Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(2) in The Punjab Advocates Welfare Fund Act, 2002 (2)The Bar Council or the Trustee Committee may give to the Bar Association such directions as, in its opinion are necessary or expedient for carrying out the purposes of this Act.
