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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(f) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(f)"external person" means a person, including an inspection agency, who is -
(i)independent of the Authority;
(ii)not an applicant or a warehouseman, or a relative or an affiliate of an applicant or a warehouseman; and
(iii)assigned, by the Authority, the responsibility of performing any functions under these rules, regulations, guidelines or circulars made under the Act;