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State of West Bengal - Section

Section 76 in Siliguri Municipal Corporation Act, 1990

76. Power of the Finance Officer to call for vouchers, etc.

- The Finance Officer shall audit the accounts of the Corporation with the assistance of officers and other employees subordinate to him and, for the purpose, may call for such vouchers, statements, returns and explanations in relation to such accounts as he may think fit, and shall be competent to frame standing orders and to give directions on all matters relating to audit and particularly in respect of the method and the extent of audit and the raising and pursuing of objections.