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[Cites 0, Cited by 0] [Section 140(2)] [Section 140] [Entire Act]

State of Goa - Subsection

Section 140(2)(q) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(q)the manner in which a draft variation of a final scheme shall be published under sub-section (2) of section 81 and the particulars to be contained in such variation;