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Supreme Court - Daily Orders

C Victoria Mohan vs C Mohan on 22 October, 2021

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

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                                       IN THE SUPREME COURT OF INDIA
                                        CIVIL ORIGINAL JURISDICTION
                                  TRANSFER PETITION(S)(CIVIL) NO. 2355/2019

      C VICTORIA MOHAN                                                    Petitioner(s)


                                                    VERSUS

      C MOHAN                                                             Respondent(s)


                                                    ORDER

This petition has been filed seeking transfer of I.D.O.P No.12 of 2018, titled as “C. Mohan vs. C. Victoria Mohan” from the Court of District & Sessions Judge at Thiruvannamalai, Tamil Nadu to the Family Court, Ranga Reddy District, Medchal-Malkajgiri, Secunderabad, State of Telangana.

None appears on behalf of the respondent. Having heard the learned counsel for the petitioner and having perused the material placed on record and considering the fact that there is no opposition on behalf of the respondent, I deem it appropriate to transfer the case from Court of District & Sessions Judge at Thiruvannamalai, Tamil Nadu to the Family Court, Ranga Reddy District, Medchal-Malkajgiri, Secunderabad, State of Telangana.

The Transfer Petition is, accordingly, allowed. Signature Not Verified A copy of this Order be sent to the Court concerned, to do the Digitally signed by Dr. needful.

Mukesh Nasa Date: 2021.10.27 16:47:04 IST Reason:

Let the records pertaining to IDOP No.12 of 2018 be also transferred forthwith to the concerned Court. 2 Pending application(s), if any, stands disposed of.
…………………………………………J (J.K. MAHESHWARI) New Delhi Date: 22.10.2021.
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ITEM NO.56     Court 8 (Video Conferencing)            SECTION XVI-A

               S U P R E M E C O U R T O F      I N D I A
                       RECORD OF PROCEEDINGS

Transfer Petition(s)(Civil) No. 2355/2019 C VICTORIA MOHAN Petitioner(s) VERSUS C MOHAN Respondent(s) (MEDIATION REPORT HAS BEEN RECEIVED IA No. 147407/2019 - EX-PARTE STAY) Date : 22-10-2021 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI For Petitioner(s) Mr. Y. Raja Gopala Rao, AOR Mr. K. Pramod Kumar, Adv.
For Respondent(s) Mr. V. Elanchezhiyan, AOR (NP) UPON hearing the counsel the Court made the following O R D E R The Transfer Petition is allowed in terms of the signed order.
Pending application(s), if any, stands disposed of.
(SHRADDHA MISHRA) (MATHEW ABRAHAM) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) (Signed Order is place on the file)