Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act] State of Punjab - Subsection Section 37(2)(d) in The Punjab Bhudan Yagna Act, 1955 (d)stating other grounds under item (iv) of sub-section (9) of section 17 for rejecting the offer to make a gift; and