Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(5) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(5)The location and rules for accessing the data room shall be stated in the Request for Proposal (RFP).