Section 24(3)(a) in The Maharashtra Mathadi, Hamal And Other Manual Workers (Regulation Of Employment And Welfare) Act, 1969

[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

(a)all the members of the Board shall, as from the date of publication of the notification under sub-section (1) vacate their office;

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