Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(xxvi) in Jharkhand Co-operative Societies Rules, 2008

(xxvi)'Farmers' Service Society' means a society in which, with the core object of increasing agricultural production, employment and income and better utilization of resources, land is brought together and jointly cultivated by all the members, such land, (a) being owned by or leased to the members (or some of them) or (b) coming in possession of the society in nay other manner whatsoever.