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State of Haryana - Section

Section 6 in Haryana Urban Development Authority (Conduct of Meetings) Regulations, 1977

6. Quorum.

- The quorum for every meeting of the Authority shall be one third of the number of members actually serving for the time being but shall not, in any case, be less than four. The quorum for a meeting of the Committee shall, however, be three members except where the total number of members in a Committee is itself three, the quorum shall be two.