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Bombay High Court

Shri. Tukaram Mahadu Lokhande vs The Land Acquisition Officer, No. 26, ... on 29 March, 2019

Bench: R.M. Borde, N. J. Jamadar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1384 OF 2019

 Shri. Tukaram Mahadu Lokhande                     ....Petitioner
             V/S
 The Land Acquisition Officer, No. 26, Pune And ....Respondent

Ors Mr.Sudhir Vinayak Sadavarte For Petitioner Smt.P.N.Diwan AGP for State CORAM : R.M. BORDE & N. J. JAMADAR, JJ DATE : 29th March, 2019 P.C. :

Stand over to 16/04/2019 a/w WP 8269/2018.
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