Allahabad High Court
Irfanullah vs State Of Up And 6 Others on 27 February, 2025
Author: Saral Srivastava
Bench: Saral Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2025:AHC:27755 Court No. - 32 Case :- WRIT - C No. - 25506 of 2024 Petitioner :- Irfanullah Respondent :- State Of Up And 6 Others Counsel for Petitioner :- Nabi Ullah Counsel for Respondent :- C.S.C. Hon'ble Saral Srivastava,J.
1. List has been revised. No one is present on behalf of the petitioner to press this writ petition.
2. Accordingly, the writ petition is dismissed for want of prosecution.
3. Interim order, if any, stands vacated.
Order Date :- 27.2.2025 Mohit