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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(xvi) in Uttar Pradesh Rajarshi Tandon Open University Act, 1999

(xvi)to receive benefactions donations and gifts and to acquire, hold, maintain and dispose of any property movable or immovable including trust and Government property, for the purposes of the University;