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Allahabad High Court

Irfanullah vs State Of Up And 6 Others on 27 February, 2025

Author: Saral Srivastava

Bench: Saral Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2025:AHC:27755
 
Court No. - 32
 

 
Case :- WRIT - C No. - 25506 of 2024
 

 
Petitioner :- Irfanullah
 
Respondent :- State Of Up And 6 Others
 
Counsel for Petitioner :- Nabi Ullah
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Saral Srivastava,J.
 

1. List has been revised. No one is present on behalf of the petitioner to press this writ petition.

2. Accordingly, the writ petition is dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 27.2.2025 Mohit