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[Cites 0, Cited by 0] [Section 253] [Entire Act]

State of Uttar Pradesh - Subsection

Section 253(6) in Rules under the United Provinces Excise Act, 1910

(6)A statement showing the stock in hand on April 1, as well as a list of surplus stores, whether serviceable or unserviceable, should be submitted to the Excise Commissioner, Uttar Pradesh, by the end of April each year.