Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Andhra Pradesh - Section Section 12 in Andhra Pradesh Land Encroachment Act, 1905 12. Document accompanying petition of appeal:- Every petition of appeal under this Act shall be accompanied by the decision or order appealed against or by an authenticated copy of the same.
