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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(2)(o) in The Jammu and Kashmir Municipal Ombudsman Act, 2010

(o)'Special Tribunal' means Special Tribunal constituted under the Jammu and Kashmir Special Tribunal Act,1988 ;