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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(l) in Tamil Nadu State Council for Higher Education Act, 1992

(l)develop programmes for effective academic co-operation and interaction between the faculties in the Universities and colleges and also provide mobility of teachers and students in and outside the State;