Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 57 in The Bengal Land-Revenue Sales Act, 1859 57. Default as to deposit a contempt. - A default to make good a bid by making the deposit required by Section 22 of this Act shall be held to be a contempt.
