Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(iv) in The Food Corporations Rules, 1965 (iv)[ travelling and daily allowances for journeys on tour as specified in rule 7; and [Amended vide Notification No. GSR 1415 dated 14.9.1967]
