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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(c) in The Companies (Second Amendment) Act, 2002

(c)in sub- sections (3) and (4), for the words" Court having jurisdiction to wind up a company", the words" Court or the Tribunal having jurisdiction to wind up a company" shall be substituted;