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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

3.2Provided that in cases of Wind, Small Hydro project, Biomass power based on Rankine cycle, Solar PV with or without energy storage, Solar Thermal power projects, Biomass gasifier, Biogas power project, Municipal Solid Waste, Refuse derived fuel-based power projects, Cold Plasma Gasification projects and Tidal Wave power projects, these Regulations shall apply subject to the fulfilment of eligibility criteria specified in Regulation 4 of these Regulations.