Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Gujarat - Subsection Section 15(1) in The Gujarat Lokayukta Act, 1986 (1)The Lokayukta may appoint, or authorise any officer subordinate to the him to appoint officers, and other employees to assist the lokayukta in the discharge of his functions under this Act.
