Kerala High Court
Os 185/1993 Of Sub Court vs By Advs.Sri. Mahabir Singh (Sr.) on 1 February, 2013
Author: V.Chitambaresh
Bench: V.Chitambaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
FRIDAY, THE 21ST DAY OF NOVEMBER 2014/30TH KARTHIKA, 1936
RP.No. 841 of 2014 (O) IN OP(C). NO. 167 of 2013
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OS 185/1993 of SUB COURT, CHERTHALA
JUDGMENT IN OP(C) 167/2013 of HIGH COURT OF KERALA DATED 01.02.2013
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PETITIONER/THIRD JOINT RECEIVER IN O.S. NO. 185/1993;
APPOINTED BY THE HON'BLE HIGH COURT:
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R.GOPINATHA MENON
AGED 86 YEARS
S/O. LATE SHRI. RAGHAVA KARTHA
THOPPIL HOUSE
ERAMALLOOR P.O.,ALLEPPEY - 688 537
(RESIDING AT THALAPPALLIL HOUSE
THRICHATTUKULAM P.O.,PANAVALLY
ALLEPPEY DISTRICT) PIN - 688 581
(THIRD JOINT RECEIVER: IN. RE: "E.C.E.K. UNION"
E.C.E.K. UNION HIGH SCHOOL, CHAMMANAD, N.H. 47
KUTHIATHODU P.O., ALLEPPEY
IN O.S. NO. 185/1993, BEFORE THE HON'BLE
SUBORDINATE COURT OF CHERTHALA,
APPOINTED BY THE HON'BLE HIGH COURT OF KERALA, ERNAKULAM)
BY ADVS.SRI. MAHABIR SINGH (SR.)
M/S.MOTILAL LAWCHAMBERS
SRI.K.JAYAKUMAR (RAVIPURAM)
RESPONDENTS:
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1. STATE OF KERALA
REPRESENTED BY THE DIRECTOR OF PUBLIC INSTRUCTIONS
THIRUVANANTHAPURAM, KERALA
2. THE DISTRICT EDUCATIONAL OFFICER
ALLEPPEY
3. THE HEADMASTER/THE HEADMISTRESS,
E.C.E.K. UNION HIGH SCHOOL, CHAMMANAD
KUTHIATHODU P.O.,ALLEPPEY DISTRICT
RP.No. 841 of 2014 (O)
4. THE PRESIDING OFFICER/SUB JUDGE
THE HON'BLE SUBORDINATE COURT, CHERTHALA
COURT JUNCTION, CHERTHALA P.O. ALLEPPEY DISTRICT
5. K.N. HARIHARAN KARTHA, S/O. NARAYANAN ELLYADOM
KUNNATHUPARAMBIL, EZHUPUNNA SOUTH, CHERTHALA
NOW RESIDING ATSHAKTHI, HARITHA ROAD, VENNALA P.O.
KOCHI - 682 028 (NOMINEE MEMBERSHIP NO. 130)
6. K.K. BHASKARAN PILLAI, S/O. KUNJAN PILLAI
JOINT RECEIVER (E.C.E.K. UNION)
HARITHA BHAVAN, AROOR VILLAGE, AROOR P.O.
CHERTHALA - 688 536
7. VASUDEVA PANICKER, S/O. KRISHNAN NAIR
VIJAYASARAS, KODAMTHURUTHU VILLAGE
KUTHIATHODU P.O.,CHERTHALA, PIN - 688 533
8. SATHISH CHANDRAN NAIR, S/O. RAMAKRISHNANA NAIR
SAUPARNIKA, KODAMTHURUTH VILLAGE
KUTHIATHODU P.O.,CHERTHALA, PIN - 688 533
9. G. RUGMINI AMMA, W/O. RAMAN NAIR
VARIKKATTU VEEDU, KODAMTHURUTHU VILLAGE
KUTHIATHODU P.O.,CHERTHALA, PIN - 688 533
10. GOVINDA KARTHA, S/O. SREEDHARA KARTHA
VELIKKATHU VEEDU, KODAMTHURUTHU MURI
KODAMTHURUTH VILLAGE, PIN - 688 533
11. MADHAVAN PILLAI, S/O. PADMANABHA PANICKER
LEELA NIVAS, KODAMTHURUTHU MURI
KODAMTHURUTH VILLAGE, CHERTHALA, PIN - 688 533
12. MANAGER, CHAMMANAD DEVASWOM (WEST TEMPLE)
KUTHIATHODE P.O., CHERTHALA TALUK, ALLEPPEY DISTRICT
PIN - 688 533
13. ERAMALLOOR CO-OPERATIVE SOCIETY LTD NO. 1175
REPRESENTED BY ITS PRESIDENT/SECRETARY
ERNAMALLOOR P.O., CHERTHALA, PIN - 688 537
14. ERAMALLOOR NSS KARAYOGAM NO. 804,
REPRSENTED BY THE PRESIDENT, ERAMALLOOR NSS
KARAYOGAM NO. 804
ERAMALLOOR P.O., CHERTHALA, PIN - 688 537
15. K.G. SAVITHRI AMMA, JOINT RECEIVER
(E.C.E.K. UNION) GOWRI VILASOM, KUTHIATHODU P.O.
PIN - 688 537
16. V.J.JAYAKUMAR, S/O. GOVINDAN NAIR
AALOOR PUTHENPURAYIL, KODAMTHURUTHU
KUTHIATHODU P.O.,CHERTHALA, PIN - 688 533
RP.No. 841 of 2014 (O)
17. MURALEEDHARAN T.
S/O. THANKAPPAN NAIR,
THARAMEYIL VELI, ERAMALLOOR P.O.
EZHUPUNNA VILLAGE, CHERTHALA, PIN - 688 537
18. K.P. SURESH, KANNATHARA, KODAMTHURUTHU MURI
KODAMTHURUTHU VILLAGE, CHERTHALA, PIN - 688 533
19. S. VENUGOPAL, D.S. NILAYAM, S/O. SUKUMARAN NAIR
EZHUPUNNA THEKKU P.O.,CHERTHALA
20. D. RADHAKRISHANAN, S/O. DIVAKARAN NAIR
SHYAMALA MANDIRAM, EZHUPUNNA P.O.
CHERTHALA
21. VISWANATH M., S/O. MADHAVA PANICKER
KOCHUVELIYIL, EZHUPUNNA P.O.,CHERTHALA
22. DIVAKARAN NAIR, S/O. VASUDEVAN NAIR
SRINIVAS, ERAMALLOOR P.O., CHERTHALA - 688 537
23. BHAGAVATHI KUNJAMMA, W/O. LATE BHASKARAN KARTHAA
NARAYANA MANDIRAM, KODAMTHURUTH, KUTHIATHODU P.O.,
CHERTHALA - 688 533
24. KARTHIAYANI AMMA, W/O. PARAMESWARAN NAIR
PARIMANATH, KODAMTHURUTHU
KUTHIATHODU P.O.,CHERTHALA - 688 533
25. RAVINDRANATHA KARTHA, PULIKKILLATH HOUSE
PADAMUGHAL, KAKKANAD, COLLECTORATE P.O.
ERNAKULAM DISTRICT.
26. ADVOCATE COMMISSIONER IN O.S. NO. 185/1993
PENDING BEFORE THE HON'BLE SUBORDINATE COURT,
CHERTHALA, THROUGH THE PRESIDING OFFICER, SUB COURT
COURT JUNCTION, CHERTHALA P.O.
27. DR. P.VIJAYAN NAIR, S/O. LATE PAPPUNNI NAIR
AYURVEDIC PHYSICIAN, KANDAMKULATHIL
ERAMALLOOR P.O., ALLEPPEY - 688 537
28. SRI. G VISWANATHAN, AGED 69 YEARS, S/O. GANGADHARA
PANICKER, (SHARE HOLDER MEMBER E.C.E.K. UNION)
THACHETHU HOUSE, ERAMALLOOR P.O., ALLEPPEY DISTRICT
PIN - 688 537
R1 BY SR. GOVERNMENT PLEADER SRI. K.K. SAIDALAVI
R14 BY ADV.SRI.R.S.KALKURA
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
21-11-2014, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
DCS
RP.No. 841 of 2014 (O)
APPENDIX
PETITIONER(S)' EXHIBITS
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P1 : COPY OF THE COMMON JUDGMENT OF THIS HON'BLE COURT IN O.P.
(CIVIL) NO. 167/2013 AND CONNECTED CASES DATED 01.02.2013 THAT
AROSE FROM O.S. NO. 185/1993
P2 : COPY OF AGREEMENT NO. 28 DATED 24.03.1950 REGISTERED BEFORE
THE SUB REGISTRY OFFICE, AROOKUTTY OF ALAPPUZHA DISTRICT
RESPONDENT(S)' EXHIBITS:- NIL
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/TRUE COPY/
P.A. TO JUDGE
DCS
V.CHITAMBARESH,J.
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R.P. No. 841 of 2014 in
O.P.(C). No. 167 of 2013
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Dated this the 21st day of November, 2014
ORDER
The review petitioner wants to get himself relieved of his duties as a Joint Receiver appointed by this Court. It is open to the review petitioner to make such motion before the court where the suit is pending. The court of the Subordinate Judge of Cherthala is at liberty to appoint another suitable person in the place of the review petitioner if the circumstances so warrant.
There is however no error apparent on the face of the record. The review petition is dismissed.
V.CHITAMBARESH JUDGE DCS