Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1011] [Entire Act] State of Punjab - Subsection Section 1011(g) in Punjab Jail Manual, 1996 (g)to issue the prisoners, rations according to the scale laid down, and such tools and plants as may be necessary, take charge of and check all tools and plant so issued and keep proper accounts of the same;
