Bombay High Court
Shri. Tukaram Mahadu Lokhande vs The Land Acquisition Officer, No. 26, ... on 29 March, 2019
Bench: R.M. Borde, N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1384 OF 2019
Shri. Tukaram Mahadu Lokhande ....Petitioner
V/S
The Land Acquisition Officer, No. 26, Pune And ....Respondent
Ors Mr.Sudhir Vinayak Sadavarte For Petitioner Smt.P.N.Diwan AGP for State CORAM : R.M. BORDE & N. J. JAMADAR, JJ DATE : 29th March, 2019 P.C. :
Stand over to 16/04/2019 a/w WP 8269/2018.
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