Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(43) in West Bengal Municipal Corporation Act, 2006 (43)"hill areas" has the same meaning as in the Darjeeling Gorkha Autonomous Hill Council Act, 1988 (West Ben. Act XIII of 1988);
