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[Cites 0, Cited by 1] [Section 44(1)] [Section 44] [Entire Act]

NCT Delhi - Subsection

Section 44(1)(b) in The Government Of National Capital Territory Of Delhi Act, 1991

(b)for the more convenient transaction of business with the Ministers, including the procedure to be adopted in the case of a difference of opinion between the Lieutenant Governor and the Council of Ministers or a Minister.