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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(4) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

(4)Every order made under sub-rule (3) shall be published in the manner prescribed under sub-rule (2).] [Substituted vide notification No. GSR 264/PA-23/61/S-43/Amd. (6)/66, dated 11th October, 1966.]