Section 2(1)(p) in Securities and Exchange Board of India (Issue of Sweat Equity) Regulations, 2002

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(p)'sweat equity shares' means sweat equity shares as defined in Explanation II of sub section (1) of Section 79A of the Companies Act, 1956;

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