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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(4) in The University of Kota Act, 2003

(4)[] [Renumbered '(2)' by Rajasthan Act No. 26 of 2013, dated 16.9.2013.] Such accounts shall be audited in the prescribed manner by such auditors as the State Government may direct and the cost of such audit shall be a charge on the University fund.