Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] Daman and Diu - Subsection Section 11(2)(b) in Daman and Diu Value Added Tax Regulation, 2005 (b)carry forward the surplus amount, if any, after making adjustments under clause (a) to the next tax period within the same financial year.