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Kerala High Court

Os 185/1993 Of Sub Court vs By Advs.Sri. Mahabir Singh (Sr.) on 1 February, 2013

Author: V.Chitambaresh

Bench: V.Chitambaresh

       

  

   

 
 
                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                                          PRESENT:

                    THE HONOURABLE MR.JUSTICE V.CHITAMBARESH

           FRIDAY, THE 21ST DAY OF NOVEMBER 2014/30TH KARTHIKA, 1936

                          RP.No. 841 of 2014 (O) IN OP(C). NO. 167 of 2013
                         --------------------------------------------------------------------
                              OS 185/1993 of SUB COURT, CHERTHALA
      JUDGMENT IN OP(C) 167/2013 of HIGH COURT OF KERALA DATED 01.02.2013
                              .............................................................................


PETITIONER/THIRD JOINT RECEIVER IN O.S. NO. 185/1993;
APPOINTED BY THE HON'BLE HIGH COURT:
---------------------------------------------------------------------------------------

           R.GOPINATHA MENON
           AGED 86 YEARS
           S/O. LATE SHRI. RAGHAVA KARTHA
           THOPPIL HOUSE
           ERAMALLOOR P.O.,ALLEPPEY - 688 537
           (RESIDING AT THALAPPALLIL HOUSE
            THRICHATTUKULAM P.O.,PANAVALLY
            ALLEPPEY DISTRICT) PIN - 688 581

           (THIRD JOINT RECEIVER: IN. RE: "E.C.E.K. UNION"
            E.C.E.K. UNION HIGH SCHOOL, CHAMMANAD, N.H. 47
            KUTHIATHODU P.O., ALLEPPEY
            IN O.S. NO. 185/1993, BEFORE THE HON'BLE
           SUBORDINATE COURT OF CHERTHALA,
           APPOINTED BY THE HON'BLE HIGH COURT OF KERALA, ERNAKULAM)

           BY ADVS.SRI. MAHABIR SINGH (SR.)
                        M/S.MOTILAL LAWCHAMBERS
                        SRI.K.JAYAKUMAR (RAVIPURAM)

RESPONDENTS:
----------------------------

           1.       STATE OF KERALA
                    REPRESENTED BY THE DIRECTOR OF PUBLIC INSTRUCTIONS
                    THIRUVANANTHAPURAM, KERALA

          2.        THE DISTRICT EDUCATIONAL OFFICER
                    ALLEPPEY

          3.        THE HEADMASTER/THE HEADMISTRESS,
                    E.C.E.K. UNION HIGH SCHOOL, CHAMMANAD
                    KUTHIATHODU P.O.,ALLEPPEY DISTRICT

RP.No. 841 of 2014 (O)

       4.      THE PRESIDING OFFICER/SUB JUDGE
               THE HON'BLE SUBORDINATE COURT, CHERTHALA
               COURT JUNCTION, CHERTHALA P.O. ALLEPPEY DISTRICT

       5.      K.N. HARIHARAN KARTHA, S/O. NARAYANAN ELLYADOM
               KUNNATHUPARAMBIL, EZHUPUNNA SOUTH, CHERTHALA
               NOW RESIDING ATSHAKTHI, HARITHA ROAD, VENNALA P.O.
               KOCHI - 682 028 (NOMINEE MEMBERSHIP NO. 130)

       6.      K.K. BHASKARAN PILLAI, S/O. KUNJAN PILLAI
               JOINT RECEIVER (E.C.E.K. UNION)
               HARITHA BHAVAN, AROOR VILLAGE, AROOR P.O.
               CHERTHALA - 688 536

       7.      VASUDEVA PANICKER, S/O. KRISHNAN NAIR
               VIJAYASARAS, KODAMTHURUTHU VILLAGE
               KUTHIATHODU P.O.,CHERTHALA, PIN - 688 533

       8.      SATHISH CHANDRAN NAIR, S/O. RAMAKRISHNANA NAIR
               SAUPARNIKA, KODAMTHURUTH VILLAGE
               KUTHIATHODU P.O.,CHERTHALA, PIN - 688 533

       9.      G. RUGMINI AMMA, W/O. RAMAN NAIR
               VARIKKATTU VEEDU, KODAMTHURUTHU VILLAGE
               KUTHIATHODU P.O.,CHERTHALA, PIN - 688 533

       10.     GOVINDA KARTHA, S/O. SREEDHARA KARTHA
               VELIKKATHU VEEDU, KODAMTHURUTHU MURI
               KODAMTHURUTH VILLAGE, PIN - 688 533

       11.     MADHAVAN PILLAI, S/O. PADMANABHA PANICKER
               LEELA NIVAS, KODAMTHURUTHU MURI
               KODAMTHURUTH VILLAGE, CHERTHALA, PIN - 688 533

       12.     MANAGER, CHAMMANAD DEVASWOM (WEST TEMPLE)
               KUTHIATHODE P.O., CHERTHALA TALUK, ALLEPPEY DISTRICT
               PIN - 688 533

       13.     ERAMALLOOR CO-OPERATIVE SOCIETY LTD NO. 1175
               REPRESENTED BY ITS PRESIDENT/SECRETARY
               ERNAMALLOOR P.O., CHERTHALA, PIN - 688 537

       14.     ERAMALLOOR NSS KARAYOGAM NO. 804,
               REPRSENTED BY THE PRESIDENT, ERAMALLOOR NSS
               KARAYOGAM NO. 804
               ERAMALLOOR P.O., CHERTHALA, PIN - 688 537

       15.     K.G. SAVITHRI AMMA, JOINT RECEIVER
               (E.C.E.K. UNION) GOWRI VILASOM, KUTHIATHODU P.O.
               PIN - 688 537

       16.     V.J.JAYAKUMAR, S/O. GOVINDAN NAIR
               AALOOR PUTHENPURAYIL, KODAMTHURUTHU
               KUTHIATHODU P.O.,CHERTHALA, PIN - 688 533

RP.No. 841 of 2014 (O)

       17.     MURALEEDHARAN T.
               S/O. THANKAPPAN NAIR,
               THARAMEYIL VELI, ERAMALLOOR P.O.
               EZHUPUNNA VILLAGE, CHERTHALA, PIN - 688 537

       18.     K.P. SURESH, KANNATHARA, KODAMTHURUTHU MURI
               KODAMTHURUTHU VILLAGE, CHERTHALA, PIN - 688 533

       19.     S. VENUGOPAL, D.S. NILAYAM, S/O. SUKUMARAN NAIR
               EZHUPUNNA THEKKU P.O.,CHERTHALA

       20.     D. RADHAKRISHANAN, S/O. DIVAKARAN NAIR
               SHYAMALA MANDIRAM, EZHUPUNNA P.O.
               CHERTHALA

       21.     VISWANATH M., S/O. MADHAVA PANICKER
               KOCHUVELIYIL, EZHUPUNNA P.O.,CHERTHALA

       22.     DIVAKARAN NAIR, S/O. VASUDEVAN NAIR
               SRINIVAS, ERAMALLOOR P.O., CHERTHALA - 688 537

       23.     BHAGAVATHI KUNJAMMA, W/O. LATE BHASKARAN KARTHAA
               NARAYANA MANDIRAM, KODAMTHURUTH, KUTHIATHODU P.O.,
               CHERTHALA - 688 533

       24.     KARTHIAYANI AMMA, W/O. PARAMESWARAN NAIR
               PARIMANATH, KODAMTHURUTHU
               KUTHIATHODU P.O.,CHERTHALA - 688 533

       25.     RAVINDRANATHA KARTHA, PULIKKILLATH HOUSE
               PADAMUGHAL, KAKKANAD, COLLECTORATE P.O.
               ERNAKULAM DISTRICT.

       26.     ADVOCATE COMMISSIONER IN O.S. NO. 185/1993
               PENDING BEFORE THE HON'BLE SUBORDINATE COURT,
               CHERTHALA, THROUGH THE PRESIDING OFFICER, SUB COURT
               COURT JUNCTION, CHERTHALA P.O.

       27.     DR. P.VIJAYAN NAIR, S/O. LATE PAPPUNNI NAIR
               AYURVEDIC PHYSICIAN, KANDAMKULATHIL
               ERAMALLOOR P.O., ALLEPPEY - 688 537

       28.     SRI. G VISWANATHAN, AGED 69 YEARS, S/O. GANGADHARA
               PANICKER, (SHARE HOLDER MEMBER E.C.E.K. UNION)
               THACHETHU HOUSE, ERAMALLOOR P.O., ALLEPPEY DISTRICT
               PIN - 688 537

               R1 BY SR. GOVERNMENT PLEADER SRI. K.K. SAIDALAVI
               R14 BY ADV.SRI.R.S.KALKURA

        THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
        21-11-2014, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:

DCS

RP.No. 841 of 2014 (O)




                                          APPENDIX

PETITIONER(S)' EXHIBITS
-------------------------------------

P1 :      COPY OF THE COMMON JUDGMENT OF THIS HON'BLE COURT IN O.P.
          (CIVIL) NO. 167/2013 AND CONNECTED CASES DATED 01.02.2013 THAT
          AROSE FROM O.S. NO. 185/1993

P2 :      COPY OF AGREEMENT NO. 28 DATED 24.03.1950 REGISTERED BEFORE
          THE SUB REGISTRY OFFICE, AROOKUTTY OF ALAPPUZHA DISTRICT


RESPONDENT(S)' EXHIBITS:- NIL
---------------------------------------


                                                   /TRUE COPY/


                                                   P.A. TO JUDGE




DCS



                       V.CHITAMBARESH,J.
                       -------------------------------
                        R.P. No. 841 of 2014 in
                        O.P.(C). No. 167 of 2013
                   -----------------------------------------
               Dated this the 21st day of November, 2014



                                ORDER

The review petitioner wants to get himself relieved of his duties as a Joint Receiver appointed by this Court. It is open to the review petitioner to make such motion before the court where the suit is pending. The court of the Subordinate Judge of Cherthala is at liberty to appoint another suitable person in the place of the review petitioner if the circumstances so warrant.

There is however no error apparent on the face of the record. The review petition is dismissed.

V.CHITAMBARESH JUDGE DCS