Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Entire Act] Union of India - Section Section 5 in All-India Institute of Medical Sciences Act, 1956 5. Declaration of the Institute as an institution of national importance. - It is hereby declared that the Institute shall be an institution of national importance.
