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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2)(v) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(v)encourage and coordinate with Panchayats, Municipalities, Nehru Yuwa Kendras, Educational Institutions and especially their National Service Scheme Units, organization, specialists, experts, activists, etc. working in the district so that their resources and efforts are effectively pooled for the welfare of senior citizens of the district;