Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 9 in The Jammu and Kashmir Obsolete Laws (Repeal) Act, 2010 9. The Jammu ad Kashmir (Realization of Share of Produce) Ordinance, Samvat 2005 (Ordinance No. 1 of 2005).
