Section 5(1) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021
(1)At the time of authentication or Offline Verification, a requesting entity or Offline Verification Seeking Entity(OVSE) respectively shall inform the Aadhaar number holder or in case of a child, inform the parent or guardian, of the following details:—(a)the nature of information that will be shared by the Authority upon authentication with the requesting entity;(b)the uses to which the information received during authentication or offline verification may be put; and(c)alternate and viable means of submission of identification and that no service to the resident will be denied for refusing to, or being unable to, undergo authentication or offline verification.
