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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(g) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(g)the applicant has recruited teaching and non-teaching staff required for the first academic year, as specified in MSVE regulations, and prepared a 'manpower programme' for implementation in the Veterinary College upon receipt of the letter of permission from the Central Government and Such manpower programme shall be in connonance with the requirements specified in MSVE regulations and shall provide for department-wise and year wise planning in respect of;
(i)teaching staff (regular),
(ii)technical staff (regular),
(iii)administrative staff (regular),
(iv)ancillary staff,
(v)salary structure,
(vi)recruitment procedure, and
(vii)recruitment calendar