Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Himachal Pradesh - Subsection Section 24(5) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (5)As far as practicable, the certified copies shall be prepared in the order in which the applications are entered in Register of Copy Applications.
