PANDEY C.S.C. WRIA/12467/2024 JAI PRAKASH PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS MANOJ KUMAR MISHRA SAMPURNANAND DWIVEDI DIVYA DWIVEDI BHAVYA DWIVEDI C.S.C. WRIA/12470/2024 VASUDEV @ VASUDEV TIWARI vs STATE OF U.P. THRU. ITS PRIN. SECY. INFORMATION AND PUBLIC RELATIONS DEPTT. AND 4 OTHERS AJAY MADHAVAN ABHISHEK SINGH YADAV C.S.C. WRIA/12471/2024 GIRIWAR DAYAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS ANIL KUMAR MAURYA C.S.C. WRIA/12484/2024 ARVIND KUMAR AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DETT. OF FINANCE LKO AND 3 OTHERS ANSHUMAN SANJAY KUMAR DWIVEDI AKASH DIKSHIT C.S.C. WRIA/12488/2024 BHARAT BHUSHAN AND 46 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF DEPTT. FINANCE LKO. AND 6 OTHERS PRAMOD KUMAR KHARE ARVIND KUMAR C.S.C. WRIA/12495/2024 SANTOSH KUMAR ALIAS SANTOSH KUMAR SACHAN AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/12496/2024 RAM PRAKASH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS YAMUNA PRASAD YADAV C.S.C. WRIA/12497/2024 KAMTA PRASAD PANDEY AND 17 OTHERS vs THE STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS UTTAM KUMAR AWASTHI C.S.C. WRIA/12501/2024 HARPRASAD AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS PRIYANKA YADAV PRADEEP KUMAR MAURYA C.S.C. WRIA/12502/2024 ISHWAR SHARAN PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 4 OTHERS MANOJ KUMAR MISHRA DIVYA DWIVEDI SAMPURNANAND DWIVEDI BHAVYA DWIVEDI C.S.C. WRIA/12504/2024 RAVINDRA PRASAD VERMA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. WRIA/12509/2024 RAJENDRA SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 13 OTHERS PRABHAT KUMAR C.S.C. WRIA/12520/2024 OM PRAKASH SHARMA AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 6 OTHERS AMIT MISHRA DINESH KUMAR TRIPATHI C.S.C. WRIA/12523/2024 DEVI DEEN AND OTHERS vs THE STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS PUTTAN SINGH C.S.C. UDAY VEER SINGH WRIA/12531/2024 SURAT LALGAUTAM AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE SECTT. LKO AND 3 OTHERS I.M. PANDEY IST AJEET VERMA C.S.C. WRIA/12538/2024 SANT RAM ALIAS SANT RAM SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 5 OTHERS SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. WRIA/12539/2024 RAJ PAL SINGH AND 15 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 9 OTHERS PRABHAT KUMAR C.S.C. WRIA/12541/2024 SHIVDHANI YADAV AND 12 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/12545/2024 SHER BAHADUR SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 6 OTHERS SURESH KUMAR PANDEY C.S.C. WRIA/12557/2024 KANHAIYA PRASAD vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/12569/2024 SHIV NAYAK SINGH vs STATE OF U.P. THRU. PRIN. SECY. FINANCE U.P. LKO. AND 4 OTHERS PRASIDDHA NARAYAN SINGH C.S.C. WRIA/12576/2024 OM PRAKASH YADAV (RETIRED POLICE INVESTIGATOR) vs UTTAR PRADESH SARKAR UPAR SACHIV VIT VIBHAG LKO. AND 3 OTHERS VISHAL KUMAR YADAV SANTOSH KUMAR YADAV C.S.C. WRIA/12578/2024 MOHD. SIDDIQUE vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 5 OTHERS ASHOK KUMAR C.S.C. WRIA/12580/2024 ALI MOHAMMAD AND 6 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. MEDICAL HEALTH DEPTT. LKO AND 3OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/12588/2024 DR. ASHOK KUMAR SHAHI vs STATE OF U.P. THRU. PRIN. SECY. FINANCE LKO. AND 2 OTHERS RIPU DAMAN SHAHI SAURABH SINGH ARUN PRATAP SINGH C.S.C. WRIA/12589/2024 REKHA SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY MAYANK PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/12600/2024 BISHNU KUMAR MISHRA AND 12 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE U.P. LKO. AND 6 OTHERS PRADEEP KUMAR SRIVASTAVA C.S.C. WRIA/12601/2024 ONKAR NATH UPADHYAY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 2 OTHERS MUKTESHWAR MISHRA POORNENDRA KUMAR AWASTHI C.S.C. NET RAM WRIA/12604/2024 PADUM PRAKASH MISHRA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS PRANAV PANDEY ANAND MISHRA C.S.C. NEERAV CHITRAVANSHI RAN VIJAY SINGH WRIA/12609/2024 HEERA LAL YADAV @ HEERA LAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS ASHISH KUMAR PANDEY ASHISH VERMA SABHAJEET RAI C.S.C. WRIA/12610/2024 BHAGWAN PRASAD SINGH AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/12612/2024 RAMCHANDER PAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. PRIN. DEPTT. OF FINANCE LKO AND 3 OTHERS RAMESH KUMAR SRIVASTAVA C.S.C. WRIA/12615/2024 RAJENDRA PRASAD PANDEY AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS VINOD KUMAR SINGH SADHANA YADAV C.S.C. WRIA/12617/2024 GIRJA SHANKER SINGH AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS LALENDRA PRATAP SINGH C.S.C. WRIA/12619/2024 ASHOK KUMAR GARG vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS ASHUTOSH SHAHI C.S.C. WRIA/12620/2024 BALAK RAM MAURYA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO ND 3 OTHERS ALOK KR. MISRA C.S.C. NET RAM WRIA/12621/2024 BACHCHU SINGH AND 20 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE GOVT. OF U.P. LKO. AND 7 OTHERS PRABHAT KUMAR C.S.C. WRIA/12625/2024 SUBEDAR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 5 OTHERS ASHOK KUMAR C.S.C. WRIA/12628/2024 SURESH CHANDRA MISHRA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 5 OTHERS RAJESH KUMAR SRIVASTAVA KHUSBOO SHARMA SANJAY SHUKLA MOHAMMAD SUHEL SIDDIQUI C.S.C. WRIA/12629/2024 MAHESH CHANDRA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS PEEYUSH PANKAJ DILEEP KUMAR PATHAK AAYUSH PANKAJ TIWARI C.S.C. WRIA/12635/2024 SHREE KANT SHARMA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 7 OTHERS PAWAN KUMAR SINGH GYAN SAGAR GUPTA SHIVANI GUPTA C.S.C. WRIA/12641/2024 RAI BHUPAT RAY vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. FINANCE DEPTT. LKO. AND 4 OTHERS ANIL SRIVASTAVA C.S.C. WRIA/12642/2024 RAJENDRA SINGH YADAV AND 4 OTHERS vs STATE OF U.P. THRU. ITS PRIN. SECY. FINANCE LKO. AND 6 OTHERS SUNDER SINGH AJAY TIWARI C.S.C. WRIA/12645/2024 JAGPAL SINGH AND 46 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF DEPTT. FINANCE GOVT. OF U.P. LKO. AND 6 OTHERS PRAMOD KUMAR KHARE RAGINI NARAIN ARVIND KUMAR C.S.C. WRIA/12649/2024 SHATROHAN LAL AND 4 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS SANTOSH KUMAR KANAUJIA C.S.C. WRIA/12650/2024 DESH RAJ DUBEY AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS ATUL MISHRA ANCHAL MISHRA C.S.C. NEERAV CHITRAVANSHI RAN VIJAY SINGH AMARJEET SINGH RAKHRA WRIA/12652/2024 BHAWANI PRASAD AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. OF U.P. LKO. AND 3 OTHERS ASHUTOSH SHAHI SURESH KUMAR YADAV C.S.C. WRIA/12653/2024 JAGDISH SINGH RATHORE AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS DHARM RAJ MISHRA C.S.C. WRIA/12655/2024 DR. KULDEEP MATHUR AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF AYUSH AND 5 OTHERS SANJAY KUMAR SRIVASTAVA AKSHAT KUMAR C.S.C. WRIA/12658/2024 JAY KISHORE AND 3 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. NAMAMI GANGE RURAL WATER SUPPLY IRRIGATION DEPTT. LKO AND 3 OTHERS BRIJ MOHAN SINGH UMESH PRATAP SINGH C.S.C. WRIA/12661/2024 SARLA SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 4 OTHERS DHIRENDRA PRATAP SINGH C.S.C. WRIA/12662/2024 VIMAL CHANDRA GHOSH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. GOVT. LKO AND 3 OTHERS DR. JINENDRA KUMAR JAIN AMIT PANDEY C.S.C. WRIA/12664/2024 RAMJI SHUKLA vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS VINOD KUMAR ABHILASH RAI C.S.C. WRIA/12668/2024 KRIPA SHANKAR MISHRA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 4 OTHERS ASHWINI KUMAR OJHA NIRMALA YADAV C.S.C. WRIA/12669/2024 RAM ASREY GUPTA AND 5 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. ENERGY LKO. AND 9 OTHERS ANURAG SRIVASTAVA NAVNEET AWASTHI C.S.C. RAN VIJAY SINGH NEERAV CHITRAVANSHI DR. ASHUTOSH MISHRA WRIA/12673/2024 KAMALA SINGH YADAV vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/12676/2024 RAJA RAM YADAV AND ANOTHER vs STATE OF U.P. THRU. ITS PRIN. SECY. BASIC EDUCATION DEPTT. AND 4 OTHERS RAKESH KUMAR SINGH C.S.C. UDAY VEER SINGH WRIA/12679/2024 RAM SWABHAV YADAV AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. PANCHYATI RAJ GOVT. LKO AND 2 OTHERS SANTOSH KR. YADAV WARSI ANKUR YADAV DHEERAJ KUMAR YADAV DEEPESH KUMAR YADAV SURENDRA SINGH C.S.C. WRIA/12682/2024 MUKTESHWAR PRASAD SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS CHANDRA SHEKHER PANDEY MAYANK PANDEY KAMLESH KUMAR SHUKLA C.S.C. ANURAG KUMAR SINGH WRIA/12688/2024 SURYA NARAYAN TRIPATHI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS RAJESH KUMAR KAJAL SONI C.S.C. RAN VIJAY SINGH WRIA/12689/2024 JAGDISH NARAYAN vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS SURYA KUMAR PUSHPENDRA KUMAR C.S.C. UDAY VEER SINGH WRIA/12691/2024 SHIV KUMAR AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS SHIVANSH SHUKLA C.S.C. SHIVAM SHARMA WRIA/12696/2024 RAMPRASAD AND ANOTHER vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS PRANAV PANDEY C.S.C. WRIA/12697/2024 ZAFAR ALAM KHAN AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS DURGESH KUMAR PATHAK C.S.C. WRIA/12698/2024 MATBAR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS RAVI PRAKASH SINGH HARIDWAR SINGH (H.D.SINGH ) C.S.C. WRIA/12701/2024 NATHU LAL GANGWAR AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 2 OTHERS GANTAVYA MAYUR NARANG KUMAR ABHISHEK C.S.C. WRIA/12704/2024 KAMLESH DUTT PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS PUTTAN SINGH C.S.C. MANISH JAUHARI WRIA/12706/2024 JANG BAHADUR @ JANG BAHADUR PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS KULDEEP SINGH KALHANS ADITYA DWIVEDI BHAVYA DWIVEDI SAMPURNANAND DWIVEDI C.S.C. WRIA/12708/2024 VIRENDRA KUMAR BHATT AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 6 OTHERS ALOK KUMAR SHUKLA C.S.C. WRIA/12718/2024 RAM AWADH VERMA AND 3 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. (COOPERATIVE) GOVT. OF U.P. LKO. AND 4 OTHERS SHANKER LAL PANDEY C.S.C. WRIA/12719/2024 DR. ATIFA SIDDQUI SALAHUDDIN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS SUDHAKAR MISHRA HARIDWAR SINGH (H.D.SINGH ) C.S.C. WRIA/12720/2024 RAMESH CHANDRA DWIVEDI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. 4 OTHERS ANILESH TEWARI SURABHI RAWAT C.S.C. WRIA/12724/2024 SHYAM SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/12727/2024 RAM LAKHAN vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF BASIC EDUCATION U.P. LKO. AND 5 OTHERS SATYA PRAKASH MISHRA C.S.C. SHAILENDRA SINGH RAJAWAT WRIA/12732/2024 PYAREYLAL AND 22 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF HOME AND 2 OTHERS ALOK KUMAR GUPTA AMAR MANI TIWARI C.S.C. WRIA/12735/2024 CHANDRA PAL SINGH AND 8 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF SECONDARY EDUCATION LKO. AND 5 OTHERS ANURAG SRIVASTAVA NAVNEET AWASTHI C.S.C. WRIA/12736/2024 UDAI SHANKER TRIVEDI AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS AJAY MADHAVAN UTKARSH YADAV C.S.C. WRIA/12738/2024 SHAILBALA SINHA vs STATE OF U.P. THRU. PRIN. SECY. SECONDARY EDU. LKO AND 6 OTHERS VIKAS KUMAR AGRAWAL C.S.C. WRIA/12740/2024 JAGDISH CHANDRA KASHYAP AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 8 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/12743/2024 YAGH NATH AND 47 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF DEPTT. FINANCE GOVT. OF U.P. LKO. AND 6 OTHERS PRAMOD KUMAR KHARE RAMRAJ ARVIND KUMAR C.S.C. WRIA/12748/2024 ASHOK KUMAR SAXENA AND 17 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. IRRIGATION WATER DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH VIJAY KUMAR SINGH C.S.C. WRIA/12751/2024 GOPAL NARAYAN SRIVASTAVA AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE U.P. LKO. AND 2 OTHERS MADHUSUDAN SRIVASTAVA PRASHANT SHUKLA SUDAMA PRASAD C.S.C. WRIA/12755/2024 JODHA PRASAD VERMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA MAYANK PANDEY C.S.C. WRIA/12756/2024 BHUKHAL YADAV @ BHUKHAL PRASAD vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS NAVEEN MISHRA PRASHANT AGNIHOTRI C.S.C. WRIA/12758/2024 NIRMAL KUMAR MISHRA AND 29 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 9 OTHERS RAHUL SINGH MANSI SINGH C.S.C. RAN VIJAY SINGH WRIA/12761/2024 BAIJNATH MISHRA PPO NO. 002/024/019763/CR18961 vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS HARIDWAR SINGH (H.D.SINGH ) SUDHAKAR MISHRA C.S.C. WRIA/12762/2024 RAM SINGH KUSHWAHA AND 10 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. COOPERATIVE DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/12767/2024 SATYA PRAKASH AND OTHERS vs STATE OF U.P. THRU. PRIN. SECY. SECONDARY EDU. DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/12775/2024 DR. NAIMUDDIN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE (SAMANYA ANUBHAG 3) U.P. LKO. AND 3 OTHERS ASHOK KUMAR MISHRA C.S.C. WRIA/12781/2024 SHIV SHANKAR AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. FINANCE DEPTT. LKO. AND 4 OTHERS BHANU PRATAP KUSHWAHA MOHAMMAD SALMAN C.S.C. WRIA/12784/2024 SATYA NARAIAN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/12790/2024 KRISHNA MOHAN AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS VINOD KUMAR SINGH SADHANA YADAV C.S.C. WRIA/12792/2024 SAYYED SAGIR HASAN @ SYED SAGEER HASAN vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. FINANCE DEPTT. LKO. AND 3 OR. ABHAYA PANDEY ASHOK KUMAR YADAVA C.S.C. WRIA/12793/2024 UMMED SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHEIF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS PAWAN KUMAR PANDEY RUPESH KUMAR SINGH SHASHANK SINGH C.S.C. WRIA/12794/2024 RANJIT SINGH AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 8 OTHERS M.P. RAJU C.S.C. WRIA/12795/2024 KUSUM SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. AGRICULTURE DEPTT. LKO. U.P. AND 3 OTHERS DR. AJAI PRATAP SINGH CHAUHAN C.S.C. WRIA/12796/2024 SUNDER LAL AND 2 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. REVENUE DEPTT. LKO. AND 6 OTHERS NEETA SINGH CHANDEL AMBRISH KUMAR DUBEY C.S.C. WRIA/12797/2024 MOHAN LAL AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE SECTT. LKO AND 4 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. WRIA/12799/2024 VIJAY KUMAR YADAV vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/12807/2024 RAM GOPAL AND7 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 2 OTHERS HARI PRASAD GUPTA HARIANK GUPTA C.S.C. DR. ASHUTOSH MISHRA WRIA/12809/2024 DURGA CHARAN GUPTA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS I.M. PANDEY IST AJEET VERMA C.S.C. WRIA/12812/2024 DURGA DUTT SINGH @ DURGA DUTT AND 16 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE CIVIL SECTT. LKO AND 3 OTHERS ALOK KUMAR SHUKLA C.S.C. WRIA/12814/2024 PREM KUMARI SEHGAL vs STATE OF U.P. THRU. ITS PRIN. SECY. DEPTT. OF FINANCE AND 3 OTHERS ADITYA KUMAR PANDEY AVINASH SINGH C.S.C. WRIA/12816/2024 DR. PHOOL CHAND RAM vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 4 OTHERS AMIT SRIVASTAVA C.S.C. UTTAM KUMAR VERMA PRASHANT KUMAR SINGH WRIA/12817/2024 MR. BRIJESH KUMAR SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS VAIBHAV KRISHNA C.S.C. WRIA/12819/2024 RAJENDRA PRASAD PANDEY AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 4 OTHERS VIKAS PANDEY VAGENDRA BHASKAR JAI SHIVA PRATAP C.S.C. WRIA/12822/2024 AKHTAR SALEEM AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS KAUSHLENDRA YADAV ARMENDRA PRATAP SINGH C.S.C. ANURAG KUMAR SINGH WRIA/12824/2024 ARUN KUMAR ASTHANA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF PRIN. SECY. RURAL ENGINEERING LKO. AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/12825/2024 NURUL HASAN AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 6 OTHERS ANIL KUMAR YADAV DEVANSH SINGH CHAUHAN MANOJ KUMAR C.S.C. WRIA/12826/2024 SWAMI NATH CHAUDHARY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 5 OTHERS PAWAN KUMAR SHARMA AMIT KUMAR SINGH C.S.C. WRIA/12828/2024 CHHATTHOO YADAV vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 2 OTHERS SHOBH NATH PANDEY C.S.C. WRIA/12830/2024 OM PRAKASH UPADHYAY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS ASHISH KUMAR PANDEY PANKAJ KUMAR DIXIT ASHISH VERMA C.S.C. WRIA/12831/2024 JAGPAL SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADD. CHIEF SECY. DEPT. FINANCE SECTT. LKO AND 4 OTHERS DILEEP KUMAR PATHAK AAYUSH PANKAJ TIWARI PEEYUSH PANKAJ C.S.C. WRIA/12834/2024 RADHEY SARAN MISHRA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS SUDHAKAR MISHRA HARIDWAR SINGH (H.D.SINGH ) C.S.C. WRIA/12835/2024 SHRIRAM YADAV vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS RAJ KUMAR SINGH C.S.C. WRIA/12838/2024 NARENDRA PRATAP SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS DR. JINENDRA KUMAR JAIN AMIT PANDEY C.S.C. WRIA/12841/2024 TRIMOHAN YADAV @ TRIMOHAN SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 2 OTHERS PRAVEEN KUMAR SAROJ KUMAR VERMA C.S.C. WRIA/12846/2024 SHAMIM AHMAD vs STATE OF U.P. THRU. PRIN. SECY. FINANCE DEPTT. LKO. AND 4 OTHERS ALOK SRIVASTAVA C.S.C. PRASHANT KUMAR SINGH WRIA/12848/2024 CHHOTE LAL TIWARI AND ANOTHER vs STATE OF U.P. THRU. SECY. PRIN. SECY. DEPTT. AGRICULTURE EDU. RESEARCH GOVT. OF LKO. AND 4 OTHERS SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. RAN VIJAY SINGH WRIA/12851/2024 DEEP NARAYAN TIWARI AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 10 OTHERS VIKAS PANDEY SHIV PRAMOD TIWARI C.S.C. RAN VIJAY SINGH ABHINAV SINGH PRASHANT KUMAR SINGH UDAY VEER SINGH WRIA/12856/2024 OM PRAKASH LAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 4 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. RAN VIJAY SINGH WRIA/12858/2024 ARUN KANT SRIVASTAVA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH VIJAY KUMAR SINGH C.S.C. NEERAV CHITRAVANSHI WRIA/12860/2024 JAI CHANDRA SINGH AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. LKO AND 2 OTHERS RAKESH KUMAR SINGH VIJAY KUMAR SINGH C.S.C. NEERAV CHITRAVANSHI RAN VIJAY SINGH WRIA/12869/2024 SATISH CHANDRA TIWARI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. HOME U.P. LKO. AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/12870/2024 RAJESHWARI SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS S.P. SINGH SOMVANSHI C.S.C. WRIA/12874/2024 RAM SHANKER TRIPATHI AND 2 OTHERS vs STATE OF U.P. THRU. ITS ADDL CHIEF SECY. DEPTT. OF FINANCE AND 2 OTHERS PRAVEEN KUMAR SAROJ KUMAR VERMA C.S.C. WRIA/12875/2024 SURENDRA KUMAR DUBEY vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. FINANCE LKO. AND 4 OTHERS SHARAD DWIVEDI SATYENDRA TIWARI C.S.C. WRIA/12881/2024 RAM KRISHNA MISHRA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS MANOJ KUMAR AWASTHI C.S.C. WRIA/12882/2024 DEVATA DEEN DUBEY AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY MAYANK PANDEY KAMLESH KUMAR SHUKLA C.S.C. RAN VIJAY SINGH WRIA/12883/2024 KAMLA KANT SHARMA AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. SECONDARY EDUCATION AND 7 OTHERS GYAN SAGAR GUPTA SHIVANI GUPTA PAWAN KUMAR SINGH C.S.C. RAJ KR SINGH SURYVANSHI WRIA/12884/2024 BAL CHARAN RAM vs STATE OF U.P. THRU. THE PRIN. SECY. FINANCE AND 3 OTHERS KESHAV RAM CHAURASIA DHIRAJ CHAURASIYA GAJENDRA YADAV C.S.C. WRIA/12896/2024 NANDLAL vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. MEDICAL HEALTH LKO AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/12901/2024 ISHWAR DIN AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF TECHNICAL EDU. LKO. AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/12906/2024 RAM ABHILASH SINGH vs STATE OF U.P. THRU. ITS PRIN. SECY. LKO DEPTT. OF HOME AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/12910/2024 JAIRAM vs STATE OF U.P. THRU. PRIN. SECY. FINANCE TAX U.P. LKO. AND 3 OTHERS DHIRAJ CHAURASIYA GAJENDRA YADAV KESHAV RAM CHAURASIA C.S.C. WRIA/12911/2024 AKAR SARAN SRIVASTAVA vs STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/12912/2024 RAMASHANKAR CHAUBE vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 3 OTHERS RISHI KUMAR TRIPATHI GHANSHYAM SRIVASTAVA C.S.C. WRIA/12914/2024 DEENANATH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. SECY. DEPTT. FINANCE GOVT. LKO AND 5 OTHERS PUTTAN SINGH C.S.C. WRIA/12915/2024 UMESH CHANDRA SRIVASTAVA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS KULDEEP SINGH KALHANS SAMPURNANAND DWIVEDI BHAVYA DWIVEDI ADITYA DWIVEDI C.S.C. WRIA/12916/2024 GAYA PRASAD PATEL AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. DEPTT. SECDY. EDU. LKO. AND 6 OTHERS GYAN SAGAR GUPTA SHIVANI GUPTA PRATIBHA GUPTA C.S.C. RAJ KR SINGH SURYVANSHI WRIA/12919/2024 SHARIFUL HASAN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS ANIL KUMAR YADAV MANOJ KUMAR NILESH KUMAR RAO C.S.C. RAN VIJAY SINGH WRIA/12937/2024 PRABHU DAYAL AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. FINANCE GOVT. LKO AND 3 OTHERS GAJENDRA YADAV DHIRAJ CHAURASIYA KESHAV RAM CHAURASIA C.S.C. WRIA/1/2025 RAM MURTI SINGH AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. GOVT. DEPTT. FINANCE LKO. AND 5 OTHERS GANGA PRASAD SRIVASTAVA SANDEEP KUMAR SRIVASTAVA C.S.C. WRIA/15/2025 DR. GAJRAJ SINGH vs STATE OF U.P. THRU. THE PRIN. SECY. DEPTT. OF MEDICAL EDUCATION (AYUSH) AND 4 OTHERS VIJAY SHARMA C.S.C. WRIA/22/2025 SHAILENDRA KUMAR BAJPAI AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. SECONDARY EDU. DEPTT. LKO. AND 7 OTHERS MOHD KAMAL KHAN C.S.C. WRIA/25/2025 DEVATA DEEN vs STATE OF U.P. THRU. ADDL CHIEF SECY. DEPTT. OF HOME LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY ABHINAV SHUKLA KAMLESH KUMAR SHUKLA MAYANK PANDEY C.S.C. WRIA/26/2025 SURENDR KUMAR SHUKLA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/27/2025 KAMLA DEVI AND 5 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. / PRIN. SECY. DEPTT. OF BASIC EDU. LKO. AND 6 OTHERS RAM KRISHNA PRATAP SINGH C.S.C. UDAY VEER SINGH WRIA/29/2025 SANKATHA PRASAD SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS SUNIL KUMAR C.S.C. SHAILENDRA SINGH RAJAWAT WRIA/31/2025 HARI SHANKER SRIVASTAVA AND 4 OTHERS vs STATE OF U.P. THRU. ITS PRIN. SECY. ENERGY LKO. AND 6 OTHERS ANURAG SRIVASTAVA NAVNEET AWASTHI C.S.C. RAN VIJAY SINGH NEERAV CHITRAVANSHI WRIA/33/2025 SURESH PAL SINGH AND OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS ARUN KUMAR PANDEY I.M. PANDEY IST C.S.C. WRIA/42/2025 PRABHAT KUMAR BOSE vs STATE OF U.P. THRU. SECY. PUBLIC WORKS DEPTT. LKO. U.P. AND 4 OTHERS ANUPAM DWIVEDI SNEHIL SHUKLA C.S.C. WRIA/49/2025 LAL CHANDRA VERMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. OF U.P. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/51/2025 DAL BAHADUR SINGH vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE OF U.P. AND 2 OTHERS ANKIT PANDE ANOOP KUMAR SINGH C.S.C. WRIA/52/2025 JAWED ZAFAR AZMI AND ANOTHER vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY./PRIN. SECY. IRRIGATION LKO. AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/54/2025 SREE RAM @ SRI RAM vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. FINANCE DEPTT. AND 4 OTHERS KAUSHLENDRA VERMA C.S.C. WRIA/55/2025 RAJA RAM AND 2 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. LKO. DEPTT. OF HOME AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/57/2025 DHANI RAM VERMA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS VIKAS VERMA C.S.C. WRIA/58/2025 JAGANNATH PRASAD AND 2 OTHERS vs STATE OF U.P. THRU. ITS PRIN. SECY. LKO DEPTT. OF TRANSPORT AND 2 OTHERS RAMESH CHANDRA PATHAK MOHIT PATHAK C.S.C. WRIA/63/2025 JAGESHWAR SINGH AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 3 OTHERS SOMESH TRIPATHI C.S.C. WRIA/65/2025 VEDANTI PANDEY AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/66/2025 NAWAB ALI AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 4 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/67/2025 DURGA PRASAD BAJPAI AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS DURGESH VIJAY SRIVASTAVA C.S.C. WRIA/68/2025 SWAMI DAYAL MISHRA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS MUKESH KUMAR SHARMA ASHISH VERMA C.S.C. WRIA/69/2025 THAKURDEEN vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 5 OTHERS VYAS NARAYAN SHUKLA C.S.C. SHAILENDRA SINGH RAJAWAT WRIA/70/2025 RAM NARESH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS ASHISH VERMA MUKESH KUMAR SHARMA C.S.C. WRIA/71/2025 MOHAMMAD MUSTAFA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/72/2025 JALIL AHMAD KHAN AND 4 OTHERS vs STATE OF U.P. THRU. ADD. CHIEF SECY. FINANCE LKO. AND 5 OTHERS NRIPENDRA MISHRA C.S.C. WRIA/75/2025 PUTTAN LAL SHUKLA @ PUTTAN LAL SHUKALA AND ANOTHER vs STATE OF UP. THRU. ADDL. CHIEF SECY./ PRIN. SECY. FINANCE DEPTT. LKO. AND 4 OTHERS KAUSHLENDRA VERMA C.S.C. WRIA/78/2025 BRAHAM PAL SINGH LALHARIA AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS SARVESH KUMAR SAXENA MRIDULA SAXENA C.S.C. WRIA/80/2025 SHYAM LAL AND 13 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. MEDICAL HEALTH DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/82/2025 DORI SINGH AND 60 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE GOVT. OF U.P. LKO. AND 13 OTHERS PRABHAT KUMAR C.S.C. WRIA/86/2025 RAJA RAM PANDEY vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS ASHISH KUMAR PANDEY ASHISH VERMA C.S.C. WRIA/87/2025 SUKHDEO SHUKLA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. OF U.P. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/88/2025 RAM KUMAR PATHAK vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS MUKESH KUMAR SHARMA ASHISH VERMA C.S.C. WRIA/91/2025 SHYAM SINGH RUHELLA vs STATE OF U.P. THRU. ADDL. CHIEF SECY., DEPTT. OF FINANCE, LUCKNOW AND OTHERS MOHD. ATEEQ KHAN C.S.C. WRIA/93/2025 KAMTA PRASAD UPADHYAY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS RAVI SHANKER TEWARI SHEO PAL SINGH C.S.C. WRIA/95/2025 JAIPAL SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS ASHISH VERMA ASHISH KUMAR PANDEY C.S.C. WRIA/96/2025 GOVIND DHAR DWIVEDI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, , LUCKNOW AND OTHERS RAJ KUMAR SINGH AASHISH SRIVASTAVA C.S.C. WRIA/98/2025 BRIJESH MEHTA AND 10 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS ANJANI NATH KHARE HIMANSHU KUMAR BACHHIL C.S.C. NEERAV CHITRAVANSHI WRIA/99/2025 AAJAD PRASAD AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. FINANCE DEPTT. U.P. LKO. AND 5 OTHERS KAUSHLENDRA VERMA SHIV SHANKAR VERMA C.S.C. WRIA/100/2025 SANT BUX TIWARI AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS VIKAS VERMA C.S.C. RAVI PRAKASH YADAV WRIA/101/2025 SURESH SHAHI AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LUCKNOW AND OTHERS RAKESH KUMAR TRIPATHI ANKUR YADAV CHANDRA PRATAP MANI PUNEET TRIPATHI C.S.C. AJAI KUMAR RAI WRIA/103/2025 SADAR AHMAD KHAN AND 15 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. RAN VIJAY SINGH PRADEEP TIWARI WRIA/104/2025 GAJENDRA SINGH AND ANOTHER vs STATE OF U.P. THRU. ITS CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS VINOD KUMAR C.S.C. WRIA/106/2025 HARI SHARAN SINGH AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS BHANU DUTT DWIVEDI MONIKA DWIVEDI C.S.C. WRIA/107/2025 PREM PRAKASH VERMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 5 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/109/2025 HARISHCHANDRA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/110/2025 KRISHNA PRATAP CHAND AND 4 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 5 OTHERS RAKESH KUMAR TRIPATHI DINESH KUMAR PANDEY CHANDRA PRATAP MANI PUNEET TRIPATHI C.S.C. WRIA/111/2025 RAM NAJAR SINGH AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. U.P. AND 5 OTHERS ANIL KUMAR C.S.C. NET RAM WRIA/114/2025 RAM SAGUN vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 4 OTHERS RANKAJ KUMAR VISHWAKARMA UMESH PRASAD SRIVASTAVA C.S.C. WRIA/115/2025 BRIJMOHAN SINGH NEGI vs STATE OF U.P. THRU. PRIN. SECY. GEOLOGY MINING DEPTT. LKO. AND 3 OTHERS BRIJ MOHAN SINGH UMESH PRATAP SINGH C.S.C. WRIA/116/2025 SARLA VERMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 5 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/117/2025 GIRDHARI LAL AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. OF U.P. LKO. AND 4 OTHERS RAJESH KUMAR SRIVASTAVA KHUSBOO SHARMA SANJAY SHUKLA C.S.C. WRIA/118/2025 KHUSHI RAM vs STATE OF U.P. THRU. ITS CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS SURYA KUMAR C.S.C. WRIA/120/2025 RAM MANOHAR VERMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. OF U.P. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA AMBUJ KUMAR C.S.C. RAN VIJAY SINGH WRIA/123/2025 RADHEY SHYAM SHUKLA AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE GOVT. OF U.P. LKO. AND 8 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/125/2025 NARAYAN PRASAD PANDEY AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. 5 OTHERS LALENDRA PRATAP SINGH C.S.C. WRIA/127/2025 RAMDHAN SAROJ @ RAMDHAN AND 10 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS RAVI SHANKAR MISHRA C.S.C. WRIA/128/2025 JAGDISH PRATAP SINGH AND 2 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 7 OTHERS JAY PRAKASH SINGH C.S.C. WRIA/130/2025 SANTOSH SHARMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE CIVIL SECTT. LKO AND 4 OTHERS SHAHBAZ SALAM ASHUTOSH KUMAR SRIVASTAVA NAJIBUL ALI SHAHID SALAM BABY NAAZ C.S.C. WRIA/133/2025 RAKESH KUMAR SHUKLA AND 2 OTHERS vs ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS SACHIN SRIVASTAVA C.S.C. SREES KUMAR SRIVASTAVA WRIA/134/2025 SARLA DEVI SAXENA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS PRIYANKA YADAV PRADEEP KUMAR MAURYA C.S.C. WRIA/135/2025 LALLAN SINGH AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. PRIN. SECY. RURAL DEVELOPMENT LKO AND 2 OTHERS SHIVAM SHARMA C.S.C. WRIA/136/2025 DR. JAI PRAKASH PANDEY AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 10 OTHERS RAJ KUMAR SINGH C.S.C. WRIA/138/2025 VISHWANATH SHARMA AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE U.P. LKO. AND 5 OTHERS SHAHID SALAM FARHAN AHMAD KHAN ASHUTOSH KUMAR SRIVASTAVA SHAHBAZ SALAM SWADHA KUMARI BABY NAAZ C.S.C. WRIA/139/2025 CHANDU LAL YADAV vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 4 OTHERS RAJESH KUMAR SRIVASTAVA SANJAY SHUKLA KHUSBOO SHARMA C.S.C. WRIA/140/2025 RANG BAHADUR SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS ASHISH KUMAR PANDEY PANKAJ KUMAR DIXIT ASHISH VERMA C.S.C. WRIA/148/2025 FARIDUDDIN vs STATE OF U.P. THRU. ADDL. CHIEF FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS UMESH SINGH MADHUKAR RAMAN YADAV C.S.C. WRIA/151/2025 FAKIREY LAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS ANURAG SRIVASTAVA VIBHUTI NARAYAN C.S.C. WRIA/153/2025 UDAI PRATAP SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 6 OTHERS SATYENDRA KUMAR TIWARI C.S.C. WRIA/154/2025 RAM NARESH AND OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF BASIC EDU. LKO. AND 3 OTHERS DURGESH KUMAR PATHAK C.S.C. KUMAR AYUSH WRIA/159/2025 JAIRAM SINGH AND OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 17 OTHERS KAUSHLENDRA YADAV VIRENDRA KUMAR DUBEY C.S.C. WRIA/161/2025 SATISH CHANDRA YADAV vs STATE OF U.P. THRU. PRIN. SECY. HOME GOVT. LKO AND 4 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/164/2025 AGYA RAM vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS SURYA KUMAR PUSHPENDRA KUMAR C.S.C. WRIA/165/2025 RAVINDRA KUMAR KATIYAR vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS SANTOSH KUMAR KANAUJIA C.S.C. WRIA/169/2025 SYED HASAN JAFAR AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 8 OTHERS RAMKRIPAL YADAV C.S.C. WRIA/170/2025 RAM KUMAR TIWARI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P LKO. AND 2 OTHERS ANURAG SRIVASTAVA VIBHUTI NARAYAN C.S.C. WRIA/171/2025 BRIJMOHAN DUBEY AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. LKO. AND 4 OTHERS RAJESH KUMAR VERMA C.S.C. WRIA/173/2025 TRIVENI KUMAR SINGH AND 33 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. AND 4 OTHERS RAJESH KUMAR VERMA C.S.C. WRIA/181/2025 SANGAM SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 3 OTHERS PANKAJ KUMAR SHUKLA C.S.C. WRIA/183/2025 SHILENDRA KUMAR AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS RAM CHARITRA PANDEY SHASHANK PANDEY C.S.C. WRIA/185/2025 SADASHIV SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. OF U.P. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/187/2025 SHIVA KANT TRIPATHI vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. FINANCE DEPTT. LKO AND 4 OTHERS KAUSHLENDRA VERMA C.S.C. WRIA/189/2025 CHANDRAPAL SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS BHANU DUTT DWIVEDI MONIKA DWIVEDI C.S.C. WRIA/190/2025 RAM PUJAN SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS SHRIKANT MISHRA BRIJENDRA SINGH C.S.C. WRIA/191/2025 GOVIND PRASAD MISHRA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS MADAN MOHAN PANDEY ALOK KIRTI MISHRA C.S.C. SHAILENDRA SINGH RAJAWAT WRIA/194/2025 DAYARAM AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/198/2025 BINDESHWARI SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS CHANDRA SHEKHER PANDEY MAYANK PANDEY ABHINAV SHUKLA KAMLESH KUMAR SHUKLA C.S.C. WRIA/200/2025 JAGDAMBA PRASAD SINGH AND 8 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. COOPERATIVE DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/201/2025 ABDULLAH AND 27 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. IRRIGATION AND WATER RESOURCES DEPTT. LKO AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/203/2025 VIRENDRA KUMAR SHARMA AND OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 5 OTHERS PRADEEP AGRAWAL AMAR MANI TIWARI C.S.C. NEERAV CHITRAVANSHI WRIA/213/2025 SAROJ NIGAM vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS MITHUN YADAV SIDDHARTH RAJ GUPTA C.S.C. WRIA/217/2025 JAI PRAKASH LAL vs STATE OF U.P. THRU. ITS ADDL. CHIEF DEPTT. OF FINANCE LKO. AND 4 OTHERS ANSHUMAN SINGH RATHORE C.S.C. WRIA/222/2025 CHHOTERAM SHUKLA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 2 OTHERS CHANDRA SHEKHER PANDEY MAYANK PANDEY ABHINAV SHUKLA KAMLESH KUMAR SHUKLA C.S.C. WRIA/230/2025 RAM KARAN AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS SHOBH NATH PANDEY C.S.C. WRIA/233/2025 RAMRATAIN RAI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/235/2025 RAM TIRATH MAURYA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. P.W.D. LKO. AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/236/2025 SHIV CHARAN SINGH AND 15 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. REVENUE DEPTT. AND 6 OTHERS PRAMENDRA KUMAR SINGH C.S.C. WRIA/239/2025 SATISH CHANDRA SHUKLA AND 9 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 6 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/240/2025 RAMBILAS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/243/2025 INDRAJIT SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS BIRENDRA NARAIN SHUKLA MRINAL TRIPATHI C.S.C. SHAILENDRA SINGH RAJAWAT WRIA/244/2025 KESHAV PRASAD GUPTA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. PRIN. MEDICAL HEALTH FAMILY WELFARE SECTT. LKO AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/259/2025 DR. HARE KRISHNA SAXENA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE U.P. LKO. AND 3 OTHERS GOVIND PRASAD TRIPATHI BRIJESH MISRA C.S.C. WRIA/263/2025 SRI GOPICHAND vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS ALOK KIRTI MISHRA C.S.C. WRIA/266/2025 RANJEET SINGH AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS CHANDRA BHANU SINGH C.S.C. WRIA/267/2025 RAMESH CHANDRA SAXENA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. U.P. AND 4 OTHERS PEEYUSH PANKAJ DILEEP KUMAR PATHAK AAYUSH PANKAJ TIWARI C.S.C. WRIA/270/2025 RAM JEE PRASAD GUPTA AND 20 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/271/2025 SABHAPATI YADAV AND 11 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO AND 3 OTHERS KARTIKEYA DWIVEDI C.S.C. WRIA/272/2025 DEV DUTT AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINACE GOVT. OF U.P. LKO. AND 5 OTHERS ANIT VISHAL SRIVASTAV SATYENDRA KUMAR MISRA DEVENDRA KUMAR SINGH C.S.C. WRIA/274/2025 DIWAKAR SINGH KUSHWAHA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. PRIN. SECY. HIGHER EDU. DEPTT. LKO AND 2 OTHERS SHIVAM SHARMA C.S.C. WRIA/277/2025 OM PRAKASH JADAUN AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS RAJESH KUMAR VERMA C.S.C. WRIA/279/2025 JAFAR MEHDI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS VIJAY KUMAR ASTHANA C.S.C. WRIA/284/2025 KOMAL RAM vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. OF APPOINTMENT AND PERSONNEL DEPTT. AND 3 OTHERS OM KUMAR C.S.C. WRIA/289/2025 RAJ PRASAD DWIVEDI AND 3 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS BIRENDRA NARAIN SHUKLA C.S.C. WRIA/293/2025 DURGA SHANKAR MISHRA AND 2 OTHERS vs ADDITIONAL CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS BIRENDRA KUMAR YADAV BALRAM YADAV AMIT KUMAR C.S.C. WRIA/294/2025 MANI RAM vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS SHOBH NATH PANDEY C.S.C. WRIA/295/2025 BHUPATI AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE U.P. GOVT. LKO. AND 5 OTHERS PANKAJ KUMAR SRIVASTAVA C.S.C. WRIA/298/2025 MOHD. MUBEEN KHAN vs STATE OF U.P. THRU. PRIN. SECY./ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS MOHD. SUHAIL ALI HASAN ISHRAQ FAROOQUI C.S.C. WRIA/299/2025 RAM AJORE vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS VINOD KUMAR SHUKLA C.S.C. WRIA/301/2025 SATGURU PRASAD GAUTAM vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. AND 4 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/302/2025 KAPIL DEO SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/303/2025 SUDAMA PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS SHOBH NATH PANDEY C.S.C. WRIA/304/2025 CHANDRA BHAN YADAV AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. HORTICULTURE GOVT. OF INDIA LKO. AND 3 OTHERS SANTOSH KR. YADAV WARSI DHEERAJ KUMAR YADAV ARJUN SINGH YADAV JITESH YADAV ANKUR YADAV C.S.C. WRIA/307/2025 JAI PRAKASH AGRAWAL AND 2 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. ANIMAL HUSBANDRY LKO. AND 6 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/316/2025 NARESH KUMAR BHATNAGAR AND 3 OTHERS vs THE STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. AND 3 OTHERS RAVI PRATAP SINGH C.S.C. WRIA/318/2025 GIRIJENDRA KUMAR SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LKO. AND 6 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/319/2025 GANGA SHARAN PATHAK AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF PRIN. SECY. FINANCE DEPTT. GOVT. OF U.P. LKO. AND 4 OTHERS KAUSHLENDRA VERMA C.S.C. WRIA/321/2025 PRAKASH CHANDRA GAUR AND 4 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. SECONDARY EDU. LKO. AND 4 OTHERS SUDAMA PRASAD PRASHANT SHUKLA C.S.C. WRIA/324/2025 SHRIPAL SINGH AND 24 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 22 OTHERS KAUSHLENDRA YADAV ARMENDRA PRATAP SINGH C.S.C. WRIA/325/2025 RAM SHABDA AND 38 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS BHANU DUTT DWIVEDI MONIKA DWIVEDI C.S.C. WRIA/328/2025 RAJESH KUMAR YADAV AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. SECONDARY EDUCATION U.P. LKO. AND 4 OTHERS PRASHANT SHUKLA SUDAMA PRASAD C.S.C. WRIA/332/2025 RAM AUTAR AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. OF U.P. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/334/2025 RAM GOVIND PANDEY vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. IRRIGATION AND WATER RESOURCES DEPTT. AND 4 OTHERS RUPA SINGH C.S.C. WRIA/336/2025 RAM SWAROOP AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 9 OTHERS SHIV NATH GOSWAMI C.S.C. WRIA/339/2025 AWADHESH KUMAR vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. REVENUE DEPTT. AND 5 OTHERS PRAMENDRA KUMAR SINGH C.S.C. WRIA/341/2025 ASHOK KUMAR AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/342/2025 VIRENDRA KUMAR SRIVASTAVA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS VINOD KUMAR SRIVASTAVA C.S.C. WRIA/343/2025 CHIT LAL AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND 5 OTHERS CHETAN KUMAR TIWARI PRABHAT KUMAR MISHRA DEEPMANI SHUKLA C.S.C. WRIA/344/2025 DR. SULTANUL HAQ AND 33 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE GOVT. LKO. AND 15 OTHERS PRABHAT KUMAR C.S.C. WRIA/346/2025 SRI GANESH PRASAD SHUKLA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RUPA SINGH C.S.C. WRIA/348/2025 BABU RAM CHAKRAVARTI @ B.R. CHAKRAVARTI vs STATE OF U.P. THRU. PRIN. SECY. FINANCE LKO. AND ANOTHER HARI PRASAD GUPTA DURGESH KUMAR VERMA C.S.C. WRIA/350/2025 SHIV KUMAR SINGH AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/354/2025 SHIV KUMAR TIWARI AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/355/2025 JALEEL AHMAD AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. SECONDARY EDU. GOVT. OF U.P. LKO. AND 6 OTHERS GYAN SAGAR GUPTA PRATIBHA GUPTA SHIVANI GUPTA C.S.C. ABHINEET JAISWAL WRIA/357/2025 RAMESH CHANDRA SHARMA AND 8 OTHERS vs THE STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS MANEESH KUMAR SINGH PRADEEP KUMAR NAVITA SHARMA C.S.C. RATNESH CHANDRA WRIA/358/2025 DAYA SHANKAR YADAV AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/363/2025 SHRI BADRI PRASAD TRIPATHI AND 6 OTHERS vs STATE OF U.P. THRU.ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RUPA SINGH C.S.C. WRIA/365/2025 JAY SINGH vs STATE OF U.P. THRU. CHIEF SECY. LKO. AND 3 OTHERS BIJAY RAJ VERMA C.S.C. WRIA/368/2025 DR. SHAMSHER BAHADUR SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. MED. HEALTH AND FAMILY WELFARE LKO. AND 8 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/371/2025 RAM DULAR PAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 3 OTHERS SATI PRASAD SINGH @ SATISH KUMAR SINGH C.S.C. WRIA/380/2025 PARMA NAND SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/381/2025 SHIV PRASAD KANAUJIYA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. U.P. FINANCE U.P. LKO. AND 5 OTHERS RAJEEV KUMAR DWIVEDI C.S.C. WRIA/387/2025 RAMESHWAR DAYAL AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS ADARSH KUMAR MAURYA MATAMBAR SINGH AMBRISH KUMAR RUPALI SRIVASTAVA SHUBHAM YADAV C.S.C. WRIA/391/2025 DR. RAM SAJIWAN SHUKLA AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. HIGHER EDU. GOVT. OF U.P. LKO. AND 5 OTHERS SMT. SUMAN LATA SINGH C.S.C. WRIA/392/2025 MANMOHAN VERMA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS DR. JINENDRA KUMAR JAIN AMIT PANDEY C.S.C. WRIA/395/2025 KAPIL DEO SINGH AND 26 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 8 OTHERS MANOJ KUMAR MISHRA DIVYA DWIVEDI SAMPURNANAND DWIVEDI BHAVYA DWIVEDI ANUBHAV AWASTHI RAJEEV MISHRA C.S.C. WRIA/406/2025 JITENDRA KUMAR AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS PRAVEEN KUMAR SAROJ KUMAR VERMA C.S.C. WRIA/408/2025 SURYA PRASAD MISHRA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS VIVEK PANDEY JAGRITI BARDHAN RAO PRABHAT NARAYAN SRIVASTAVA C.S.C. WRIA/414/2025 RAJ NARAYAN MISHRA AND 7 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS RAHUL SINGH MANSI SINGH C.S.C. WRIA/417/2025 MOHAMMAD MANSOR AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIF SECY. DEPT. FINANCE GOVT. LKO AND 6 OTHERS DHARMENDRA KUMAR TRIPATHI KIRTI RAWAT VIKAS PANDEY JYOTI SHUKLA C.S.C. WRIA/420/2025 PAWAN KUMAR SRIVASTAVA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 5 OTHERS RAJESH KUMAR SRIVASTAVA C.S.C. WRIA/422/2025 SURESH CHANDRA TIVARI AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 7 OTHERS ANIL KUMAR UPADHYAY DIKSHA TIWARI SAURABH UPADHYAY C.S.C. WRIA/423/2025 MOHAMMAD HANIF AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 2 OTHERS AMAR MANI TIWARI ALOK KUMAR GUPTA C.S.C. WRIA/424/2025 UDAY PRATAP SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 2 OTHERS ARVIND PRATAP SINGH C.S.C. WRIA/429/2025 DR. KUSUM SAXENA vs THE STATE OF U.P. THRU. PRIN. SECY. HIGHER EDUCATION AND 2 OTHERS LAXMI KANT PATHAK JYOTINDRA PRAKASH PATHAK C.S.C. WRIA/432/2025 RAM NIWAS VERMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. FINANCE DEPTT. GOVT. OF U.P. LKO. AND 4 OTHERS KAUSHLENDRA VERMA C.S.C. NEERAV CHITRAVANSHI WRIA/433/2025 SATISH CHANDRA DWIVEDI AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEFSECY. DEPTT. OF FINANCE LKO AND 6 OTHERS ANIL KUMAR UPADHYAY DIKSHA TIWARI SAURABH UPADHYAY C.S.C. WRIA/434/2025 SHYAM SHANKER SHUKLA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. SOCIAL WELFARE GOVT. OF U.P. LKO. AND 3 OTHERS PRANAV PANDEY C.S.C. WRIA/439/2025 SANTOSH KUMAR DIXIT AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 3 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/440/2025 MUSHIR KHAN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS DR.SURENDRA SINGH CHAUHAN ANIL KUMAR C.S.C. WRIA/441/2025 RANJEET SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS RUBY CHOUDHARY SHASHANK SINGH C.S.C. WRIA/442/2025 RAJPATI AND 19 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 8 OTHERS ANSHUMAN SINGH RATHORE RAJEEV KUMAR SRIVASTAVA C.S.C. WRIA/444/2025 DR. VIJAY KUMAR SHUKLA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. WRIA/448/2025 MOHAMMAD HANIF AND 15 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. MADHYAMIK EDUCATION DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/449/2025 SAROJ DEVI AND 17 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 2 OTHERS AMAR MANI TIWARI C.S.C. WRIA/450/2025 RAMESH KUMAR SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. AND 4 OTHERS RAJESH KUMAR SRIVASTAVA C.S.C. SHIVAM SHARMA WRIA/454/2025 SARASWATI PRASAD VERMA vs STATE OF U.P. THRU. ITS PRIN. SECY. DEPTT. OF FINANCE AND 3 OTHERS PRANAV PANDEY C.S.C. WRIA/460/2025 CHANDRA BHAN SINGH AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE U.P. LKO. AND 10 OTHERS PRABHAT KUMAR RAJENDRA PRASAD VERMA C.S.C. WRIA/462/2025 MARKANDEY SINGH AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/463/2025 BHIKKI SINGH AND 18 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 4 OTHERS SUDAMA PRASAD PRASHANT SHUKLA C.S.C. WRIA/469/2025 GRAMYA VIKAS MINISTERIAL ASSOCIATION LKO. THRU. ITS PRESIDENT AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. U.P. RURAL DEVELOPMENT DEPTT. U.P. LKO. AND 2 OTHERS HARISH CHANDRA C.S.C. WRIA/471/2025 SHARADA RANI AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS PRANAV PANDEY C.S.C. WRIA/472/2025 BHAJAN LAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS VIJAY KUMAR SRIVASTAVA C.S.C. WRIA/474/2025 ANIL KUMAR MATHUR vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS MAN MOHAN VINOD KUMAR C.S.C. WRIA/476/2025 DR.PUSHPA LATA SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS SAMARTH SAXENA AYUSH PRATAP SINGH CSC WRIA/477/2025 DWARIKA PRASAD vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS NAVEEN MISHRA MANISH KUMAR MISHRA CSC WRIA/479/2025 RANJEET vs STATE OF U.P. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 6 OTHERS KRISHNA MADHAV SHUKLA C.S.C. WRIA/480/2025 KARUNA SHANKER SINHA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS ASHOK KUMAR BHATNAGAR C.S.C. WRIA/487/2025 HARI BHAJAN SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. OF U.P. LKO. AND 4 OTHERS RAJESH KUMAR SRIVASTAVA C.S.C. WRIA/489/2025 NEELAM MISHRA vs STATE OF U.P. THRU. PRIN. SECY. FINANCE U.P. GOVT. LKO. AND 3 OTHERS RAMENDRA KUMAR DIXIT AJAY SHARMA C.S.C. WRIA/491/2025 ISH DUTTA MISHRA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 2 OTHERS MADHULIKA YADAV JYOTI GUPTA C.S.C. WRIA/492/2025 VINOD KUMAR KHANNA AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS MANOJ KUMAR MISHRA DIVYA DWIVEDI UTKARSH MISRA BHAVYA DWIVEDI SAMPURNANAND DWIVEDI C.S.C. WRIA/493/2025 KRISHNA PRATAP SINGH AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 8 OTHERS BHANU DUTT DWIVEDI C.S.C. RAN VIJAY SINGH UDAY VEER SINGH RISHABH TRIPATHI WRIA/494/2025 RAVI KUND SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS MANISH VAISH SHARAD KUMAR VERMA C.S.C. WRIA/495/2025 UMAKANT VERMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS ATUL VERMA RAJESH MISHRA C.S.C. WRIA/497/2025 RAM NARAYAN VERMA AND 2 OTHERS vs STATE OF U.P. THRU. ITS PRIN. SECY. DEPTT. OF FINANCE AND 3 OTHERS PRANAV PANDEY ANAND MISHRA C.S.C. NET RAM WRIA/498/2025 PARSHURAM @ PARSHURAM VERMA AND 15 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 6 OTHERS GYANODAY SHUKLA ALOK KUMAR SHUKLA C.S.C. UDAY VEER SINGH WRIA/500/2025 BAL KRISHAN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS VIKAS PANDEY C.S.C. WRIA/501/2025 SHYAM SUNDAR UPADHYAY AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. BASIC EDUCATION U.P. LKO. AND 4 OTHERS PRASHANT SHUKLA SUDAMA PRASAD C.S.C. WRIA/512/2025 ASHOK KUMAR KHATNANI AND 22 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. LKO AND 3 OTHERS RAJ PRIYA SRIVASTAVA HEMENDRA PRATAP C.S.C. WRIA/515/2025 KALIKA PRASAD TEWARI AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 6 OTHERS RAKESH KUMAR TRIPATHI PUNEET TRIPATHI SAKET KUMAR TRIPATHI C.S.C. SAVITRA VARDHAN SINGH WRIA/518/2025 RAM KRIPAL AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS PUTTAN SINGH C.S.C. UDAY VEER SINGH WRIA/522/2025 FATEH BAHADUR SINGH AND 2 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. ANIMAL HUSHBANDRY DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/525/2025 MOOL RAJ YADAV AND 5 OTHERS vs STATE OF U.P. THRU. ADDL.CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS DHIRENDRA PRATAP SINGH SHIVAM DUBEY C.S.C. WRIA/528/2025 SHAKEEL AHMAD AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LKO. AND 10 OTHERS SURESH KUMAR PANDEY C.S.C. WRIA/530/2025 RAJESH KUMAR AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS JAYANT PRATAP SINGH C.S.C. WRIA/532/2025 SHAMSUDDIN AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS PRANAV PANDEY C.S.C. RAN VIJAY SINGH NEERAV CHITRAVANSHI WRIA/534/2025 RAM AKBAL SINGH AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 8 OTHERS RAJ KUMAR SINGH C.S.C. WRIA/535/2025 BAHADUR LAL AND 27 OTHERS vs STATE OF U.P. THRU. ADDL. CHEIF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS ALOK KUMAR GUPTA PRADEEP AGRAWAL C.S.C. WRIA/536/2025 SURENDRA NATH SINGH AND 25 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/538/2025 LALTA PRASAD AND 15 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE SECTT. LKO AND 5 OTHERS ABHISHEK TIWARI SWARNIM TIWARI C.S.C. WRIA/539/2025 ANIL KUMAR SHUKLA AND 7 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. FINANCE CIVIL SECTT. LKO AND 3 OTHERS ARPAN PRAKASH SRIVASTAVA C.S.C. WRIA/540/2025 BADALOO PRASAD AND 7 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS SHAHBAZ SALAM SHAHID SALAM BABY NAAZ MOHAMMAD IRFAN KHAN C.S.C. WRIA/541/2025 RAMSAMUJH SINGH AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS SHAHID SALAM MOHD UMAIR ANSARI SWADHA KUMARI BABY NAAZ SHAHBAZ SALAM C.S.C. WRIA/542/2025 SHEETAL KUMAR SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS RAJESH KUMAR SRIVASTAVA C.S.C. GAURAV MEHROTRA WRIA/544/2025 SIYARAM SHUKLA AND 15 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/545/2025 MEWA LAL AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS PANKAJ KUMAR SHUKLA C.S.C. WRIA/546/2025 RAM BAHADUR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GVT. U.P. CIVIL SECTT. LKO AND 4 OTHERS PRAVEEN KUMAR SAROJ KUMAR VERMA C.S.C. WRIA/547/2025 V.C. NIWAS AND 15 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 2 OTHERS PRADEEP AGRAWAL C.S.C. WRIA/549/2025 RAMA KANT DWIVEDI AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. SECTT. LKO. AND 4 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/550/2025 SHIVA SHANKAR MISHRA vs STATE OF U.P. THRU. PRIN. SECY. LAW U.P. LKO. AND 4 OTHERS ANIL SINGH C.S.C. WRIA/551/2025 SUDHAKAR MOHAN AWASTHI AND 2 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. WRIA/559/2025 NANDLAL MISHRA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 5 OTHERS RAM NATH PANDEY PHOOL BADAN SINGH HARENDRA PRASAD SINGH HEMLATA VERMA RAHUL SRIVASTAVA C.S.C. WRIA/562/2025 JAGANNATH PRASD AND 5 OTHERS vs STATE OF U.P. THRU. PRIN. ADDL. SECY. DEPTT. FINANCE GOVT. LKO 5 OTHERS ANIL KUMAR UPADHYAY SAURABH UPADHYAY C.S.C. WRIA/564/2025 NAWAL KISHOR VERMA AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/565/2025 KAILASH CHAND AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS PRADEEP KUMAR SRIVASTAVA C.S.C. WRIA/566/2025 LATURI SINGH AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS PAWAN KUMAR PANDEY VITTAN C.S.C. WRIA/569/2025 KRISHNA KUMAR TIWARI AND ANOTHER vs STATE OF U.P THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS BINA KUMARI BAJPAI SANANDAN KUMAR MISRA C.S.C. WRIA/570/2025 MAHESH CHANDRA SHARMA AND 8 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE LKO. AND 7 OTHERS PRABHAT KUMAR C.S.C. NEERAV CHITRAVANSHI WRIA/572/2025 HARISH CHANDRA AND 18 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO. AND 8 OTHERS PRABHAT KUMAR C.S.C. WRIA/573/2025 BRAMHA DEEN SINGH AND 20 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 12 OTHERS VIRENDRA KUMAR DUBEY C.S.C. WRIA/576/2025 ARUN KANT SRIVASTAVA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS RAKESH KUMAR SINGH C.S.C. NEERAV CHITRAVANSHI PUNEET CHANDRA WRIA/578/2025 AKHTAR ALI BEG AND 61 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 12 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA AMAR MANI TIWARI C.S.C. NET RAM RAN VIJAY SINGH PRADEEP TIWARI RISHABH TRIPATHI PRASHANT KUMAR SINGH WRIA/579/2025 SHIV BHARAT AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 3 OTHERS ANURAG BAJPAI PALLAVI DIXIT C.S.C. WRIA/580/2025 UMESH CHANDRA SRIVASTAVA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. U.P. LKO. AND 4 OTHERS SHAHID SALAM BABY NAAZ MOHD UMAIR ANSARI SHAHBAZ SALAM SWADHA KUMARI C.S.C. WRIA/582/2025 DR. MADAN SINGH CHAUHAN AND OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF SECONDARY EDUCATION AND 5 OTHERS SMT. SUMAN LATA SINGH PUNEET TRIPATHI C.S.C. WRIA/584/2025 KUSHUM LATA PANDEY AND 16 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 3 OTHERS GANESH NATH MISHRA C.S.C. WRIA/590/2025 PRATAP NARAYAN DUBEY AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. SECY. FINANCE DEPTT. GOVT. LKO AND 3 OTHERS VAISHNAVI AWASTHI AKASH MISHRA C.S.C. WRIA/591/2025 BRAHMDEO SHARMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA MAYANK PANDEY ABHINAV SHUKLA C.S.C. WRIA/592/2025 BEER SAIN SINGH AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 10 OTHERS KAUSHLENDRA YADAV C.S.C. NEERAV CHITRAVANSHI AMARJEET SINGH RAKHRA WRIA/598/2025 RAJ NARAYAN PANDEY AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 6 OTHERS PANKAJ KUMAR SHUKLA C.S.C. SHAILENDRA SINGH RAJAWAT WRIA/601/2025 KRISHN KUMAR SINGH AND 33 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 10 OTHERS RAHUL SINGH AMAN DUBE MANSI SINGH C.S.C. WRIA/603/2025 SHYAMDAS AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 7 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA AMAR MANI TIWARI C.S.C. WRIA/609/2025 NANDA SINGH AND 63 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS AMAR MANI TIWARI ALOK KUMAR GUPTA C.S.C. WRIA/610/2025 VED PRAKASH UPADHYAY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE U.P. LKO. AND 2 OTHERS ASHISH MISHRA C.S.C. WRIA/613/2025 ZAKIR HUSAIN KHAN @ JAKIR HUSAIN KHAN vs STATE OF U.P. THRU. ADDL. CHIF DEPTT. FINANCE GOVT. LKO AND 2 OTHERS ABHISHEK UTKARSH MISRA C.S.C. WRIA/615/2025 RAM AWADH SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS CHANDRA SHEKHER PANDEY MAYANK PANDEY KAMLESH KUMAR SHUKLA ABHINAV SHUKLA C.S.C. WRIA/616/2025 SURESH KUMAR vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 2 OTHERS ASHISH MISHRA C.S.C. WRIA/620/2025 RAMESH CHANDRA PANDEY vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS ANIL KUMAR YADAV MANOJ KUMAR DEVANSH SINGH CHAUHAN C.S.C. WRIA/621/2025 SHREE NARAYAN SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/624/2025 KAMTA PRASAD MAURYA AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE U.P. LKO. AND 4 OTHERS ANIL KUMAR UPADHYAY SAURABH UPADHYAY DIKSHA TIWARI C.S.C. KUMAR AYUSH WRIA/626/2025 DR. UMASHANKER LAL SRIVASTAVA AND 17 OTHERS vs STATE OF U.P. THRU. SECY./ PRIN. SECY. DEPTT. OF AGRICULTURE EDUCATION AND RESEARCH AND 4 OTHERS SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. RAN VIJAY SINGH WRIA/627/2025 SURYA PAL ALIAS SURYA PAL MAURYA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS AJAY MADHAVAN C.S.C. WRIA/630/2025 RAGHU NATH SINGH vs STATE OF U.P. THRU. ITS PRIN. SECY. ADDL. CHIEF SECY. MEDICAL EDUCATION DEPTT. AND 4 OTHERS VIKAS PANDEY DINESHJA PATI TRIPATHI L C.S.C. SHUBHAM TRIPATHI WRIA/631/2025 MUHAR PAL SINGH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 6 OTHERS ASHWANI SINGH PAWAN KUMAR SINGH C.S.C. RAN VIJAY SINGH WRIA/633/2025 RAMESH KUMAR NARANG vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE, AND 4 OTHERS VISHVA NATH PRATAP SINGH C.S.C. NEERAV CHITRAVANSHI WRIA/636/2025 RAJARAM vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. GOVT. LKO AND 4 OTHERS SANTOSH KUMAR KANAUJIA C.S.C. WRIA/637/2025 RAMESH CHANDRA SRIVASTAVA AND ANOTHER vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS TANMAY KRISHNA SRIVASTAVA GARV SAXENA GOVIND KRISHNA SRIVASTAVA C.S.C. WRIA/638/2025 TEJ NARAYAN SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY, DEPTT. FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS BHANU DUTT DWIVEDI MONIKA DWIVEDI C.S.C. WRIA/640/2025 RAM NATH SINGH YADAV AND ANOTHER vs STATE OF U.P. THRU. ADL. CHIEF PRIN. SECY. FINANCE LKO. AND 4 OTHERS RAJ KUMAR UPADHYAYA (R.K.UPADHYAYA) C.S.C. WRIA/641/2025 MOHD. NASEER AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS M.P. RAJU C.S.C. WRIA/643/2025 MAHANAND SINGH AND 3 OTHERS vs STATE OF U.P . THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 6 OTHERS RAJESH KUMAR VERMA C.S.C. PUNEET CHANDRA NEERAV CHITRAVANSHI WRIA/647/2025 MOHAMMAD IDRIS vs STATE OF U.P. THRU. ADDL. PRIN. CHIEF SECY./PRIN. SECY. DEPTT. OF REVENUE LKO. AND 5 OTHERS VIJAY KUMAR MISHRA C.S.C. WRIA/648/2025 MANGAL PRASAD MISHRA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS SAURABH UPADHYAY ANIL KUMAR UPADHYAY DIKSHA TIWARI C.S.C. WRIA/651/2025 RAVINDER SINGH TAGORE AND 6 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ DILEEP KUMAR PATHAK AAYUSH PANKAJ TIWARI C.S.C. WRIA/652/2025 NAVIN KUMAR AND 24 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. IRRIGATION AND WATER RESOURCES DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/657/2025 RAM KUMAR SHARMA AND 12 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE DEPTT. U.P. LKO. AND 4 OTHERS JAGDAMBIKA PRASAD TRIPATHI INDRA JEET YADAV VISHWANATH PRASAD TRIPATHI C.S.C. WRIA/659/2025 PARAS NATH PANDEY vs STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 4 OTHERS AJAY MADHAVAN C.S.C. WRIA/661/2025 RAM KHELAWAN PAL AND ANOTHER vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 5 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/662/2025 GOPAL CHANDRA BAGCHI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 4 OTHERS SAKET TIWARI C.S.C. NEERAV CHITRAVANSHI WRIA/663/2025 HADI HASAN vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS MAHENDRA KUMAR SRIVASTAVA DEENBANDHU ARYA C.S.C. WRIA/664/2025 KALLAN PRASAD GUPTA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 5 OTHERS SURESH KUMAR PANDEY C.S.C. TUSHAR MITTAL WRIA/665/2025 KHAGGA RAM AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS RAJESH KUMAR VERMA C.S.C. WRIA/666/2025 LAL JI RAM VERMA @ LALJI RAM VERMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE CIVIL SECTT. LKO AND 4 OTHERS ANIL KUMAR YADAV MANOJ KUMAR DEVANSH SINGH CHAUHAN C.S.C. WRIA/668/2025 ANWAR SALMAN AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. FINANCE U.P GOVT. LKO. AND 3 OTHERS ADITYA VIKRAM SINGH ASIF ANEES SHEERAN MOHIUDDIN ALAVI INAM UDDIN AHMED C.S.C. WRIA/673/2025 MOHD. ZAHEER UL ISLAM AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. OF U.P. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/674/2025 RAMCHIJ vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS CHANDRA SHEKHER PANDEY ABHINAV SHUKLA MAYANK PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/680/2025 BHAGWATI PRASAD MISHRA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. PRIN. SECY. HEALTH DEPTT. GOVT. LKO AND 2 OTHERS VIRENDRA MISHRA C.S.C. WRIA/688/2025 BHULLAN RAM JAISWAR AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS M.P. RAJU C.S.C. WRIA/694/2025 SHRI MATA DEEN PATHAK AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS ROHIT KUMAR TRIPATHI NAVNEET UPADHEYAY POOJA SINGH ABHISHEK TRIPATHI C.S.C. WRIA/697/2025 KARTARAM SHUKLA AND ANOTHER vs STATE OF U.P THRU. ADDIL. CHIEF SECY. DEPTT. OF FINANCE GOVT. LKO. AND 5 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/698/2025 GANGA PRASAD AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. INSTITUTIONAL FINANCE DEPTT. LKO. AND 3 OTHERS SHIVAM SHARMA C.S.C. WRIA/699/2025 KISHAN LAL SHARMA AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 6 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/700/2025 SHIVANAND AND 8 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 9 OTHERS ANIL KUMAR YADAV KAUSHLENDRA YADAV MANOJ KUMAR C.S.C. WRIA/706/2025 RAM PYARE vs STATE OF U.P. THRU. ADDL. CHIEF PRIN. SECY. APPOINTMENT PERSONNEL DEPTT. LKO. AND 2 OTHERS OM KUMAR C.S.C. WRIA/707/2025 SURENDRA KUMAR SHUKLA AND ANOTHER vs STATE OF U.P. THRU. ADD. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 4 OTHERS VINOD KUMAR SINGH SADHANA YADAV C.S.C. WRIA/708/2025 BALESHWAR LAL SRIVASTAVA AND 8 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO AND 4 OTHERS ARUN PRAKASH SHUKLA ALOK SRIVASTAVA C.S.C. WRIA/712/2025 LALLOO RAM AND 25 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 3 OTHERS UTTAM KUMAR AWASTHI C.S.C. WRIA/713/2025 RAM LAKHAN AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS ADARSH KUMAR MAURYA AMBRISH KUMAR MATAMBAR SINGH SHUBHAM YADAV C.S.C. NET RAM WRIA/714/2025 ASHOK KUMAR SINGH AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS ASHISH RAMAN MISHRA C.S.C. NEERAV CHITRAVANSHI WRIA/715/2025 SURESH CHANDRA PANDEY vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS ANAND KUMAR SHARMA AAKASH RAI VAIBHAV SHARMA C.S.C. WRIA/718/2025 RAMESHWAR PRASAD PANDEY AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 3 OTHERS MANOJ KUMAR AWASTHI C.S.C. WRIA/723/2025 RAM PRASAD VERMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY, DEPTT. FINANCE LKO. AND 3 OTHERS CHANDRA BHANU SINGH SRI NIWAS JAISWAL C.S.C. KUMAR AYUSH WRIA/726/2025 BAJI NATH AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS RAJESH KUMAR SRIVASTAVA KHUSBOO SHARMA C.S.C. WRIA/727/2025 RAM ABHILASH GAUD vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE LKO. AND 4 OTHERS ALOK KUMAR TRIPATHI C.S.C. WRIA/731/2025 SURESH KUMAR SINGH vs STATE OF U.P. THRU. PRIN. SECY./ ADDL. CHIEF SECY. STATE TAX AND REGISTRATION DEPTT. AND 3 OTHERS BIRENDRA KUMAR YADAV AMIT KUMAR BALRAM YADAV C.S.C. WRIA/734/2025 RAMBABU AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS BIRENDRA KUMAR YADAV MANOJ KUMAR YADAV AMIT KUMAR C.S.C. WRIA/735/2025 MUSABBAR KHAN vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 5 OTHERS ANIL KUMAR YADAV MANOJ KUMAR DEVANSH SINGH CHAUHAN C.S.C. WRIA/740/2025 SURYA NATH YADAV AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. AJAI KUMAR RAI WRIA/745/2025 RAM GOPAL MAURYA AND ANOTHER vs STATE OF U.P. THRU. PRIN. SECY. BAL VIKAS EVAM PUSHTAHAR DEPTT. LKO. AND 3 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/747/2025 KAILASH NARAYAN vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS ATUL VERMA RAJESH MISHRA C.S.C. WRIA/751/2025 RAM NARESH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS PRADYUMN SHUKLA ARVIND MISHRA C.S.C. WRIA/752/2025 MOHD. ISRAIL KHAN @ MOHD. ISRAIL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 5 OTHERS DIWAKAR SINGH KAUSHIK C.S.C. WRIA/756/2025 DR. AMRIT LAL KANAUJIA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS GIBRAN AKHTAR KHAN C.S.C. WRIA/757/2025 PARMATMA PRASAD TRIPATHI AND 2 OTHERS vs STATE OF U.P. THRU. SECY. BASIC EDU. LKO. AND 4 OTHERS ARUN PRAKASH SHUKLA ALOK SRIVASTAVA C.S.C. PRASHANT KUMAR SINGH WRIA/758/2025 SURENDRA KUMAR VERMA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LKO. AND 5 OTHERS ADARSH KUMAR MAURYA AMBRISH KUMAR SHUBHAM YADAV C.S.C. WRIA/761/2025 VIRENDRA KUMAR SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 2 OTHERS RAKESH KUMAR SINGH C.S.C. NEERAV CHITRAVANSHI RAN VIJAY SINGH WRIA/768/2025 CHANDRA PAL AND 12 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE GOVT. OF U.P. LKO. AND 11 OTHERS ANURAG SRIVASTAVA C.S.C. WRIA/770/2025 MUNISH KUMAR SHARMA AND 8 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS I.M. PANDEY IST AJEET VERMA C.S.C. WRIA/772/2025 MAHESH KUMAR @ MAHESH KUMAR GUPTA AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 2 OTHERS SUBHAS CHANDRA PANDEY C.S.C. WRIA/773/2025 PARMATMA PRASAD AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. PRIN. SECY. IRRIGATION DEPTT. LKO AND 5 OTHERS ANAND MANI TRIPATHI ANURAG TRIPATHI C.S.C. WRIA/776/2025 SHRI PATI PANDEY AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/777/2025 KAILASH CHANDRA SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS DINESH KUMAR SRIVASTAVA C.S.C. WRIA/778/2025 KALPANA SRIVASTAVA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS DILEEP KUMAR PATHAK PEEYUSH PANKAJ C.S.C. WRIA/780/2025 RAM BAHADUR YADAV AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE U.P. LKO. AND 4 OTHERS SOMESH TRIPATHI C.S.C. WRIA/781/2025 SOHAN BIR SINGH AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 5 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/782/2025 TRIBHUWAN NATH MISHRA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 6 OTHERS ALOK KUMAR SHUKLA C.S.C. WRIA/783/2025 HORI LAL AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS BHANU DUTT DWIVEDI C.S.C. RAN VIJAY SINGH WRIA/785/2025 SHAMIM UDDIN KHAN AND 29 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. MADHYAMIK EDUCATION DEPTT. AND 6 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/787/2025 SRI VIRENDRA SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. AND 3 OTHERS RUPA SINGH C.S.C. WRIA/788/2025 RAM CHANDRA SHAKYA @ RAMCHANDRA SHAKYA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS ALOK KUMAR SHUKLA C.S.C. WRIA/789/2025 RAJENDRA KUMAR AND 12 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 15 OTHERS KAUSHLENDRA YADAV C.S.C. WRIA/790/2025 RADHA RAMAN GAUTAM AND 29 OTHERS vs STATE OF U.P. THROUGH ITS PRINCIPAL SECRETARY, DEPARTMENT OF FINANCE, LUCKNOW AND 3 OTHERS SAJJAD HUSAIN C.S.C. WRIA/791/2025 MAIKULAL MAURYA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS ADARSH KUMAR MAURYA AMBRISH KUMAR SHUBHAM YADAV C.S.C. RISHABH TRIPATHI WRIA/792/2025 ANGNU LAL AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 5 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/818/2025 DR. RAJENDRA PRATAP SINGH AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE U.P. LKO. AND 3 OTHERS SATYENDRA KUMAR TIWARI AKHILESH SINGH CHAUHAN C.S.C. WRIA/852/2025 LAXMI KISHORE DIXIT vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS JAY NARAYAN MISHRA GOVIND KUMAR SANDEEP RAWAT C.S.C. C.S.C. WRIA/853/2025 SRI ASHOK KUMAR UPADHYAY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS KAUSHALENDRA K. TRIPATHI RUPA SINGH DHARMESH KUMAR DWIVEDI C.S.C. WRIA/865/2025 ASHFAQ AHMAD AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. FINANCE LKO. AND 4 OTHERS RAJ KUMAR UPADHYAYA (R.K.UPADHYAYA) AJEET KUMAR DWIVEDI C.S.C. WRIA/876/2025 RAM DULARE TIWARI AND 7 OTHERS vs STATE OF U.P. THRU. ADDL CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 6 OTHERS VIKAS PANDEY C.S.C. WRIA/879/2025 SHRI KRISHN @ SHRI KRISHNA SHUKLA @ SHRI KRISHNA SHUKLA AND 2 OTHERS vs STATE OF U.P THRU. PRIN. SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS PRANAV PANDEY ANAND MISHRA C.S.C. NET RAM WRIA/897/2025 RAM RATAN SHUKLA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS VIKAS PANDEY C.S.C. WRIA/905/2025 KANHAIYA AND 14 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 9 OTHERS VIKAS PANDEY ASHOK AGNIHOTRI C.S.C. RAN VIJAY SINGH AMARJEET SINGH RAKHRA NEERAV CHITRAVANSHI WRIA/912/2025 RAJESHWAR PRASAD SRVASTAVA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CIEF SECY. DEPTT. FINANCE GOVT. LKO AND 7 OTHERS PRADEEP AGRAWAL AMAR MANI TIWARI ALOK KUMAR GUPTA C.S.C. AMARJEET SINGH RAKHRA NEERAV CHITRAVANSHI WRIA/914/2025 JANARDAN TIWARI AND 5 OTHERS vs ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS KESHAV RAM PANDEY ARUN KUMAR PANDEY C.S.C. WRIA/922/2025 SURENDRA KUMAR AND 18 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS VIKAS KUMAR AGRAWAL HIMANSHU SHUKLA C.S.C. RAN VIJAY SINGH WRIA/923/2025 GIRISH CHANDRA SRIVASTAVA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE, LKO. AND 5 OTHERS MANOJ KUMAR MISHRA DIVYA DWIVEDI BHAVYA DWIVEDI SAMPURNANAND DWIVEDI VINAYAK TIWARI C.S.C. AKHILESH KUMAR SRIVASTAVA WRIA/927/2025 SUMAN MEHROTRA AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS PRADEEP AGRAWAL ALOK KUMAR GUPTA C.S.C. WRIA/931/2025 RAJ BAKS SINGH AND ANOTHER vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS AMIT SRIVASTAVA C.S.C. PRASHANT KUMAR SINGH WRIA/945/2025 USHA SINGH vs STATE OF U.P. THRU. PRIN./ADDL. CHIEF SECY. DEPTT. OF HIGHER EDU. LKO. AND 3 OTHERS KSHEMENDRA SHUKLA C.S.C. WRIA/950/2025 RAM PRAKASH TEWARI AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS SHESH NARAIN PANDEY C.S.C. WRIA/951/2025 RAM PRATAP SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS AJAY MADHAVAN C.S.C. WRIA/953/2025 MOHAMMAD NAJEEB vs STATE OF U.P. THRU. PRIN. SECY./ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS MOHD. SUHAIL ISHRAQ FAROOQUI ALI HASAN C.S.C. WRIA/966/2025 DROPADI DEVI @ DROPADI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE, LKO. AND 5 OTHERS VIKAS SHARMA JAYVEER RAJPUT C.S.C. RAN VIJAY SINGH NET RAM WRIA/973/2025 RAMAUTAR SHARMA AND 49 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 13 OTHERS VIRENDRA KUMAR DUBEY C.S.C. RAN VIJAY SINGH WRIA/975/2025 JASVANT LAL AND 7 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. RAN VIJAY SINGH WRIA/989/2025 RAMKUMAR MISHRA @ RAM KUMAR MISHRA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS HARI KANT C.S.C. RISHABH TRIPATHI WRIA/990/2025 SMT. URMILA PANDEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS LALENDRA PRATAP SINGH C.S.C. WRIA/991/2025 RAM BHULAVAN AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS KULDEEP SINGH KALHANS C.S.C. UDAY VEER SINGH WRIA/994/2025 RAJA RAM AND ANOTHER vs STATE OF U.P. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. LKO AND 4 OTHERS RATNESH TRIVEDI C.S.C. NEERAV CHITRAVANSHI RAN VIJAY SINGH WRIA/1018/2025 SHIV SHANKAR SINGH AND ANOTHER vs STATE OF U,P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS MANOJ KUMAR AWASTHI C.S.C. WRIA/1019/2025 GANGA VISHNU MISHRA @ GANGA VISHNU vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 4 OTHERS ADITYA KUMAR BAJPAI AJIT SHUKLA C.S.C. WRIA/1021/2025 SHYAM SINGH AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. URBAN DEVELOPMENT DEPTT. LKO AND 3 OTHERS SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. WRIA/1029/2025 SARJU PRASAD PANDEY AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS JITENDRA KUMAR PANDEY ANKIT PANDEY C.S.C. WRIA/1031/2025 AVDHESH KUMAR MISHRA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPPT. FINANCE GOVT. U.P. LKO AND 3 OTHERS RAM CHARITRA PANDEY SHASHANK PANDEY C.S.C. WRIA/1034/2025 ONKAR RAI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. GOVT. OF U.P. LKO. AND 4 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. RAN VIJAY SINGH NEERAV CHITRAVANSHI WRIA/1042/2025 DR. JANARDAN UPADHYAY AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 6 OTHERS AMIT SRIVASTAVA C.S.C. TUSHAR MITTAL WRIA/1043/2025 RAM YAGYA MISHRA AND 4 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. CHIEF SECY. DEPTT. OF BASIC EDUCATION AND 5 OTHERS RAM KRISHNA PRATAP SINGH C.S.C. UDAY VEER SINGH WRIA/1046/2025 DR. RAM MANOHAR YADAV vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 4 OTHERS JAI RAM SINGH YADAV GIRJA PRASAD SINGH C.S.C. WRIA/1060/2025 SURENDRA KUMAR BAJPAI AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 5 OTHERS DWIJENDRA MISHRA C.S.C. WRIA/1064/2025 RAM CHANDRA SINGH vs STATE OF U.P. THRU. PRIN. SECY. ENERGY LKO AND 4 OTHERS VINAY MISRA C.S.C. RAN VIJAY SINGH WRIA/1065/2025 RAJ BAHADUR SINGH AND 10 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS HARI PRASAD GUPTA DURGESH KUMAR VERMA C.S.C. NEERAV CHITRAVANSHI AMARJEET SINGH RAKHRA WRIA/1069/2025 HARIHAR SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 5 OTHERS UMESH PRATAP SINGH BRIJ MOHAN SINGH C.S.C. RAN VIJAY SINGH WRIA/1086/2025 RAJENDRA PRASAD JAIN AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. SECDY. EDUCATION LKO. AND 5 OTHERS ARVIND KUMAR KANAUJEA C.S.C. WRIA/1088/2025 RAM PYARE DWIVEDI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 4 OTHERS RAJ KUMAR SINGH C.S.C. WRIA/1116/2025 NARENDRA DEV TIWARI AND ANOTHER vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. AND 3 OTHERS SURESH CHANDRA TIWARI SHILPI TIWARI C.S.C. WRIA/1123/2025 KRISHNADEV MISHRA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 5 OTHERS KRISHNA MADHAV SHUKLA C.S.C. PRASHANT KUMAR SINGH WRIA/1124/2025 BRIJRAJ YADAV AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. AND 4 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. AJAI KUMAR RAI WRIA/1136/2025 RAM NAVAL SHAHI AND 18 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF PRIN. SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 6 OTHERS HARI OM SINGH C.S.C. WRIA/1149/2025 RAMESH CHANDRA SRIVASTAVA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS MANEESH KUMAR SINGH PRADEEP KUMAR NAVITA SHARMA C.S.C. RATNESH CHANDRA WRIA/1163/2025 JAGDAMBA PRASAD PANDEY AND 2 OTHERS vs STATE OF U.P. THRU. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS SURYA KUMAR C.S.C. WRIA/1168/2025 GOKARAN NATH AND OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 5 OTHERS SHIVANSH SHUKLA C.S.C. SHIVAM SHARMA WRIA/1182/2025 PREM CHANDRA AND 4 OTHERS vs THE STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT OF FINANCE GOVT. OF U.P. LKO. AND 7 OTHERS ANIL KUMAR UPADHYAY DIKSHA TIWARI SAURABH UPADHYAY C.S.C. WRIA/1230/2025 AMAR NATH TRIPATHI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. AND 4 OTHERS SACHIN KUMAR MISHRA RISHI RAJ MISHRA C.S.C. WRIA/1240/2025 DR. SURYA PRAKASH SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS LALENDRA PRATAP SINGH C.S.C. WRIA/1254/2025 BAIJNATH SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 5 OTHERS DR. SUNIL KUMAR MAHENDRA KUMAR RAWAT C.S.C. WRIA/1256/2025 BAL KRISHNA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO AND 3 OTHERS SUMAN PANDEY C.S.C. NEERAV CHITRAVANSHI WRIA/1263/2025 SUBHADRA DEVI AND 16 OTHERS vs STATE OF U.P. THRU. ADDTI. CHIEF SECY. DEPTT. OF FINANCE AND 5 OTHERS SHIVANSH SHUKLA C.S.C. SHIVAM SHARMA WRIA/1274/2025 VIDYAPATI SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF SECONDARY EDUCATION LKO. AND 8 OTHERS PAWAN KUMAR SINGH C.S.C. ABHINEET JAISWAL WRIA/1275/2025 BABU LAL MISHRA AND 9 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS ARVIND PRATAP SINGH C.S.C. UDAY VEER SINGH WRIA/1288/2025 USHA SETHI AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS M.P. RAJU C.S.C. WRIA/1297/2025 UMA NATH TRIPATHI AND 3 OTHERS vs STATE OF U.P. THRU. SECY. BASIC EDUCATION LKO. AND 5 OTHERS ALOK SRIVASTAVA C.S.C. WRIA/1309/2025 KESHAV PRASAD YADAV vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. OF U.P. LKO AND 3 OTHERS MOHAMMAD NAUMAN C.S.C. WRIA/1319/2025 RADHESHYAM SHUKLA AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 8 OTHERS ALOK KR. MISRA AJEET KUMAR MISHRA C.S.C. NEERAV CHITRAVANSHI RAN VIJAY SINGH WRIA/1332/2025 RAMBAHADUR AND 12 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS BHANU DUTT DWIVEDI C.S.C. RAN VIJAY SINGH WRIA/1373/2025 OM PRAKASH MISHRA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LKO. AND 6 OTHERS VINOD KUMAR SRIVASTAVA C.S.C. WRIA/1378/2025 BRAJNATH TRIPATHI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LKO. AND 2 OTHERS CHANDRA SHEKHER PANDEY MAYANK PANDEY KAMLESH KUMAR SHUKLA C.S.C. WRIA/1390/2025 BUDHI RAM AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE U.P. LKO. AND 3 OTHERS ASHISH MISHRA C.S.C. PRASHANT KUMAR SINGH WRIA/1417/2025 RAM KHELAVAN YADAV AND OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. FINANCE AND 14 OTHERS PRABHAT KUMAR C.S.C. WRIA/1419/2025 HANUMAN PRASAD TIWARI AND 9 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS BADRI PRASAD SINGH NITIN PADMESH MISHRA C.S.C. NEERAV CHITRAVANSHI WRIA/1422/2025 BHISHM PRASAD YADAV AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS RAJ PRIYA SRIVASTAVA AMBUJ KUMAR C.S.C. WRIA/1424/2025 AMAR NATH SINGH AND 22 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 5 OTHERS SATYENDRA SINGH VINOD TRIPATHI C.S.C. PUNEET CHANDRA WRIA/1474/2025 RAM MOHAN SHUKLA AND 8 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. MADHYAMIK EDU. LKO AND 3 OTHERS ANUMESH MISHRA LAKHI RAM BADONI RAVENDRA PRATAP SINGH C.S.C. WRIA/1475/2025 RAM ASHRAY SHARMA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 7 OTHERS MANOJ KUMAR MISHRA SAMPURNANAND DWIVEDI DIVYA DWIVEDI PIYUSH TRIPATHI BHAVYA DWIVEDI C.S.C. RAN VIJAY SINGH WRIA/1478/2025 DR. HARI SHANKER MISRA AND 6 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. FINANCE U.P. GOVT. LKO. AND 2 OTHERS AMIT KUMAR SINGH AKASH VIKRAM C.S.C. WRIA/1517/2025 TULAI RAM @ TULAI RAM YADAV AND 15 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS ASHUTOSH DHAR DUBEY ROSHANI PANDEY C.S.C. RAVI PRAKASH YADAV WRIA/1550/2025 TEJ PAL SINGH AND 3 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. SECONDARY EDUCATION DEPTT. LKO. AND 4 OTHERS SUSHIL KUMAR PATHAK C.S.C. WRIA/1594/2025 BRAHMA MISHRA AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF SECONDARY EDU. LKO. AND 3 OTHERS SANDEEP KUMAR YADAV ABHAY PRATAP YADAV ASHISH KUMAR GUPTA C.S.C. WRIA/1614/2025 VISHWNATH MISHR AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 2 OTHERS RAHUL SINGH MANSI SINGH C.S.C. WRIA/1617/2025 JAGANNATH PRASAD SHUKLA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS ROSHANI PANDEY ASHUTOSH DHAR DUBEY C.S.C. RAVI PRAKASH YADAV WRIA/1633/2025 HARI SHANKAR SINGH AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/1635/2025 RAM DEV SINGH AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 2 OTHERS CHANDRA SHEKHER PANDEY KAMLESH KUMAR SHUKLA MAYANK PANDEY ABHINAV SHUKLA C.S.C. WRIA/1636/2025 SHRI RAM MURAT AND 26 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 3 OTHERS ADITYA NARAYAN YADAV C.S.C. WRIA/1639/2025 ARVIND KUMAR TIWARI AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS PAWAN KUMAR SINGH C.S.C. NEERAV CHITRAVANSHI WRIA/1660/2025 VINAY KUMAR SAXENA AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 8 OTHERS M.P. RAJU C.S.C. NEERAV CHITRAVANSHI WRIA/1687/2025 DHRUVA NARAYAN DUBEY AND 59 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. MADHYAMIK EDUCATION DEPTT. LKO. AND 6 OTHERS RAKESH KUMAR SINGH C.S.C. WRIA/1696/2025 VIJAY SHANKAR SHUKLA AND 11 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. AGRICULTURE EDU. RESEARCH GOVT. OF U.P. LKO. AND 4 OTHERS SANANDAN KUMAR MISRA BINA KUMARI BAJPAI C.S.C. RAN VIJAY SINGH WRIA/1712/2025 DHIRENDRA KUMAR SRIVASTAV AND 5 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF SECONDARY EDU. LKO. AND 5 OTHERS NEERAJ KUMAR SAXENA GAURAV SAXENA RISHI SAXENA ARPIT CHAUDHARY JAYADITYA RAI C.S.C. WRIA/1756/2025 HARSH BAHADUR SINGH AND 6 OTHERS vs STATE OF U.P THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO 5 OTHERS SURESH KUMAR PANDEY C.S.C. RAN VIJAY SINGH SHAILENDRA SINGH RAJAWAT WRIA/1780/2025 SHIV SHARAN AGNIHOTRI AND 2 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS ANIL KUMAR UPADHYAY DIKSHA TIWARI SAURABH UPADHYAY C.S.C. ABHINAV SINGH WRIA/1818/2025 DEV MANI MISHRA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS SURESH CHANDRA TIWARI C.S.C. WRIA/1837/2025 SRI TARA CHAND vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. LKO. AND 3 OTHERS RUPA SINGH C.S.C. NEERAV CHITRAVANSHI WRIA/1841/2025 PRAHALAD AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO. AND 4 OTHERS SUNIL KUMAR C.S.C. SHAILENDRA SINGH RAJAWAT WRIA/1853/2025 BABURAM DUBEY vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS AMIT SRIVASTAVA C.S.C. WRIA/1967/2025 SHIV KUMAR SINGH AND 8 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. BASIC EDUCATION DEPTT. LKO. AND 9 OTHERS RAKESH KUMAR SINGH C.S.C. ABHINAV SINGH RAN VIJAY SINGH KUMAR AYUSH PRADEEP TIWARI WRIA/2009/2025 DINESH CHANDRA MISHRA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS ANIL KUMAR YADAV MANOJ KUMAR DEVANSH SINGH CHAUHAN C.S.C. NEERAV CHITRAVANSHI WRIA/2105/2025 RAM ANUHAR MISHRA AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS KULDEEP SINGH KALHANS C.S.C. UDAY VEER SINGH WRIA/2133/2025 SONE SHANKAR SAVITA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. GOVT. OF U.P. LKO. AND 4 OTHERS PRAVEEN KUMAR SAROJ KUMAR VERMA C.S.C. WRIA/2153/2025 SURENDRA SINGH TOMAR AND 4 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. WRIA/2170/2025 DR. SHARAD CHANDRA SAXENA AND 12 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 7 OTHERS VIKAS SRIVASTAVA BAKHSHI C.S.C. RAJESH TEWARI WRIA/2243/2025 RAFIQUE AHMAD AND 18 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE OF U.P. LKO AND 3 OTHERS VIMAL KISHOR SINGH C.S.C. NET RAM WRIA/2274/2025 SHYAM MOHAN SAXENA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 3 OTHERS HARI SHANKER TEWARI AJAY TIWARI C.S.C. WRIA/2291/2025 GOPI KRISHNA @ GOPI KRISHNA GUPTA AND 16 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 8 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. RAN VIJAY SINGH WRIA/2308/2025 RAM ROOP RAM vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS PANKAJ KUMAR PANDEY C.S.C. NEERAV CHITRAVANSHI WRIA/2318/2025 RAJ KISHOR DUBEY AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE LKO AND 3 OTHERS SADHU SHARAN CHAUBEY ABHA SRIVASTAVA RAJESH KUMAR SINGH C.S.C. WRIA/2338/2025 SURESH KUMAR SHUKLA AND 19 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. BASIC EDUCATION LKO. AND 6 OTHERS SANJAY KUMAR SRIVASTAVA AKSHAT KUMAR C.S.C. WRIA/2352/2025 CHHOTE LAL AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS VIKAS PANDEY RAHUL AMBEDKAR ASHOK AGNIHOTRI C.S.C. NEERAV CHITRAVANSHI WRIA/2381/2025 AZIZ AHMAD AND 5 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. DEPTT. FINANCE LKO. AND 3 OTHERS ARPAN PRAKASH SRIVASTAVA C.S.C. NEERAV CHITRAVANSHI WRIA/2405/2025 HARINAM SHANKAR SHUKLA @ HARINAM SHANKER SHUKLA AND 6 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO AND 11 OTHERS PAWAN KUMAR SINGH C.S.C. WRIA/2497/2025 YASAVANT LAL AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS BHANU DUTT DWIVEDI MONIKA DWIVEDI C.S.C. WRIA/2512/2025 MATA PRASAD MISHRA AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS ANJANI NATH KHARE HIMANSHU KUMAR BACHHIL C.S.C. RAN VIJAY SINGH NEERAV CHITRAVANSHI WRIA/2513/2025 SERVESH CHANDRA GUPTA AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 3 OTHERS RAJ PRIYA SRIVASTAVA C.S.C. WRIA/2546/2025 BIKAU PRASAD vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 5 OTHERS JANENDRA KUMAR VERMA C.S.C. WRIA/2560/2025 SITA RAM MAURYA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS PRAHLAD MAURYA C.S.C. WRIA/2561/2025 KRISHNA SRIVASTAVA vs STATE OF U.P. THRU. PRIN. SECY. MEDICAL GOVT. OF U.P. LKO. AND 4 OTHERS VAIBHAV RAJ YOGESH YADAV C.S.C. WRIA/2575/2025 FEKOO AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS HARI OM SINGH C.S.C. WRIA/2577/2025 RAMJEET YADAV AND 10 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 5 OTHERS RAVINDRA KUMAR YADAVA C.S.C. WRIA/2646/2025 MANOHAR LAL AND 64 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS AMAR MANI TIWARI ALOK KUMAR GUPTA C.S.C. WRIA/2649/2025 RAM NIDHI GUPTA AND ANOTHER vs STATE OF U.P. THRU. SECY. ENERGY DEPTT. LKO. AND 6 OTHERS ASHOK KUMAR MISHRA PANKAJ KUMAR C.S.C. AMARJEET SINGH RAKHRA NEERAV CHITRAVANSHI WRIA/2705/2025 RAJENDRA BAHADUR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO. AND 4 OTHERS AMIT SRIVASTAVA C.S.C. SHAILENDRA SINGH RAJAWAT WRIA/2734/2025 JAG JEEVAN LAL VERMA AND 12 OTHERS vs ADDL CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS SHARVAN KUMAR PANDEY PRASHANT KUMAR MISHRA C.S.C. WRIA/2759/2025 LAXMI NARAYAN PAL @ LAXMI NARAIN PAL AND 3 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. LKO AND 2 OTHERS RAKESH KUMAR SINGH C.S.C. PUNEET CHANDRA NEERAV CHITRAVANSHI WRIA/2810/2025 JAGDISH PRASAD GUPTA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE SECTT. LKO AND 3 OTHERS PRAVEEN KUMAR SAROJ KUMAR VERMA C.S.C. RISHABH TRIPATHI WRIA/2896/2025 SAMPATI RAM vs STATE OF U.P. THRU. ITS SPECIAL SECY. SHIKSHA ANUBHAG-9 AND 6 OTHERS MAHESH CHANDRA SHUKLA C.S.C. SHAILENDRA SINGH RAJAWAT WRIA/2920/2025 LALLA SINGH AND 13 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE GOVT. OF U.P. LKO. AND 7 OTHERS JAYVEER RAJPUT AKHIL ANAND C.S.C. RAN VIJAY SINGH WRIA/2927/2025 RADHEY SHYAM GUPTA AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 6 OTHERS BHANU DUTT DWIVEDI C.S.C. WRIA/2943/2025 RAM SURAT MISHRA AND 11 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. DEPTT. OF FINANCE LKO. AND 6 OTHERS HARI OM SINGH C.S.C. WRIA/2999/2025 KANDHAI LAL YADAV AND 5 OTHERS vs ADDITIONAL CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 4 OTHERS BALRAM YADAVA C.S.C. WRIA/3105/2025 VANSH GOPAL vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LKO. AND 4 OTHERS KAPIL DEV CHAUBEY GAURAV SRIVASTAVA RAMESH PRASAD AWASTHI C.S.C. RISHABH TRIPATHI WRIA/3109/2025 GANGA TIWARI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 3 OTHERS KULDEEP SINGH KALHANS C.S.C. RAN VIJAY SINGH NEERAV CHITRAVANSHI WRIA/3132/2025 SATYAPAL AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 5 OTHERS ADARSH KUMAR MAURYA RUPALI SRIVASTAVA AMBRISH KUMAR ALKA RANI SHRAVAN KUMAR C.S.C. WRIA/3195/2025 UMESH CHANDRA PANDEY AND 4 OTHERS vs STATE OF U.P. THRU. PRIN. SECY. ENERGY LKO. AND 8 OTHERS ANURAG SRIVASTAVA NAVNEET AWASTHI C.S.C. NEERAV CHITRAVANSHI RAN VIJAY SINGH WRIA/3207/2025 VEERENDRA DEV ARYA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE ND 4 OTHERS BHANU DUTT DWIVEDI MONIKA DWIVEDI C.S.C. RAN VIJAY SINGH WRIA/3247/2025 HAJARI LAL VERMA vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS SANJAY KUMAR C.S.C. KUMAR AYUSH WRIA/3269/2025 MOHINI MISRA AND 8 OTHER vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS RAHUL SINGH MANSI SINGH C.S.C. WRIA/3279/2025 RAM CHANDRA SINGH AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE DEPTT. U.P. LKO. AND 3 OTHERS RAVI PRATAP SINGH C.S.C. WRIA/3282/2025 RAM CHARITRA CHAUVE AND ANOTHER vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS SUMAN PANDEY ALOK SINGH C.S.C. RAVI PRAKASH YADAV WRIA/3372/2025 RAM KRIPAL TIWARI vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. OF U.P. LKO. AND 5 OTHERS AMAR SINGH C.S.C. WRIA/3415/2025 RAM KEWAL CHAUHAN AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS KAUSHLENDRA YADAV C.S.C. SHUBHAM TRIPATHI WRIA/3437/2025 RAJARAM AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE U.P. LKO. AND 3 OTHERS SURESH CHANDRA TIWARI SHASHWAT PRATAP SINGH C.S.C. WRIA/3440/2025 SUDHIR SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 2 OTHERS KAPIL DEV MISHRA C.S.C. WRIA/3471/2025 JEET LAL SINGH vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS MANJEET SINGH BABU RAM SHUKLA C.S.C. WRIA/3503/2025 CHAMAN LAL SHARMA AND 17 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. FINANCE , LUCKNOW AND 11 OTHERS PRABHAT KUMAR C.S.C. WRIA/3522/2025 RADHESHYAM (RET. HEAD MASTER) AND 5 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT OF FINANCE AND 4 OTHERS ADARSH KUMAR MAURYA AMBRISH KUMAR ALKA RANI SHUBHAM YADAV RUPALI SRIVASTAVA C.S.C. SARVESH KUMAR DUBEY NET RAM WRIA/3524/2025 ASHOK KUMAR SRIVASTAVA AND 4 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 3 OTHERS VAIBHAV SHARMA ANAND KUMAR SHARMA AAKASH RAI C.S.C. RAN VIJAY SINGH WRIA/3606/2025 ASHOK KUMAR SINGH AND 13 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 4 OTHERS AMAR MANI TIWARI ALOK KUMAR GUPTA C.S.C. WRIA/3644/2025 RUNDHIR KUMAR SHUKLA AND 7 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS ALOK KUMAR TRIPATHI C.S.C. WRIA/3695/2025 PREM CHANDRA SINGH AND 5 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE, LKO. AND 3 OTHERS AMAR MANI TIWARI ALOK KUMAR GUPTA SAKSHAM AGARWAL C.S.C. WRIA/3721/2025 GHANSHYAM SINGH VERMA AND 8 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LUCKNOW AND 3 OTHERS I.M. PANDEY IST AJEET VERMA C.S.C. WRIA/4000/2025 MAHENDRA PRATAP MISHRA AND 4 OTHERS vs STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS SURESH CHANDRA TIWARI SHASHWAT PRATAP SINGH C.S.C. WRIA/4050/2025 RAM JEET VERMA AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS RAJNEESH MISHRA DWIJENDRA MISHRA C.S.C. PRASHANT KUMAR SINGH WRIA/4090/2025 KRISHNA NAND MISHR vs THE STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. DEPTT. OF FINANCE AND 3 OTHERS MANOJ KUMAR AWASTHI C.S.C. WRIA/4190/2025 NATTHU LAL AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO. AND 4 OTHERS BHANU DUTT DWIVEDI MONIKA DWIVEDI C.S.C. RAN VIJAY SINGH WRIA/4191/2025 KAMALA KANT TRIPATHI AND 14 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY./ PRIN. SECY. DEPTT. OF FINANCE LKO. AND 5 OTHERS HARI OM SINGH C.S.C. WRIA/4207/2025 RAMADHAR TRIPATHI AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE GOVT. LKO AND 4 OTHERS PAWAN KUMAR PANDEY RUPESH KUMAR SINGH ADITYA KUMAR C.S.C. PRASHANT KUMAR SINGH WRIA/4334/2025 SURENDRA KUMAR JACAB AND 2 OTHERS vs STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. FINANCE LKO. AND 4 OTHERS AND 4 OTHERS PRADEEP KUMAR SRIVASTAVA C.S.C. NEERAV CHITRAVANSHI RAN VIJAY SINGH WRIA/4748/2025 MUBEEN AHMAD AND ANOTHER vs STATE OF U.P. THROUGH ITS PRINCIPAL SECRETARY, DEPTT. OF FINANCE, AND 3 OTHERS SAJJAD HUSAIN C.S.C. WRIA/5246/2025 CHHAIL BEHARI LAL AND 3 OTHERS VS. STATE OF U.P. AND OTHERS RAKESH KUMAR SINGH NEERAV CHITRAVANSHI, RAN VIJAY SINGH, CSC WRIA/5273/2025 PARASNATH OJHA AND 4 OTHERS VS. STATE OF U.P. & OTHERS ALOK KUMAR TRIPATHI CSC Hon'ble Rajesh Singh Chauhan,J.
1. Heard Sri Pradeep Agarwal, learned counsel for the petitioners, Sri Kuldeep Pati Tripathi, learned Additional Advocate General assisted by Sri Alok Gupta, Advocate and Sri Vivek Shukla, learned Addl. C.S.C. for the State respondents.
2. Sri Agarwal has filed supplementary rejoinder affidavit, same is taken on record.
3. In this bunch of writ petitions mainly the Government Orders dated 23.7.1987 read with clarificatory Government Order dated 6.12.1990, clause IX of the Government Order dated 23.12.2016 and the Government Order dated 08.12.2008 have been assailed and the petitioners have prayed for restoration of commuted pension after expiry of 10 years 11 months or 11 years instead of 15 years ignoring the impugned directions issued in the impugned government orders.
4. This is the bunch of writ petitions having similar and identical question of law and facts, therefore, with the consent of learned counsel for the rival parties, all the writ petitions connected together and are being decided by a common judgment.
5. Mainly the grievance of all the petitioners in the bunch of writ petitions is that the concerning opposite parties are deducting the amont from the monthly pension for the period of 180 months (15 years) whereas the commutation amount paid at the time of retirement and the interest thereupon is fully recovered within a period of 131 months (10 years and 11 months) or 11 years at the most.
6. As per learned counsel for the petitioners when the amount deducted from the monthly pension in lieu of lump sum amount commuted at the time of retirement, multiplied with the restoration period i.e. 180 months (15 years) as stipulated in the U.P. Civil Pension (Commutation) Rules, 1941 and G.O. No. 3-1508/10-2008-308-97 dated 8.12.2008 issued by the Finance General, Section -3 of the State of U.P., then the value of recovered amount and interest thereon is much more than the commutation amount.
7. Learned counsel for the petitioner has stated that 15 years of restoration of commuted portion of pension had been fixed by the State when the life expectancy in India was comparatively much lower. The life expectancy was 57 years only whereas the retirement age was little bit higher than that. However, at present the average life expectancy in the country is about 70.42 years which is much more than the age of retirement on superannuation. The life expectancy of government employee is even higher than the life expectancy of population in general. Thus, on account of increased life expectancy and reduced mortality rate, 15 years of period of restoration is not sustainable and as such must be reduced from 15 years to 10 years 11 months or at the most 11 years.
8. Learned counsel for the petitioners have submitted that 8% rate of interest per annum w.e.f. 1.1.2006 for fixation of commutation factor (C.F.) is very high as compared to gratuity and Provident Fund (GPF) rate of interest is 7.1 % after 2020 and other government rates on deposits. The Reserve Bank of India repo rate was 6.5% as on December, 2008 and stared declining from 2019 on-wards to 4% and once again in 2023 as it was 6.5%. The mean rate of interest on the fixed deposits in the State Bank of India varies from 7% per annum to 7.5 % per annum.
9. The restoration of full pension after 15 years instead of 10 years and 11 months is resulting in unjust enrichment of the State at the expense / loss of senior citizens and it is contrary to the duty and responsibility of a welfare State to act a a 'Model Employer'.
10. Learned counsel for the petitioners have drawn attention of this Court towards R.A.-2 of rejoinder affidavit dated 17.3.2025 which is a photocopy of relevant chapter of the Vth Central Pay Commission along with commutation of pension to show that considering the aspect of commutation of pension thoroughly in the light of the judgment of constitutional courts the pay commission recommended that it would be reasonable to restore the commuted portion of pension after 12 years instead of 15 years as at present.
11. Learned counsel for the petitioners have also referred Annexure R.A.-3 which is the photocopy of Chapter III regarding commutation of pension of the Second National Judicial Pay Commission having committee of three eminent persons namely Justice P.V. Reddy, Former Judge, Supreme Court of India (Chairman), Justice R. Basant, Former Judge, High Court of Kerla (Member) and Sri Vinay Kumar Gupta, District Judge, Delhi (Member Secretary) showing conclusion thereof which reads as under :
"i. Restoration period of 12 years suggested by V CPC appears to be more than adequate. Infact as per the workings given by the Commission supra, it is seen that the lump sum paid in lieu of commutation stands recovered with interest rate of 8% p.a. within 11 years. Even after giving due allowance to unforeseen contingencies, prima facle, it is reasonable to conclude that the restoration ought to take place on the expiry of 12 years and not beyond that.
ii. Prima facie it appears that the judgment of Hon'ble Supreme Court rendered in the year 1986 [(1987) 1 SCC 142] has lost its relevance in the present day context and cannot be taken as a binding precedent for all time to come. There are certain general observations which were primarily meant to give a quietus to the issue of commutation at that point of time, keeping in view the offer made by the Central Government for the first time to confer the benefit of commutation and restoration of full pension after a certain period.
iii. The issue regarding the restoration period needs to be examined denovo after issue of notice to Government of India (Department of Pension and Pensioners' Welfare) and on consideration of the material placed before the Hon'ble Court."
12. Therefore, Sri Agarwal has submitted that even if the recommendation of Vth Central Pay Commission as well as of IInd National Judicial Pay Commission is considered on the positive notes, the commuted portion of pension should be restored after a period of 12 years reckoning from the actual date of commutation.
13. Per contra, learned counsel for the opposite parties have submitted that at the time of receiving the benefit of commutation of pension the employees were very much aware that the original penson would be restored after completion of 15 years, therefore, a binding contract comes into existence between the employee and the employer to that effect. Furtehr , having acquiesced to the commutation policy with open eyes, it is not open for retiring employee to contend a later that the period of restoration of full pension be reduced from 15 years to 10 years and 11 months or 11 years or 12 years.
14. Learned counsel for the opposite parties have stated that the aforesaid fact has been thoroughly considered by the Division Bench of this Court vide judgment and order dated 15.1.2025 in re: Writ-A No. 17819 of 2024 : Ashok Kumar Agarwal and 48 others vs. Union of India and others. For the convenience the order dated 15.1.2025 is being reproduced herein below :
"Petitioners are retired employees of Punjab National Bank. At the time of their superannuation, they availed of the benefit of commutation of part of their pension in terms of the applicable Service Regulations i.e. Punjab National Bank (Employee) Pension Regulation, 1995 (hereinafter referred to as the Regulations of 1995). The Pension Regulations clearly contemplated that in the event an employee avails benefit of commutation of pension, he would be entitled to lumpsum amount on the commutation of his giving up pension, upto 1/3rd of the pension. The Regulations of 1995 clearly contemplate that pension would be restored after a period of 15 years.
The petitioners contend that actual amount of deduction on account of 1/3rd reduction in the pension, due to commutation for a period of 10-11 years, would almost equalise the lumpsum amount paid on commutation, and therefore, the period of 15 years fixed for restoration of pension be reduced to 10 years. For such purposes, the petitioners lay challenge to Regulation 41(4) and 41(5) of the Regulations of 1995, which are reproduced hereinafter:
"(4) In the case of a pensioner eligible for superannuation pension or pension on voluntary retirement or premature retirement pension, no medical examination shall be necessary, if the application for commutation is made within one year from the date of retirement. However, if such a pensioner applies for commutation of pension after one year from the date of his retirement, the same will be permitted subject to medical examination;
Provided that in the case of an applicant who is in receipt of a provisional pension as in Regulation 46 and for whom pension in whole or in part on the finalisation of the departmental or judicial proceedings has been authorised, the period of one year referred to in this sub-regulation shall reckon from the date of issue of the orders consequent upon the finalisation of the departmental or judicial proceedings.
(5) An applicant who -
(i) retires on invalid pension under regulation 30 of these regulations; or
(ii) is in receipt of compassionate allowance under regulation 31 of these regulations; or
(iii) is compulsory retired by the Bank and is eligible for compulsory retirement pension under regulation 33 shall be eligible to commute a fraction of his pension subject to the limit specified in sub-regulation (1) after he has been declared fit by a medical officer approved by the bank."
In the writ petition, the petitioners have furnished detail in respect of lumpsum amount paid to the petitioners, consequent upon commutation of pension, as also the actual deduction made on account of 1/3rd reduction in their pension to submit that in fact the benefit extended by the bank, on account of commutation, gets equalised on the expiry of 10-11 years itself and therefore, the Service Regulations providing for restoration of pension upon expiry of 15 years, ought to be interfered with, by this Court and reduced to 10 years.
This petition is opposed by learned counsel for the respondent-Bank, who states that statutory Regulations clearly extend an offer/option to the retiring bank employee to avail receipt of lumpsum amount in lieu of giving up specified percent of pension on account of its commutation. Argument is that once the petitioners accept such offer/option and avail the benefit of receipt of lumpsum amount, it would not be open for the petitioners to question the term after which alone the pension gets restored.
We have heard Sri Pradeep Verma, learned counsel for the petitioners and Sri Ashok Bhatnagar, learned counsel for the respondent-Bank, and have perused the materials on record.
Clause 41 (1) to (3) of the statutory Regulations of 1995 are reproduced hereinafter:
"(1) An employee shall be entitled to commute for a lump sum payment of a fraction not exceeding one-third of his pension:
Provided that in respect of an employee who is governed by sub-regulation (5) of Regulation 3 of these regulations, the family of such employee shall also be entitled to commute for a lump sum payment a fraction not exceeding one- third of the pension admissible to the employee.
(2) An employee shall indicate the fraction of pension, which he desires to commute, and may either indicate the maximum limit of one-third pension or such lower limit, as he may desire to commute.
(3) if fraction of pension to be commuted results in fraction of rupee, such fraction of a rupee shall be ignored for the purpose of commutation."
Clause 41(4) contains reference to a table, which indicates the commutation amount as also the manner of its calculation. The table is followed with certain notes, which also highlight the manner in which the computation is to be carried out for the purposes of commutation. Clause 2 of the note is relevant and is reproduced hereinafter:
"(2) An employee who had commuted the admissible portion of pension is entitled to have the commuted portion of the pension restored after the expiry of a period of fifteen years from the date of commutation."
The provisions contained in the Reggivings about it, they could have sought appropriate clarification before accepting the offer. Once, the petitioners have acquiesced to the policy and accepted the offer, their subsequent attempt to resile or seek change in its computation would clearly be impermissible.
The writ petition lacks merit and is, accordingly, dismissed.
The view taken by us clearly finds support from the adjudication made by the Supreme Court in "Common Cause", A Registered Society And Others Vs. Union of India, (1987) 1 Supreme Court Cases, 142, R. Gandhi Vs. Union of India And Others, (1999) 8 SCC 106 as well the judgment of Delhi High Court in Forum Retired IPS Officers (FORIPSO) Vs. Union of India & Another, 2019 SCC Online Del 6610 and Punjab & Haryana High Court in Shila Devi Vs. State of Punjab in CWP No. 9426 of 2023."ulations would clearly indicate that the retiring employee shall indicate a fraction of pension, which he desires to commute, and may indicate its maximum limit, which shall not be more than 1/3rd of the pension. In case, the fraction amount is in part of the rupee, such fraction of a rupee is to be ignored for the purposes of commutation. Note (2) is categorical and provides in specific terms that employees who have commuted the admissible portion of pension, is entitled to have the commuted portion of the pension restored after the expiry of 15 years from the date of commutation. The statutory scheme is, therefore, abundantly clear that an option is extended to the retiring employee concern to avail of the benefit of computation and such computation is on specific terms that on expiry of 15 years of such commutation, the original pension is to be restored.
The petitioners' contention that period for resumption of full pension be reduced from 15 years to 10 years only because the bank actually recovers the lumpsum amount paid on expiry of 10 years, is a misconceived argument. The Policy contained in the Regulations of 1995 extends an offer to the retiring employee to avail the benefit of commutation on specific terms. These terms clearly provide for restoration of pension only on expiry of 15 years. The petitioners otherwise do not say that the terms of the policy is unconstitutional or unconscionable.
Having accepted such offer, a binding contract comes into existence between the employee and the employer as per which the original pension is to be restored after 15 years. Having acquiesced to the commutation policy with open eyes, it is not open for the retiring employee to contend later that the period of restoration of full pension be reduced from 15 years to 10 years. Whether or not the lumpsum amount gets equalised on expiry of 10 years or 11 year is not decisive or material. What is material is the nature of obligation which enures upon the parties when the retiring employee accepts the provision of commutation of pension. The employee with his open eyes having availed the policy, cannot subsequently turn around or seek modification in its terms. The argument that the table or the figures were not adequately disclosed, is also not acceptable, inasmuch as the chart specifies the manner in which the commutation is to be fixed and the period after which the original pension is to be restored. In case, the employees had any misgivings about it, they could have sought appropriate clarification before accepting the offer. Once, the petitioners have acquiesced to the policy and accepted the offer, their subsequent attempt to resile or seek change in its computation would clearly be impermissible.
The writ petition lacks merit and is, accordingly, dismissed.
The view taken by us clearly finds support from the adjudication made by the Supreme Court in "Common Cause", A Registered Society And Others Vs. Union of India, (1987) 1 Supreme Court Cases, 142, R. Gandhi Vs. Union of India And Others, (1999) 8 SCC 106 as well the judgment of Delhi High Court in Forum Retired IPS Officers (FORIPSO) Vs. Union of India & Another, 2019 SCC Online Del 6610 and Punjab & Haryana High Court in Shila Devi Vs. State of Punjab in CWP No. 9426 of 2023."
15. Counsel for the opposite parties have also stated that considering the aforesaid judgment of this Court the single judge in Writ-A No. 20906 of 2024 : Sobaran Singh and others vs. State of U.P. & others dismissed the similar writ petition vide judgment and order dated 13.2.2025.
16. Learned counsel for the opposite parties have also drawn attention of this Court towards Annexure S.A.-1 of the supplementary affidavit dated 10.1.2025 which is a copy of the judgment and order dated 27.11.2024 passed by the High Court of Punjab and Haryana at Chandigarh in bunch of writ petitions having leading Writ No. 9426 of 2023 (O&M) Sheela Devi and others vs. State of Punjab and others. Para nos. 27 to 29 of the aforesaid judgment reads as under :
"27. It is a matter of record that all the petitioners before us are retired employees who have admittedly availed of the benefit of commutation of pension. Admittedly, pension of some of the employees also stands restored. All the petitioners were in service at the time of issuance of notification dated 21.07.1998. They never raised any objection to the stipulated period of 15 years for restoration of pension. Having availed of a benefit which is clearly voluntary in nature, it is not open to the petitioners to raise the grievances as noted above, at this stage, to seek a variation in the terms and conditions accepted by them with open eyes. They are not entitled to seek recovery of the amount so deposited by them in accordance with the accepted terms and conditions.
28. In this factual matrix, the argument that it is a continuing cause of action as it pertains to pension, is clearly unacceptable. There is no question of any direction to the State to restore pension on expiry of 11.5 years or 12 years as prayed for or to refund the amount so recovered. It is necessarily for the State to take a considered decision thereon after delving into the complex questions and underlying parameters which would be involved for assessment of the issues. Admittedly, matters related to commutation of pension are complex affairs involving vexed issues traversing diverse field which calls for application of specialized expertise. It is a settled position that in such matters the Court would venture only in case of manifest and apparent arbitrariness. Learned counsel for petitioners were unable to point out any material on record to indicate that the formula adopted is per se and ex facie irrational or arbitrary which calls for interference by this Court.
29. At this stage, we take note of the specific stand of the State as projected before us that it would be ready to examine the scheme/period of commutation while taking into consideration changes, if any, in underlying parameters and that an Expert Committee would be constituted in this respect which would be assisted by Recognized Expert Agency or Institution(s) which possess requisite knowledge and competence in assessing such matters. In this process the Committee would also invite and consider submission and representations in the matter from Associations of pensioners in the State."
17. Learned counsel for the opposite parties have drawn attention of this Court towards Annexure S.C.A.-1 of the supplementary counter affidavit-cum-reply to the rejoinder affidavit filed on 24.4.2025 which is a copy of the office memo dated 4.2.2025 issued by the Additional Chief Secretary, Department of Finance, State of U.P. By means of aforesaid office memo dated 4.2.2025 the Additional Chief Secretary, Finance constituted a committee of 8 specialized / expert persons to look into the grievance of the retired employees which has been raised in the bunch of present writ petitions, consisting Secretary, Finance (Services), U.P. (Chairman); Secretary, Finance & Director General, Institutional Finance Directorate, U.P. (Member); Special Secretary nominated by the Principal Secretary, Karmik, U.P. (Member); Any competent officer nominated by the Principal Secretary, Law, U.P. (Special invited member); Member, State Finance Commission, U.P. (by name) (Member); Special Secretary, Finance (General), Anubhag-3, U.P. (Member Secretary); Director, Pension Directorate, U.P. (Member) and Director, Treasuries Directorate, U.P. (Member).
18. Further, Para 2 of the aforesaid office memo dated 4.12.2025 says that the aforesaid committee may take proper help, aid and advise from any recognized and specialized agency or institution who are having sufficient knowledge in making calculation relating to the grievance of the petitioners. Such committee shall invite the representations from the associations of pensioners and other affected persons to consider the same. Therefore, the learned counsel for the opposite parties have stated that the proper committee has already been constituted by the State Government vide office memo dated 4.2.2025, therefore, the petitioners may form an association to approach the aforesaid committee preferring an exhaustive representation ventilating their grievance enclosing therewith the relevant documents which are necessary for the disposal of such representation and the committee may dispose of the grievance of the petitioners by passing speaking and reasoned order by affording an opportunity of hearing to the office bearers of such association / pensioners, for that any time schedule may be fixed by this Court. They have further submitted that the prayer, so prayed by the petitioners in the bunch of writ petitions may not be allowed at this stage and liberty may be given to the petitioners to approach this Court if they feel themselves aggrieved from the orders of the aforesaid committee.
19. In the rejoinder reply the learned counsel for the petitioners have submitted that the order passed by the Division Bench of this Court in re: Ashok Kumar Agarwal (supra) is relating to the employees of Punjab National Bank and their service condition is governed by the Punjab National Bank (Employees) Pension Regulation, 1995. Chapter VIII Regulation 41 defines commutation and para 2 thereof clearly provides that an employee who had commuted the admissible portion of pension is entitled to have commuted portion of pension restored after the expiry of the period of 15 years from the date of commutation. However, no such prescription of law is available with the employees of the State Government or the other employees who have filed the writ petition in this bunch. As a matter of fact such provision has been taken from the impugned government order no. a-3-1587/10-87-558-80 dated 23.7.1987 which has been enclosed as C.A.-2 to the counter affidavit filed on 13.9.2024. The provision of commutation of pension is governed by the aforesaid government order, therefore, learned counsel for the petitioners have stated that in absence of any specific rule or regulation, the period of commutation of pension should not be treated as 15 years but it should be treated as 10 years and 11 months or 11 years or at the most 12 years.
20. Replying the aforesaid contention of learned counsel for the petitioners the learned counsel for the opposite parties have drawn attention of this Court towards the judgment and order dated 9.12.1986 passed by the Apex Court in re: 'Common Cause' A Registered Society and others vs. Union of India reported in AIR 1987 Supreme Court 210 to submit that after passing the aforesaid judgment of the Apex Court the Government Order dated 23.7.1987 has been issued in conformity with the directions of the Apex Court as has been indicated in para 9 thereof which reads as under :
"9. In dealing with a matter of this nature, it is not appropriate to be guided by the example of Life Insurance; equally unjust it would be to adopt the interest basis. On the other hand, the conclusion should be evolved by relating it to the 'years of purchase' basis. An addition of two years to the period necessary for the recovery on the basis of years of purchase justifies the adoption of the 15 years rule. That is more or less the basis which appears to be equitable. It may be that this would give rise to an addi- tional burden on the exchequer but it would not be heavy and after all it would bring some relief to those who have served the cause of the Nation at great sacrifice. We are, therefore, of the view that no separate period need be fixed for the Armed Forces personnel and they should also be entitled to restoration of the commuted portion of the pension on the expiry of 15 years as is conceded in the case of civil pensioners. And for them too the effective date should be from 1.4.1985.
21. Having heard learned counsel for the parties and having perused the material available on record it is clear from the records that the Vth Central Pay Commission and IInd National Judicial Pay Commission have recommended that it would be reasonable to restore the commuted portion of pension after 12 years, instead of 15 years and the Punjab National Bank has got its specific provision for restoration of commuted portion of pension after 15 years, whereas there is no specific act or rule or regulation to that effect relating to the employees of the State of U.P. and such exercise of commutation of pension is being undertaken in the light of the Government Order dated 13.7.1987 and also subsequent Government Orders including the Government Order dated 8.12.2008, therefore, keeping in a view the fact that the Additional Chief Secretary, Department of Finance, U.P. has constituted a committee vide Office Memo dated 4.2.2025 for considering and disposing of the grievance of the petitioners of the bunch of writ petitions who are aggrieved from the action / inaction on the part of the concerning authorities restoring the commuted portion of pension after 15 years instead of 10 years 11 months or 11 years or at the most 12 years, I am not entering into the merits of the issue at this stage, rather I am disposing of the bunch of writ petitions finally at the admission stage, without interfering the impugned government orders giving liberty to the petitioners of the present bunch of writ petitions to approach such committee either personally or through the office bearers of their Association, if any, preferring their representation taking all pleas and grounds which are available to them enclosing therewith the copies of the relevant documents which are necessary for the disposal of such representation within a period of one month and if such representation is preferred to the aforesaid committee, the issue regarding the restoration period needs to be examined de novo by said committee strictly in accordance with law by a speaking and reasoned order by affording an opportunity of hearing to the petitioners with expedition preferably within a period of three months from the date of production of such representation along with certified copy of the order of this Court and decision thereof shall be intimated to the persons who have preferred such representation with expedition.
22. It is expected from the aforesaid committee that proper help, aid or advise from expert agency / institution may be taken in terms of para 2 of the office memo dated 4.2.2025 so that the grivance of the petitioners could be redressed properly.
23. Till the appropriate decision is taken on the aforesaid representations of the petitioners or their associations, if any, no recovery shall be executed from the petitioners of the bunch of this writ petition.
24. It is needless to say that if the petitioners feel themselves aggrieved from the order being passed by the aforesaid committee on their representation, they may approach the competent court of law for redressal of their grievances, if any.
25. Accordingly, the bunch of all the writ petitions are being disposed of finally in view of the aforesaid terms.
(Order on WRIT - A No. - 9924 of 2024: Shailendra Kumar Shukla vs. Union Of India Ministry Of Railways Thru. Secy. Railway Board And 6 Others)
26. Heard learned counsel for the petitioner Sri Birendra Narain Shukla and Sri Varun Pandey, learned Central Government Counsel for the opposite parties.
27. This writ petition has been connected with the bunch of writ petition bearing Writ-A No. 5617 of 2024 : Dr. Om Prakash Srivastava And Others vs. State Of U.P. Thru. Addl. Chief Secy. Deptt. Of Finance Lko 3 Others vide order dated 25.10.2024 and an interim order was granted, which reads as under :
"1. Heard learned counsel for petitioner and learned State Counsel for the respondents.
2. The petitioner is a retired government servant having superannuated from different posts from the services of Government of Uttar Pradesh and more than 10 years period has expired since his retirement. The petitioner is aggrieved by action on the part of opposite parties by deducting the amount from monthly pension for a period of 180 months (15 years) whereas the commutation amount paid at the time of retirement and the interest thereon is fully recovered in a period of 131 months (10 years and 11 months) or at best 11 years.
3. Learned counsel for petitioner has stated that the manner under which the amount of recovery has been proposed is patently illegal, arbitrary, discriminatory and uncalled for. The aforesaid amount is being recovered from the petitioner from the date of his retirement.
4. Learned counsel for petitioner has submit that the commuted amount stands satisfied and adjusted within a period of ten years and 11 months and, therefore, adjusting the aforesaid amount for a period of fifteen years, amounts to charging interest at more than 12 % per annum and is therefore in the realm of unjust enrichment.
5. Learned counsel for the petitioner has stated that such grievance has been noticed by the various High Courts e.g. Kerala High Court and Punjab and Haryana High Court and granted some interim protection, and as such, the petitioners filed this writ petition.
6. Attention has been drawn towards Annexure No.7 of the writ petition which is an interim order passed by this Court on 25.7.2024 relying upon the interim order granted by High Court of Punjab and Haryana in CWP No.2490 of 2024; Ram Saroop Jindal versus State of Haryana & Ors. It is submitted that the aforesaid issue is identical with the issue of the present petitioner.
7. Since the recovery is being executed from the retired employee since his date of retirement and as per learned counsel for the petitioners such recovery is patently illegal and arbitrary, therefore, it appears that cause of action is recurring in nature, hence, a detailed and exhaustive counter affidavit would be required from the opposite parties.
8. Connect this case with WRIT A No. 5617 of 2024 (Dr. Om Prakash Srivastava and others Vs. State of U. P. and Others).
9. In the meantime, learned Standing Counsel may file counter affidavit.
10. Until further orders, no further recovery shall be executed from the petitioner, who has completed 10 years and 11 months from the date of their superannuation. It is also made clear that in case the writ petition is dismissed, the benefit granted to the petitioner by means of the interim order shall be recovered in accordance with law. "
28. Notably, this writ petition is related to the retired employee from the Railway Department and the provisions of restoration period as 15 years in the Master Circular No. 61 (2019) RBE No. 211/2019 dated 16.12.2019 issued by the Director Finance (Estt.) Railway Board, Ministry of Railways, Government of India (Annexure no. 3) has been assailed.
29. While considering the arguments of learned counsel for the parties in the aforesaid bunch of writ petitions in para 10 I have noted a fact that the recommendation of Vth Central Pay Commission along with commutation of pension whereby considering the various judgments of the constitutional courts it has been recommended that it would be reasonable to restore the commuted portion of pension after 12 years, instead of 15 years. Further, in para 11, I have further noted the recommendation of the Second National Judicial Pay Commission having committee of three eminent persons, one is Retired Judge, Supreme Court of India who is Chairman, one is Former Judge of High Court, Kerala, Member and Member Secretary of the aforesaid Commission is District Judge, Delhi whereby the aforesaid pay commission has recommended, after noticing the judgment of Apex Court in re: 'Common Cause' A Registered Society and others (supra) that the aforesaid judgment has lost its relevance in the present day context and cannot be taken as binding precedence for all times to come, therefore, restoration period of 12 years suggested by the Vth Central Pay Commission appears to be more than adequate. It further recommended that the issue regarding the restoration period needs to be examined de novo after issue of notice to Government of India (Department of Pension and Pensioners Welfare).
30. In the bunch of writ petitions where the case of the retired employee of the State of U.P. and instrumentality thereof is concerned the State Government has constituted a committee of eight specialist / expert persons vide Office Memo dated 4.2.2025 but learned counsel for the Government of India / Railways has not intimated any information to the effect that such type of committee has been constituted for the retired employees of the Government of India, or Railway Department, therefore, I am of the considered opinion that such type of committee must have been constituted by the competent authority of the Railway Board / competent authority of the Railway Department, so that the grievance of the retired employees of the Department could be redressed properly. I am also of the considered opinion that the recommendations of Vth Central Pay Commission as well as Second National Judicial Pay Commission are liable to be considered in a positive manner. Though the period so prescribed for doing the aforesaid exercise is 15 years in view of the impugned circular in a same manner the Government Order dated 23.7.1987 provides for the retired employees of the State Government as well as instrumentality thereof but the aforesaid grievance may be examined de novo after issue of notice to the Government of India, particularly, the Department of Pension and Pensioners Welfare.
31. Therefore, without entering into the merits of the issue and without interfering the impugned circular dated 16.12.2019 (Annexure no. 3), I hereby dispose of this writ petition at the admission stage giving liberty to the petitioner to prefer a fresh representation to Secretary, Railway Board, New Delhi i.e. opposite party no. 1 and to Director, Finance (Estt.) Railway Board, Ministry of Railways, Government of India, Rail Bhawan, New Delhi, opposite party no. 2 within a period of one month taking all pleas and grounds which are available to him enclosing therewith copies of the relevant documents which are necessary for disposal of the representation of the petitioner and if such representation is preferred by the petitioner, an expert committee may be formed in a same manner it has been formed by the State of U.P. and the issue regarding the restoration period needs to be examined de novo by said committee strictly in accordance with law by a speaking and reasoned order by affording an opportunity of hearing to the petitioner with expedition preferably within a period of three months from the date of production of such representation along with certified copy of the order of this Court and decision thereof shall be intimated to the persons who have preferred such representation with expedition
32. It is also directed that even if no committee is constituted by the competent authority of Railway Department, the representation of the petitioner or of the office bearers of the association of retired employees, as the case may be, shall be decided in terms of order of this Court.
33. Till the appropriate decision is taken on the aforesaid representation of the petitioner or his association, if any, no recovery shall be executed from the petitioner.
34. It is needless to say that if the petitioner feels aggrieved from the order being passed by the aforesaid committee on his representation, he may approach the competent court of law for redressal of his grievances, if any.
35. Therefore, this writ petition is being disposed of finally in view of the aforesaid terms.
.
[ Rajesh Singh Chauhan, J.] Dated : 28.5.2025 Om.